High Courts09 Oct 1914
Subbaraya Pillai Vs Krishnaswami Pillai
Madras High Court · AIR 1915 Mad 334 : 25 Ind. Cas. 627(1)
Penal Code, 1860 (IPC) — Section 426
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 5 of 25
High Courts09 Oct 1914
In Re: D. Suryanarayana Row and Another
Madras High Court · 25 Ind. Cas. 1008(1)
High Courts09 Oct 1914
Annasawmy Aiyangar Vs Muthukumara Pillai and Another Muthukumara Pillai Vs Annasawmy Aiyangar
Madras High Court · AIR 1915 Mad 83(2) : 25 Ind. Cas. 991
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts08 Oct 1914
Chambozil Moidin Kutti Vs Achutambal Kunhi Koyan Muth Haji and Others
Madras High Court · AIR 1915 Mad 650 : (1914) 27 MLJ 691
High Courts06 Oct 1914
Nallappa Reddi Vs Vridhachala Reddi and Another
Madras High Court · AIR 1915 Mad 36 : 25 Ind. Cas. 888
High Courts06 Oct 1914
Pumpaliya Vengalia Chellattan Kelu Kurut Vs Kunhamina and Others
Madras High Court · 25 Ind. Cas. 704
High Courts06 Oct 1914
S. Veeraraghava Ayyar Vs J.D. Muga Sait
Madras High Court · (1916) ILR (Mad) 24
High Courts06 Oct 1914
Umade Rajah Raji Damara Kumara Chinna Venkatappa Nayanim Bahadur Varu Vs Umade Rajah Raji Damara Kumara Thimma Nayanim Bahadur Varu and Others
Madras High Court · (1914) 27 MLJ 656
High Courts06 Oct 1914
S. Veeraraghava Aiyar Vs J.D. Muga Seit
Madras High Court · (1916) ILR (Mad) 24 : (1914) 1 LW 887 : (1914) 27 MLJ 535
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts05 Oct 1914
Challa Narsi Reddi and Others Vs Vudumula Virareddi and Others
Madras High Court · AIR 1915 Mad 79 : 25 Ind. Cas. 893
High Courts02 Oct 1914
Gudur Ranga Reddi, died, and Others Vs Gundala Pitchi Reddi and Another
Madras High Court · AIR 1915 Mad 37 : 25 Ind. Cas. 973 : (1914) 1 LW 879
Specific Relief Act, 1877 — Section 27
High Courts01 Oct 1914
E.C. Chinnaswami Pillai Vs Chairman of the Arkonam Union
Madras High Court · AIR 1915 Mad 501 : 25 Ind. Cas. 837
Madras Local Boards Act, 1884 — Section 82(2)(i)Penal Code, 1860 (IPC) — Section 358
High Courts01 Oct 1914
Subramania Aiyar Vs Poopparam Lala
Madras High Court · 29 Ind. Cas. 860(1)
Limitation Act, 1963 — Section 12(4)
High Courts30 Sept 1914
Puchakayala Jagannaikulu and Others Vs The Manager of Nandigam Estate
Madras High Court · (1916) ILR (Mad) 269 : (1915) 28 MLJ 154
Madras Local Boards Act, 1884 — Section 73
High Courts30 Sept 1914
Muthiah Chettiar and Another Vs Bava Sahib and Others
Madras High Court · AIR 1915 Mad 392 : (1914) 1 LW 969 : (1914) 27 MLJ 605
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90
High Courts30 Sept 1914
Seethai Ammal Vs Mahadeva Iyer and Others
Madras High Court · 25 Ind. Cas. 936
High Courts25 Sept 1914
N.C. Kuppusamy Aiyangar and Others Vs N.C. Narayana Aiyangar
Madras High Court · AIR 1915 Mad 48(2) : 25 Ind. Cas. 647 : (1914) 1 LW 855
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 38
High Courts24 Sept 1914
Davvur Subba Reddi Vs Kakuturi Venkatrami Reddi Alias Venka Reddi and Another
Madras High Court · (1916) ILR (Mad) 1187 : (1915) ILR (Mad) 1187
High Courts24 Sept 1914
Ponnammal Vs Ramamirtha Aiyar and Others
Madras High Court · (1915) ILR (Mad) 829 : (1915) 28 MLJ 127
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, 44
High Courts24 Sept 1914
The Vellore Taluk Board Vs Gopalasami Naidu
Madras High Court · (1915) ILR (Mad) 801