High Courts01 Sept 1914
V.E.N.K.R.M.V.R.M. Somasundaram Chetty Vs Tirunarayana Pillai
Madras High Court · AIR 1915 Mad 547 : 25 Ind. Cas. 592
Civil Procedure Code, 1908 (CPC) — Section 73(2)
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 8 of 25
High Courts01 Sept 1914
Venkateswara Aiyar Vs Cherasseri Madathil Ravanumi Nair
Madras High Court · (1914) 27 MLJ 405
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Sept 1914
Vusa Chandrakantam and Others Vs Vusa Subbarayudu
Madras High Court · AIR 1915 Mad 554 : 25 Ind. Cas. 685 : (1914) 1 LW 827
High Courts01 Sept 1914
Venkateswara Iyer Vs Cherrseri Madathil Ravunni Nair
Madras High Court · AIR 1915 Mad 461 : 25 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts31 Aug 1914
K.R. Subramania Iyer Vs Venkataramier and Others
Madras High Court · 31 Ind. Cas. 4
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2)
High Courts28 Aug 1914
Ravulapati Papi Reddi Vs Nanduru Peda Venkatacharyulu
Madras High Court · AIR 1915 Mad 735 : (1914) 27 MLJ 567
Madras Estates Land Act, 1908 — Section 3(2)
High Courts28 Aug 1914
Muthukaruppan Samban and Others Vs Muthu Samban
Madras High Court · AIR 1915 Mad 573 : (1914) 27 MLJ 497
Transfer of Property Act, 1882 — Section 54
High Courts28 Aug 1914
Vadlamannati Srinivasadikshitulu and Others Vs Damera Rangayya and Others
Madras High Court · 25 Ind. Cas. 702 : (1914) 1 LW 903
Contract Act, 1872 — Section 74
High Courts28 Aug 1914
Vaidyanatha Iyer and Others Vs Suppalu Ammal and Another
Madras High Court · 25 Ind. Cas. 997
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts27 Aug 1914
Muthukaruppan Samban and Others Vs Muthu Samban
Madras High Court · (1915) ILR (Mad) 1158 : (1914) 1 LW 754
High Courts27 Aug 1914
In Re: The Sessions Judge of Coimbatore
Madras High Court · 25 Ind. Cas. 993 : (1914) 27 MLJ 593
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts27 Aug 1914
Nagalinga Chettiar Vs Kayarohana Chettiar and Another
Madras High Court · AIR 1915 Mad 80(2) : 25 Ind. Cas. 939
Contract Act, 1872 — Section 151
High Courts27 Aug 1914
K. Raghava Naidu Vs P. Muthiyalu Naidu
Madras High Court · AIR 1915 Mad 1070(2) : (1915) 28 MLJ 301
High Courts26 Aug 1914
Meenakshi and Others Vs Muniandi Panikkan and Another
Madras High Court · AIR 1915 Mad 63 : (1915) ILR (Mad) 1144
High Courts26 Aug 1914
Kanti Venkanna Vs Sri Raja Chelikani Rama Row Garu and Others
Madras High Court · (1915) ILR (Mad) 1155
High Courts26 Aug 1914
Minakshi and Others Vs Muniandi Panikkar and Others
Madras High Court · 25 Ind. Cas. 957 : (1914) 1 LW 704 : (1914) 27 MLJ 353
High Courts26 Aug 1914
Subbiah Servai Vs Chokalinga Thevan and Others
Madras High Court · AIR 1915 Mad 92 : 25 Ind. Cas. 1004 : (1914) 27 MLJ 613
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Aug 1914
Markapuli Reddiar Vs Thandava Kone and Another
Madras High Court · AIR 1915 Mad 356(1) : 25 Ind. Cas. 916
Madras Estates Land Act, 1908 — Section 8
High Courts26 Aug 1914
Rama Kavunden and Others Vs Kuruthasawmy Naick and Others
Madras High Court · AIR 1915 Mad 821(2) : 25 Ind. Cas. 951
High Courts26 Aug 1914
Jagathamba Ammal Vs Ramaswami Iyengar
Madras High Court · AIR 1915 Mad 732 : 25 Ind. Cas. 579
Transfer of Property Act, 1882 — Section 74