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Madras High Court judgments, 1924

893 judgments · page 5 of 45

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High Courts25 Nov 1924

C. Janardhanan and Another Vs N.M. Verghese and Others A.J. Gabriel Vs K.B. Joseph and Others

Madras High Court · AIR 1925 Mad 707 : 87 Ind. Cas. 113

Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu District Municipalities Act, 1920 — Section 52, 58
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High Courts24 Nov 1924

Marina Ammayi Vs Chaganti Sitaramayya

Madras High Court · AIR 1925 Mad 1039

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
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High Courts24 Nov 1924

Krishnadoss Vithaldoss Vs Ghanshamdoss and Narayanadoss and Others

Madras High Court · (1925) 49 MLJ 311

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High Courts24 Nov 1924

Krishnadoss Vittaldoss Vs Ghanshamdoss and Others

Madras High Court · AIR 1925 Mad 1084 : 90 Ind. Cas. 188 : (1925) 22 LW 160

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High Courts21 Nov 1924

Guntupalli Ramakrishnayya Vs Guntupalli Pitchayya and Others

Madras High Court · AIR 1925 Mad 726 : (1925) 21 LW 474 : (1925) 48 MLJ 500

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High Courts21 Nov 1924

M.P.P.S.T. Palaniappa Chetty and Others Vs S.N. Subramania Chettiar and Another

Madras High Court · AIR 1925 Mad 701 : (1925) ILR (Mad) 553 : (1925) 21 LW 545 : (1925) 48 MLJ 419

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High Courts21 Nov 1924

Sri Rajah Bommadevara Satyanarayana Vara Prasada Rao Bahadur Zamindar Garu Vs Sankarahanapalli Venkata Tirumala Manavallaswamy

Madras High Court · AIR 1925 Mad 794 : (1923) 18 LW 655 : (1925) 48 MLJ 489

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High Courts21 Nov 1924

(Machullathil) Chandukutty Nayar Vs Kuruvathancheri Keezana Narayana Nayar and Others

Madras High Court · AIR 1925 Mad 1083 : 87 Ind. Cas. 557

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High Courts20 Nov 1924

P.K. Veerarayan alias Unni Anujan Rajah Avergal and Others Vs Ayyakutti alias Venkatachalam Pattar

Madras High Court · AIR 1925 Mad 742 : 90 Ind. Cas. 794 : (1925) 48 MLJ 499

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High Courts20 Nov 1924

Pakki Adinarayana Vs Namburu Suramma and Others

Madras High Court · AIR 1925 Mad 799 : (1925) 48 MLJ 372

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High Courts20 Nov 1924

Changanath Kuttappa Nair Vs Pooppil alias Valamarudm Vaniyather Lakshmi Varasiar and Others

Madras High Court · 88 Ind. Cas. 828

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High Courts20 Nov 1924

In Re: Palani Goundan and Another

Madras High Court · (1925) 22 LW 205 : (1925) 48 MLJ 490

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High Courts20 Nov 1924

Changanath Kuttappa Nair Vs Pooppil alias Valamarudur Variyatha Lakshmi Varasiar and Others

Madras High Court · (1925) 49 MLJ 385

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High Courts20 Nov 1924

(Chaganath) Muthappa Nair Vs Poophil alias Velambrudur Variyatha Lakshmi Variar

Madras High Court · AIR 1925 Mad 735

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High Courts19 Nov 1924

V.K. Manika Mudaliar Vs K. Mahammad Ziasuddin Saheb

Madras High Court · 86 Ind. Cas. 797

Registration Act, 1908 — Section 77
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High Courts19 Nov 1924

Sudalaimuthu Pillai and Others Vs Peria Somasundaram Pillai

Madras High Court · AIR 1925 Mad 722

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts19 Nov 1924

Sudalimuthu Pillai alias Appavu Pillai and Others Vs Peria Sundaram Pillai and Others

Madras High Court · 87 Ind. Cas. 25 : (1925) 48 MLJ 514

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High Courts19 Nov 1924

V.K. Manikka Mudaliar Vs K. Mahammad Ziavuddin Saheb

Madras High Court · AIR 1925 Mad 619 : (1925) 48 MLJ 221

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High Courts18 Nov 1924

In Re: Doraswami Iyer

Madras High Court · 86 Ind. Cas. 339

Penal Code, 1860 (IPC) — Section 385, 420, 507, 508
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High Courts18 Nov 1924

Muddana Adenna and Others Vs Muddana Subbanna and Others

Madras High Court · 91 Ind. Cas. 202

Limitation Act, 1963 — Section 14
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