High Courts04 Dec 1914
Peer Mahomd Rowthen and Another Vs Raruthan Ambalam through his Authorised Agent, Jagannatha Iyengar
Madras High Court · 30 Ind. Cas. 831
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 2 of 25
High Courts04 Dec 1914
The Crown Prosecutor Vs P.R. Ganapathy Iyer and Another
Madras High Court · (1916) ILR (Mad) 362
High Courts04 Dec 1914
Arunachella Ambalam and Others Vs R.G. Orr and Others
Madras High Court · (1917) ILR (Mad) 722 : (1917) 32 MLJ 407
Limitation Act, 1963 — Section 22
High Courts04 Dec 1914
The Crown Prosecutor Vs P.R. Ganapathi Aiyar and Perumal
Madras High Court · (1916) ILR (Mad) 362 : (1914) 27 MLJ 732
Madras City Municipal Act, 1904 — Section 409(19)
High Courts03 Dec 1914
Vengala Venkayya Vs Thallam Venkataramiah
Madras High Court · AIR 1915 Mad 908 : (1915) 2 LW 446 : (1915) 28 MLJ 58
Penal Code, 1860 (IPC) — Section 499
High Courts02 Dec 1914
Thavasi and Others Vs Arumugam and Others Muthukaruppayee Athal Vs Valathal
Madras High Court · (1915) 2 LW 157 : (1916) 30 MLJ 326
Specific Relief Act, 1877 — Section 9
High Courts02 Dec 1914
Lakshmi Narayana Aiyar Vs Ulagammal and Others and Pichai Pillai and Another
Madras High Court · (1915) 28 MLJ 256
High Courts02 Dec 1914
The Secretary of State for India in Council Vs A. Cockcraft and Another
Madras High Court · (1916) ILR (Mad) 351
High Courts02 Dec 1914
Visalakshi Ammal Vs Dorasinga Pillai and Others
Madras High Court · 29 Ind. Cas. 974
Evidence Act, 1872 — Section 32(7)
High Courts01 Dec 1914
Rangammal Vs Sevugan Chetti by his guardian, Chockalingam Chetti
Madras High Court · (1915) 28 MLJ 327
High Courts28 Nov 1914
Nachiappa Gounden, minor by his guardian Nallammal Vs Rangasami Gounden and Others
Madras High Court · AIR 1915 Mad 1088 : (1915) 28 MLJ 1
High Courts26 Nov 1914
Sreemanthu Raja Yarlagadda Mallikarjuna Nayudu Bahadur, Zamindar Garu of Chellapalli Vs Rajalapati Somya and Others
Madras High Court · (1916) ILR (Mad) 341
High Courts26 Nov 1914
Sreemanthu Raja Yarlagadda Mallikharjuna Nayadu Bahadur, Zamindar Garu of Chellapalli Vs Rajalapati Somayya and Others
Madras High Court · (1916) ILR (Mad) 341 : (1915) 2 LW 117 : (1914) 27 MLJ 718
High Courts24 Nov 1914
Nagaraja Pillai and Another Vs The Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 1113 : (1916) ILR (Mad) 304
High Courts24 Nov 1914
Srinivasa Ranga Rao Pantulu, by the Official Assignee, High Court Vs Raja Kumara Venkata Perumal Raju Bahadur, Varu, Rajah of Karvetnagar, Guardian Mr. W.A. Varadachariar
Madras High Court · (1915) 28 MLJ 67
Appellate Side Rules — Rule 75Civil Procedure Code, 1908 (CPC) — Order 41 Rule 18
High Courts24 Nov 1914
Hattikudur Narain Rao and Others Vs Andar Sayad Abbas Sahib
Madras High Court · AIR 1915 Mad 1085 : (1915) 28 MLJ 44
Transfer of Property Act, 1882 — Section 43
High Courts24 Nov 1914
Chavali Subbamma alias Subbarayadu and Others Vs Tulluru Venkatrayudu and Others
Madras High Court · (1915) 28 MLJ 361
High Courts23 Nov 1914
K. Muthukaruppa Pillai Vs Sellathammal alias Kanakammal and Another
Madras High Court · AIR 1915 Mad 475 : (1916) ILR (Mad) 298 : (1915) 2 LW 38
High Courts19 Nov 1914
Chowakkaran Keloth Makki Keyi Vs Karuvalote Parkum Ponnam-Bath Koomulli Madhavi Amma
Madras High Court · 29 Ind. Cas. 559
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts17 Nov 1914
Muniandi Servai Vs Ramasami, minor by next friend Mookkayi alias Karuppayi and Others
Madras High Court · 29 Ind. Cas. 586