High Courts26 Oct 1914
The Chartered Bank of India, Australia and China Vs K.P. Velliappa Chetty and Others
Madras High Court · AIR 1915 Mad 748(1) : (1914) 27 MLJ 654
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 4 of 25
High Courts26 Oct 1914
Kallepalle Venkatarama Raju Vs Kallepalle Bapamma, and Another
Madras High Court · AIR 1915 Mad 759 : (1916) ILR (Mad) 77 : (1914) 27 MLJ 638
High Courts23 Oct 1914
Sri Rajah Vatsavaya Venkata Simhadri Jaghapathiraju Bahadur Garu, having died subsequent to the Judgment, His wife Sri Raja Vatsavaya Venkata Subhadrayamma Jaghapathi Bahadur Garu Vs The Secretary of State for India in Council
Madras High Court · (1916) ILR (Mad) 67 : (1915) 28 MLJ 51
High Courts23 Oct 1914
Trasi Deva Rao alias Ananthaya Vs Pandit Parameshwaraya and Another
Madras High Court · AIR 1915 Mad 1053 : (1916) ILR (Mad) 74
High Courts21 Oct 1914
In Re: Rambilas and Others
Madras High Court · AIR 1915 Mad 600 : (1915) ILR (Mad) 639
High Courts21 Oct 1914
Baiznath Lala Vs Ramdoss
Madras High Court · AIR 1915 Mad 405 : (1916) ILR (Mad) 62 : (1914) 1 LW 952
High Courts21 Oct 1914
Mahomed Ghouse Siddikh Vs Sheik Moideen Siddikh alias Papa and Others
Madras High Court · AIR 1915 Mad 1044 : 29 Ind. Cas. 849
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts21 Oct 1914
Baijnath Lala Vs Ramdoss
Madras High Court · (1916) ILR (Mad) 62 : (1914) 27 MLJ 640
Civil Procedure Code, 1908 (CPC) — Section 73Limitation Act, 1963 — Section 14
High Courts19 Oct 1914
Unde Rajah Raja Sri Raja Velugoti Sri Rajagopala Krishna Yachendrala Varu Bahadur, K.C.I.E. Maharajah of Venkatagiri Vs The Secretary of State for India in Council and Others
Madras High Court · (1915) 28 MLJ 98
Easements Act, 1882 — Section 7
High Courts18 Oct 1914
K. Balasubrahmania Iyer and S. Gopalakrishana Iyer Vs S. Kandasami Pillai and Another
Madras High Court · 32 Ind. Cas. 91
Companies Act, 1882 — Section 68
High Courts17 Oct 1914
Abbakka Shetthi (died) and Others Vs Seshamma and Others
Madras High Court · 25 Ind. Cas. 944
Transfer of Property Act, 1882 — Section 111
High Courts15 Oct 1914
Alamelu Ammal and Another Vs Balu Ammal and Another
Madras High Court · (1920) ILR (Mad) 849 : (1915) 28 MLJ 685
High Courts15 Oct 1914
In re: Dharmalinga Mudaly and Fifteen Ors.
Madras High Court · (1916) ILR (Mad) 57 : (1914) 1 LW 911
High Courts14 Oct 1914
Arunachalam Chetty, Nagalingam Chetty by his mother and next friend Parvathathammal Vs Rangasamy Pillai
Madras High Court · AIR 1915 Mad 948 : (1915) ILR (Mad) 922 : (1915) 28 MLJ 118
Court Fees Act, 1870 — Section 7(c)
High Courts13 Oct 1914
Madar Sahib and Another Vs Kader Moideen Sahib and Others
Madras High Court · (1916) ILR (Mad) 54
High Courts13 Oct 1914
Guruswami Naiken and Others Vs Tirumurthi Chetty
Madras High Court · 25 Ind. Cas. 848 : (1914) 1 LW 908 : (1914) 27 MLJ 629
Criminal Procedure Code, 1898 (CrPC) — Section 250, 422
High Courts12 Oct 1914
Tanka Gopalan Vs Tanka Rattamma and Others
Madras High Court · (1915) 28 MLJ 666
High Courts12 Oct 1914
A. Chidambara Gurukkal Vs Sengoda Goundan and Another
Madras High Court · AIR 1915 Mad 84 : 25 Ind. Cas. 999 : (1914) 27 MLJ 587
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts12 Oct 1914
Para Koothan and Others Vs Para Kulla Vandu
Madras High Court · 31 Ind. Cas. 720
Specific Relief Act, 1877 — Section 9
High Courts09 Oct 1914
Muthammal Vs The Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 106 : (1917) ILR (Mad) 1202 : (1914) 27 MLJ 529
Madras Revenue Recovery Act, 1864 — Section 58