High Courts10 Sept 1914
In Re: V. Desikachari and Others
Madras High Court · AIR 1915 Mad 81 : 25 Ind. Cas. 989
Criminal Procedure Code, 1898 (CrPC) — Section 107
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 7 of 25
High Courts10 Sept 1914
Thuri Kothanda Rama Reddiar Vs Thesu Reddiar alias Veerasami Reddiar
Madras High Court · (1914) 1 LW 928 : (1914) 27 MLJ 416
High Courts10 Sept 1914
In Re: Mala Naicker and Another
Madras High Court · (1914) 27 MLJ 477
Treasure Trove Act, 1878 — Section 20
High Courts10 Sept 1914
Narayana Reddi Vs Kamakshi Ammal and Others
Madras High Court · (1914) 27 MLJ 674
High Courts10 Sept 1914
Dasari Venkata and Others Vs Reddy Sanjeevi Reddy
Madras High Court · AIR 1915 Mad 337(1) : 25 Ind. Cas. 627
High Courts09 Sept 1914
Arunachala Aiyar and Two Ors. Vs T. Ramasami Aiyar and Others
Madras High Court · AIR 1915 Mad 742 : (1915) ILR (Mad) 1171
High Courts09 Sept 1914
Rajammal and Another Vs Madhava Yogi and Another
Madras High Court · AIR 1915 Mad 33(2) : 25 Ind. Cas. 657 : (1914) 1 LW 777 : (1914) 27 MLJ 445
High Courts09 Sept 1914
Arunachella Aiyar and Others Vs T. Ramaswami Iyer and Others
Madras High Court · (1914) 1 LW 849 : (1914) 27 MLJ 517
Limitation Act, 1963 — Article 62, 97
High Courts09 Sept 1914
Srinivasa Aiyangar and Others Vs Rangasami Aiyangar and Others
Madras High Court · AIR 1915 Mad 717 : 25 Ind. Cas. 812 : (1914) 1 LW 858
Transfer of Property Act, 1882 — Section 108(c)
High Courts09 Sept 1914
Arunachala Aiyar and Others Vs T. Ramasami Aiyar and Others
Madras High Court · 25 Ind. Cas. 618
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Transfer of Property Act, 1882 — Section 55(2)
High Courts08 Sept 1914
Chipurapalli Appayya Vs Sri Raja Kakarlapudi Ramachandra Raju Bahadur Garu and Others
Madras High Court · AIR 1915 Mad 685 : (1914) 27 MLJ 490
Madras Estates Land Act, 1908 — Section 3(2)
High Courts08 Sept 1914
Palantappa Mudali and Another Vs The Official Receiver of Trichinopoly and Another
Madras High Court · 25 Ind. Cas. 948
Provincial Insolvency Act, 1920 — Section 36
High Courts08 Sept 1914
Krishna Iyer Vs Ramaswami Iyer and Another
Madras High Court · AIR 1915 Mad 71 : 25 Ind. Cas. 669 : (1914) 1 LW 818 : (1914) 27 MLJ 447
High Courts08 Sept 1914
Govindammal Vs Marimuthu Pillai and Others
Madras High Court · AIR 1915 Mad 357 : 25 Ind. Cas. 582
Transfer of Property Act, 1882 — Section 19
High Courts08 Sept 1914
Siva Sankara Reddy Vs Muthusami Konan and Another
Madras High Court · AIR 1915 Mad 336 : 25 Ind. Cas. 603
High Courts07 Sept 1914
In Re: P. Venkatachallam Chetti
Madras High Court · 25 Ind. Cas. 995
Opium Act, 1878 — Section 9
High Courts04 Sept 1914
Akkaraju Narayana Rao and Namburi Venkatakrishna Rao Vs Akkaraju Seshamma and Others
Madras High Court · AIR 1915 Mad 426(2) : (1914) 27 MLJ 677
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 54
High Courts03 Sept 1914
Arasappa Pillai Vs Manika Mudaliar
Madras High Court · AIR 1915 Mad 68 : 25 Ind. Cas. 587
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(b)
High Courts02 Sept 1914
Gandla Pedda Naganna and Others Vs Sivanappa and Others
Madras High Court · AIR 1915 Mad 348 : (1915) ILR (Mad) 1162
High Courts02 Sept 1914
Gandla Pedda Nayanna and Others Vs Sivanappa and Others
Madras High Court · (1914) 27 MLJ 520
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2