High Courts11 Aug 1914
M.A. Rajam Aiyangar and Others Vs Muthukrishna Pillai and Others
Madras High Court · AIR 1915 Mad 424 : 25 Ind. Cas. 945
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 10 of 25
High Courts11 Aug 1914
Panambatta Kalathil Kunchu Menon Vs Kalathinpadikil Narayanan Ezhutessan
Madras High Court · AIR 1915 Mad 100 : 25 Ind. Cas. 641
Transfer of Property Act, 1882 — Section 76(c)
High Courts11 Aug 1914
Muthukrishna Iyangar and Others Vs Sankaranarayana Iyer and Another
Madras High Court · AIR 1915 Mad 447 : 25 Ind. Cas. 573 : (1914) 1 LW 699
High Courts11 Aug 1914
Kunchapudy Anantha Venkata Veeraraghava Charyulu Vs Srimaut Rajah Yarlagadda Mallikarjuna Prasada Naidu--Bahadur Zemindar Garu
Madras High Court · AIR 1915 Mad 337(2) : 25 Ind. Cas. 883 : (1914) 1 LW 665
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts11 Aug 1914
Doraisami Reddi and Others Vs C. Venkatachalam Pillai
Madras High Court · AIR 1915 Mad 756(2) : (1914) 27 MLJ 734
Limitation Act, 1963 — Section 15
High Courts11 Aug 1914
Muthukrishniengar and Others Vs Sankara Narayana Aiyar and Another
Madras High Court · (1914) 27 MLJ 600
High Courts11 Aug 1914
Iyappa Nainar Vs Manickka Asari
Madras High Court · AIR 1915 Mad 1066 : (1915) ILR (Mad) 773
High Courts11 Aug 1914
Muthukaruppa Mudali and Others Vs Pi. Mu. Kathappudayan and Others
Madras High Court · AIR 1915 Mad 528 : (1914) 27 MLJ 249
Contract Act, 1872 — Section 127
High Courts11 Aug 1914
Desayi alias Allam Raju Nanjunadhiah Vs Desayi alias Allam Raju Venkatasubbiah
Madras High Court · (1914) 1 LW 670 : (1914) 27 MLJ 618
Pensions Act, 1871 — Section 4
High Courts11 Aug 1914
Tunuguntla Brahmayya Vs Sangam Rami Reddi and Another
Madras High Court · AIR 1915 Mad 425(2) : 25 Ind. Cas. 590
High Courts10 Aug 1914
In Re: Mamu Beari
Madras High Court · AIR 1915 Mad 88(2) : 25 Ind. Cas. 979 : (1914) 1 LW 657
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts10 Aug 1914
Balasidhantam and Others Vs Perumal Chetti, and Others
Madras High Court · AIR 1915 Mad 654 : (1914) 1 LW 641 : (1914) 27 MLJ 475
Court Fees Act, 1870 — Section 7 XI(cc)
High Courts10 Aug 1914
Thangavelu Pillai and Purshottam Reddi Vs Doraisami Pillai and Another
Madras High Court · AIR 1915 Mad 113 : (1914) 27 MLJ 272
Contract Act, 1872 — Section 25
High Courts10 Aug 1914
Adaikalam Chetti Vs Subban Chetty and Others
Madras High Court · (1914) 27 MLJ 621
High Courts10 Aug 1914
Manikka Mudaliar and Others Vs Soubagia Ammal
Madras High Court · AIR 1915 Mad 26 : 25 Ind. Cas. 897(1) : 25 Ind. Cas. 897 : (1914) 27 MLJ 291
High Courts07 Aug 1914
Raju alias Aiyaru Naicken, Represented by his next friend, Ammathayee alias Kangagammal Vs Ramaswamy Naicken by Guardian, The Respondent No 2 and Others
Madras High Court · AIR 1915 Mad 53 : 25 Ind. Cas. 968 : (1914) 1 LW 715
High Courts07 Aug 1914
P. Alwar Chetty Vs P. Chidambara Mudali and Others
Madras High Court · (1915) ILR (Mad) 1134
High Courts07 Aug 1914
P. Alwar Chetty Vs P. Chidambara Mudali (died) and Others
Madras High Court · AIR 1915 Mad 110 : (1914) 27 MLJ 400
Probate and Administration Act, 1881 — Section 4Succession Act, 1925 — Section 179
High Courts07 Aug 1914
Sri Datla Venkata Subba Raju Garu and Another Vs Gatham Venkatrayudu by Sani Varapu Venkiah
Madras High Court · (1914) 27 MLJ 580
Evidence Act, 1872 — Section 112
High Courts07 Aug 1914
Assam Raghavalu Chetty and Another Vs Pellati Sitamma and Others
Madras High Court · (1914) 27 MLJ 266
Civil Procedure Code, 1908 (CPC) — Section 92