High Courts12 Dec 1924
In Re: Yerlagadda Venkanna
Madras High Court · AIR 1925 Mad 856 : (1925) 48 MLJ 605
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 2 of 45
High Courts12 Dec 1924
Akki Guru Basappa and Another Vs Vuluvathi Setra Santhappa and Others
Madras High Court · AIR 1925 Mad 710 : 83 Ind. Cas. 133 : (1925) 48 MLJ 496
High Courts12 Dec 1924
Chennapragada Narayanamurthy Vs The Secretary of State for India in Council
Madras High Court · AIR 1925 Mad 963 : 90 Ind. Cas. 555 : (1925) 22 LW 482 : (1925) 48 MLJ 682
High Courts12 Dec 1924
Veerappa Goundan through his grandfather and next friend Alagia Goundan Vs Veerappa Goundan and Others
Madras High Court · AIR 1925 Mad 886 : (1925) 48 MLJ 512
High Courts12 Dec 1924
In Re: Appasamy Aiyar
Madras High Court · AIR 1925 Mad 1122 : (1925) 22 LW 554 : (1925) 49 MLJ 276
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts12 Dec 1924
Gopinatha Chowdhari and Another Vs Kristno Chowdhari
Madras High Court · AIR 1925 Mad 881 : 87 Ind. Cas. 669 : (1925) 21 LW 582
Transfer of Property Act, 1882 — Section 98
High Courts12 Dec 1924
In Re: Appaswamy Iyer
Madras High Court · 91 Ind. Cas. 388
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts12 Dec 1924
In Re: Akki Guru Basappa and Another
Madras High Court · 87 Ind. Cas. 568
Transfer of Property Act, 1882 — Section 52
High Courts11 Dec 1924
(Vaithi) Matharan and Others Vs Narayanaswami Aiyar
Madras High Court · AIR 1926 Mad 210 : (1925) 22 LW 673
High Courts11 Dec 1924
Krishnaswami Thevan and Others Vs Pulukaruppa Thevan minor by his Mother and Gaurdian Krishnammal and Others
Madras High Court · AIR 1925 Mad 717 : 88 Ind. Cas. 424 : (1925) 21 LW 675
High Courts11 Dec 1924
Vaithi Matharan and Others Vs Narayanaswami Iyer
Madras High Court · 92 Ind. Cas. 855
High Courts11 Dec 1924
Guntuku Appanna (deceased) and Another Vs Jallepalli Gavarappadu by mother and guardian Simmanna
Madras High Court · AIR 1925 Mad 910 : 87 Ind. Cas. 748 : (1925) 22 LW 142 : (1925) 48 MLJ 601
High Courts11 Dec 1924
L.N. Lakshmana Aiyar and Others Vs V.V.C. Ramalinga Mudaliar and Sons'
Madras High Court · AIR 1925 Mad 888 : (1925) 48 MLJ 522
High Courts11 Dec 1924
I.L. Lakshmana and Others Vs V.V.C. Ramalinga Mudaliar and Sons
Madras High Court · 90 Ind. Cas. 206
Contract Act, 1872 — Section 39
High Courts11 Dec 1924
Krishnaswami Thevan and Others Vs Pulukaruppa Thevan by his mother and guardian Krishnammal and Others
Madras High Court · (1925) ILR (Mad) 465 : (1925) 48 MLJ 354
High Courts11 Dec 1924
Official Assignee of Madras Vs Zamindar of Udayarpalayam
Madras High Court · AIR 1926 Mad 150 : (1925) 22 LW 326
High Courts11 Dec 1924
Sutrame Govinda Rao Vs Anugodu Matada Rudrayya and Others
Madras High Court · AIR 1925 Mad 830 : 90 Ind. Cas. 465 : (1925) 49 MLJ 14
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Dec 1924
In Re: Thiruppal Kadalnatha Pillai
Madras High Court · AIR 1925 Mad 706 : 87 Ind. Cas. 924 : (1925) 21 LW 520
High Courts11 Dec 1924
Ramaswami alias Duraiyya Sembimutharasu and Others Vs Emperor
Madras High Court · AIR 1925 Mad 1213
Penal Code, 1860 (IPC) — Section 141
High Courts10 Dec 1924
Bachu Chinna Nagappa Vs Bachu Naranappa and Another
Madras High Court · AIR 1925 Mad 731 : 87 Ind. Cas. 667 : (1925) 48 MLJ 461