High Courts06 Aug 1914
Jambagathammal Vs Kanakathammal and Others
Madras High Court · AIR 1915 Mad 355(2) : 25 Ind. Cas. 645
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(d)
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 11 of 25
High Courts06 Aug 1914
Motavengattil Krishna Panikkar Vs Kezatath Krishna Menon
Madras High Court · AIR 1915 Mad 227(1) : 25 Ind. Cas. 369
High Courts04 Aug 1914
M.P. Chidambaram Chetti and Others Vs S.R.M.A.R. Ramaswami Chettiar and Others
Madras High Court · AIR 1915 Mad 506(2) : (1914) 27 MLJ 631
High Courts04 Aug 1914
Muruga Goundan alias Ayyam Pettaiyan Vs Emperor
Madras High Court · AIR 1915 Mad 56 : 25 Ind. Cas. 351
Penal Code, 1860 (IPC) — Section 328
High Courts03 Aug 1914
Alagappan Vs S. Kr. S. Karuppa Chetty and Others
Madras High Court · AIR 1915 Mad 76 : 25 Ind. Cas. 503
High Courts03 Aug 1914
C.V.C.T. Chidambaram Chetty Vs Ayyavu alias Muthukaruppan thevan and Others
Madras High Court · 32 Ind. Cas. 919
High Courts31 Jul 1914
Samu alias Anantajstabayana Pattar Vs Swaminatha Iyer and Others
Madras High Court · AIR 1915 Mad 330(1) : 25 Ind. Cas. 221 : (1914) 1 LW 643
High Courts31 Jul 1914
Thekka Thottum Mukkath Raran and Others Vs Natukkandy Chekkuti and Others
Madras High Court · 25 Ind. Cas. 623
High Courts30 Jul 1914
Choragudi China Kotayya Vs Sri Raja Varadaraja Appa Row Bahadur Zamindar Garu
Madras High Court · 25 Ind. Cas. 388 : (1914) 1 LW 613 : (1914) 27 MLJ 244
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 107
High Courts30 Jul 1914
Vellachami Chetty Vs Muthu Chetty and Others
Madras High Court · AIR 1915 Mad 287 : 25 Ind. Cas. 383
Easements Act, 1882 — Section 38
High Courts30 Jul 1914
In Re: Thayyanayaki Achi
Madras High Court · AIR 1915 Mad 336(2) : 25 Ind. Cas. 602
High Courts29 Jul 1914
Nagar Damodhara Shanghog Vs Ramappaya and Others Ramappaya and Another Vs Nagar Damodhara Shanghog and Others
Madras High Court · AIR 1915 Mad 32 : 25 Ind. Cas. 398
High Courts29 Jul 1914
Srimath Kadambi Jagannatha Charyulu Ayyavarlu Vs Pidikiti Kutumbarayudu and Another
Madras High Court · (1916) ILR (Mad) 21
High Courts29 Jul 1914
Adyapadi Ramanna Udpa and Others Vs Krishna Udpa and Others
Madras High Court · 25 Ind. Cas. 450 : (1914) 27 MLJ 167
High Courts29 Jul 1914
Srimath Kidambi Jagannathacharyulu Ayyavarlu Vs Pidipiti Kutumbarayadu and Another
Madras High Court · AIR 1915 Mad 738 : (1916) ILR (Mad) 21 : 25 Ind. Cas. 891 : (1914) 27 MLJ 233
Madras Estates Land Act, 1908 — Section 8
High Courts29 Jul 1914
Bhimavarapu Buchi Reddi and Others Vs The President of the Taluk Board of Guntur and Another
Madras High Court · AIR 1915 Mad 647 : (1914) 27 MLJ 284
Limitation Act, 1963 — Section 10Madras Local Boards Act, 1884 — Section 51
High Courts28 Jul 1914
M. Vijiaraghavalu pillai Vs P. Theagaroya Chetti and Another
Madras High Court · (1915) ILR (Mad) 581
High Courts28 Jul 1914
M. Vijiaraghavalu Pillai, P. Theagaroya Chetti and P.M. Appasawmy Chetti Vs Emperor
Madras High Court · 25 Ind. Cas. 345
Civil Procedure Code, 1908 (CPC) — Section 115Extradition Act, 1903 — Section 4
High Courts28 Jul 1914
Noor Mahammad Saib and Others Vs Karima Bibi Ammal and Others
Madras High Court · AIR 1915 Mad 687(1) : 25 Ind. Cas. 559
High Courts28 Jul 1914
Venkatesha Malia Vs B. Ramaya Hegade and Twelve Ors.
Madras High Court · (1916) ILR (Mad) 1192 : (1915) ILR (Mad) 1192