High Courts21 Jul 1914
Ayyagari Veerasalingam Vs Kovvuri Basivireddi and Another
Madras High Court · 25 Ind. Cas. 56 : (1914) 1 LW 541
Civil Procedure Code, 1908 (CPC) — Section 104(2), 96(3)
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 13 of 25
High Courts21 Jul 1914
Sir Venkataswetha Chalapathy Ranga Rao Bahadur and K.C.I.E. Maharaja of Bobbili and Others Vs W.S. Venkataramanjulu Naidu and Others
Madras High Court · (1914) 27 MLJ 409
High Courts21 Jul 1914
Ayyagiri Veerasalingam Vs Koovur Basivi Reddi and Another
Madras High Court · AIR 1915 Mad 322 : (1914) 27 MLJ 173
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts21 Jul 1914
Mahraja Raja Sahib Maherban Dostan Sri Raja Maharaja Sree Row Sir Venkateswatha Chalapathy Ranga Row Bahadur, K.C.I.E., Maharaja of Bobbili and Others Vs W.S. Venkataramanjulu Naidu and Others
Madras High Court · 25 Ind. Cas. 585
High Courts20 Jul 1914
Avanama alias Kanhiyoor Mana alias Thekkini Yedath Kirangot Manakkal Narayana Nambudripad's son Narayana Nambudripad Vs Narayana Nambudripad and Others
Madras High Court · AIR 1915 Mad 320(1) : 25 Ind. Cas. 25
Suits Valuation Act, 1887 — Section 11(b)
High Courts20 Jul 1914
V.K. Rajammal Vs The Headquarters Deputy Collector
Madras High Court · AIR 1915 Mad 356(2) : 25 Ind. Cas. 393
High Courts20 Jul 1914
Sri Meerja Raja Sri Poosapati Vijiarama Gajapathi Raja Maharaj Manya Sultan Bahadur Maharaja of Vizianagaram Vs The Collector of Vizagapatam and Seventy Ors.
Madras High Court · (1915) ILR (Mad) 1128
High Courts20 Jul 1914
Chakravarthi Nainar Vs Ammaiappa Nainar and Another
Madras High Court · AIR 1915 Mad 2320(2) : 25 Ind. Cas. 117 : (1914) 1 LW 519
Civil Procedure Code, 1908 (CPC) — Section 60, 62
High Courts20 Jul 1914
Sri Meerja Raja Sri Poospati Vijiarama Gajapathi Raja Maharaj Manya Sultan Bahadur of Vizianagaram Vs The Collector of Vizagapatam and Others
Madras High Court · AIR 1915 Mad 535 : (1914) 1 LW 635 : (1914) 27 MLJ 278
High Courts20 Jul 1914
Desireddi Yellamander Vs Sekhakolli Chinna Pitchaiah
Madras High Court · AIR 1915 Mad 314 : 25 Ind. Cas. 58 : (1914) 1 LW 573
High Courts17 Jul 1914
Narayanaswamy Tevan and Others Vs Krishnasami Pillai (died) and Another and Subbaya Tevan and Others
Madras High Court · 25 Ind. Cas. 67
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Limitation Act, 1908 — Section 12(2)
High Courts17 Jul 1914
Malli Reddi and Another Vs Peddakka and Others
Madras High Court · AIR 1915 Mad 534(1) : (1914) 1 LW 517 : (1914) 27 MLJ 147
Limitation Act, 1871 — Section 5
High Courts17 Jul 1914
Thayammal and Another Vs Kuppanna Koundan
Madras High Court · AIR 1915 Mad 659(2) : (1915) ILR (Mad) 1125 : (1914) 27 MLJ 285
High Courts17 Jul 1914
Thevaraya Reddy and Others Vs Venkatachala Pandithan and Others
Madras High Court · AIR 1915 Mad 256 : 25 Ind. Cas. 96 : (1914) 1 LW 595
Transfer of Property Act, 1882 — Section 83, 84
High Courts16 Jul 1914
Venkatachella Mitdaly Vs Arunachella Mudaly and Others
Madras High Court · 25 Ind. Cas. 80 : (1914) 1 LW 574
High Courts16 Jul 1914
Bangarasami Aiyangar Vs A.R.A.A.R.S.M. Somasundaram Chettiar and Others
Madras High Court · (1914) 1 LW 584 : (1914) 27 MLJ 176
High Courts16 Jul 1914
Raman Nambiar Vs Raman Nambiar
Madras High Court · AIR 1915 Mad 307(2) : (1914) 1 LW 541 : (1914) 27 MLJ 175
High Courts16 Jul 1914
Karuppayee Vs Chinnammal and Others
Madras High Court · AIR 1915 Mad 492 : 25 Ind. Cas. 191 : (1914) 1 LW 537
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Jul 1914
Raja Kamadana Venkatanarasimha Ramachandra Row Bahadur Zamindar Garu, Zamindar of Guruza (died), and Others Vs Konduri Chinna Venkayya and Another
Madras High Court · 25 Ind. Cas. 57 : (1914) 1 LW 575