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Madras High Court judgments, 1924

893 judgments · page 8 of 45

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High Courts06 Nov 1924

Kadiyala Baswayya Naidu Vs Muniswami Reddi and Others

Madras High Court · AIR 1925 Mad 1155

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High Courts06 Nov 1924

Kandulam Krishnamacharlu Vs Sathuluri Vijayasarathy and Others

Madras High Court · AIR 1925 Mad 823

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High Courts06 Nov 1924

Kalyanji (now dead) and Another Vs Ram Deen Lala

Madras High Court · AIR 1925 Mad 609 : (1925) ILR (Mad) 395 : (1925) 21 LW 664 : (1925) 48 MLJ 290

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High Courts06 Nov 1924

In Re: R. Krishnaswami Pillai

Madras High Court · (1925) 21 LW 254 : (1925) 48 MLJ 132

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High Courts06 Nov 1924

Syed Yusuf Saheb Vs Subhan Bibi

Madras High Court · AIR 1925 Mad 443 : (1925) 21 LW 308 : (1925) 48 MLJ 395

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High Courts06 Nov 1924

Kandalam Krishnamacharyulu and Another Vs Sathuluri Vijayasarathi by mother and guardian Rangamma and Others

Madras High Court · (1925) 22 LW 73 : (1925) 48 MLJ 467

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High Courts06 Nov 1924

Krishna Ayyar and Another Vs Ayyappa Naick

Madras High Court · AIR 1925 Mad 577 : (1925) 21 LW 641

Penal Code, 1860 (IPC) — Section 430
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High Courts06 Nov 1924

(Vettiparambil) Ahammad Vs Cheriath Chennamangalath Manakkal Karnavan and Others

Madras High Court · AIR 1925 Mad 1127

Transfer of Property Act, 1882 — Section 41
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High Courts05 Nov 1924

Periamurugappa Asari and Another Vs Manicka Chetty

Madras High Court · 87 Ind. Cas. 213 : (1925) 49 MLJ 68

Transfer of Property Act, 1882 — Section 52
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High Courts05 Nov 1924

Sankaran alias Kunhunni Nambudripad and Another Vs Vatakkiniyedath Kirangat Manakkal Sreedharan alias Anujan Nambudripad and Others

Madras High Court · AIR 1925 Mad 894 : (1925) 48 MLJ 691

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High Courts05 Nov 1924

V. Janakiramayya Vs Nimmacadda Brahmayya

Madras High Court · 88 Ind. Cas. 278

Limitation Act, 1908 — Section 5
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High Courts05 Nov 1924

Sankaran alias Kunhunni Nambudripad and Another Vs Vatakkimyedath Kiranghat Manakka Sreedharan Alias Anujan Nambudripad and Others

Madras High Court · 90 Ind. Cas. 346

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High Courts05 Nov 1924

Venkatachalapathi Iyengar Vs Devaraja Pillai

Madras High Court · AIR 1925 Mad 970

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High Courts05 Nov 1924

Durgamma and Others Vs Kechammayya and Others

Madras High Court · AIR 1925 Mad 792 : (1925) 48 MLJ 351

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High Courts05 Nov 1924

R. Sabapathy Rao and Others Vs Sabapathy Press Co., Ltd.

Madras High Court · AIR 1925 Mad 489 : (1925) ILR (Mad) 448 : (1925) 21 LW 359 : (1925) 48 MLJ 118

Companies Act, 1956 — Section 162
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High Courts05 Nov 1924

V. Janakiramayya Vs Nimmagadda Brahmayya

Madras High Court · AIR 1925 Mad 709 : (1925) 48 MLJ 457

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High Courts05 Nov 1924

Bhallamudi Kama Sastri Vs Thirumamidi Kannamma and Others

Madras High Court · AIR 1925 Mad 638 : (1925) 48 MLJ 284

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High Courts04 Nov 1924

Venkatarama Iyer Vs R. Narayanaswami Iyer

Madras High Court · AIR 1925 Mad 1098

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High Courts03 Nov 1924

A. Rama Rao Vs A. Thimmappa

Madras High Court · AIR 1925 Mad 732 : (1925) 48 MLJ 463

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High Courts03 Nov 1924

Muthu Goundan Vs Emperor

Madras High Court · AIR 1925 Mad 400 : (1925) 21 LW 661

Penal Code, 1860 (IPC) — Section 182, 211
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