High Courts16 Nov 1914
Sivapada Mudali and Others Vs Pitty Thyagaraja Chettiar and Another
Madras High Court · AIR 1915 Mad 736 : (1914) 27 MLJ 665
Madras Estates Land Act, 1908 — Section 6
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 3 of 25
High Courts13 Nov 1914
Natesa Mooppan Vs K.R. Ramachendra Aiyar
Madras High Court · AIR 1915 Mad 688 : (1914) 1 LW 1070 : (1914) 27 MLJ 728
Legal Practitioners Act, 1879 — Section 28
High Courts13 Nov 1914
S.P. Abraham Servai Vs Raphial Muthirian
Madras High Court · AIR 1915 Mad 675 : (1916) ILR (Mad) 288 : (1914) 27 MLJ 746
Contract Act, 1872 — Section 140
High Courts12 Nov 1914
Kakerla Chukkamma Vs Kakerla Punnamma and Another
Madras High Court · AIR 1915 Mad 775 : (1915) 2 LW 24 : (1915) 28 MLJ 72
High Courts10 Nov 1914
Ambalavana Pandnra Sannadhi Avergal Vs Sreeminakshy Sundareswaral Devastanam and Others
Madras High Court · (1915) 28 MLJ 217
High Courts10 Nov 1914
S.R.M.A.R. Ramasawmy Chetty Vs A.L.K.R. Alagappa Chetty and Another
Madras High Court · (1915) 28 MLJ 199
High Courts06 Nov 1914
Raja Bahadur Narasingarji Gyangirji, Zemindar of Pamur Taluq, represented by his only duly authorized agent, Rama Chandra Aiyar Vs Vaddamari Malakondayya Naidu
Madras High Court · 29 Ind. Cas. 601
Madras Rent Recovery Act, 1865 — Section 11(3)
High Courts06 Nov 1914
Peruri Viswanatha Reddi Vs D.T. Keymer
Madras High Court · (1916) ILR (Mad) 95 : (1914) 27 MLJ 670
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts05 Nov 1914
Penumetsa Subbaraju Vs Veegasena Seetharamaraju and Another
Madras High Court · (1916) ILR (Mad) 283
High Courts02 Nov 1914
Ponnusawmy Mudaliar Vs Muthusawmy Mudaliar
Madras High Court · 29 Ind. Cas. 585
High Courts30 Oct 1914
Venkata Perumal Raja Deva Maharajulungaru (Minor by Guardian, W.A. Varadachariyar) Vs Ramdu and Nineteen Ors.
Madras High Court · (1916) ILR (Mad) 84
High Courts30 Oct 1914
M. Swaminatha Aiyar Vs Appasami Aiyar and Others
Madras High Court · AIR 1915 Mad 651 : (1914) 27 MLJ 686
Transfer of Property Act, 1882 — Section 58(c)
High Courts30 Oct 1914
Rajah Kumara Venkata Perumal Raju Deva Maharajulungaru by guardian W.A. Varadachariar Vs Ramudu and Others
Madras High Court · AIR 1915 Mad 1022 : (1915) 28 MLJ 81
Madras Estates Land Act, 1908 — Section 13(3)
High Courts29 Oct 1914
Chockalingam Chetti Vs Periakaruppan and Others
Madras High Court · (1915) 28 MLJ 197
High Courts28 Oct 1914
Sri Rajah Vatasavaya Venkata Simhadri Jaghapathi Raju Bahadur Garu, Dying Subsequent to the suit his Wife Sri Raja Vatasavaya Venkata Subhadrayamma Jagapathi Bhadur Garu Vs The Secretary of State for India in Council The Secretary of State for India in Council Vs Sri Chintalapathi China Rayaparaju Garu et al.
Madras High Court · (1916) ILR (Mad) 67
High Courts28 Oct 1914
K.P. Ramakrishna Pattar Vs K.P. Narayana Pattar and Another
Madras High Court · AIR 1915 Mad 584 : (1916) ILR (Mad) 80
High Courts28 Oct 1914
K.P. Ramakrishna Patter Vs K.P. Narayana Patter and Another
Madras High Court · (1916) ILR (Mad) 80 : (1914) 27 MLJ 634
Specific Relief Act, 1877 — Section 42
High Courts28 Oct 1914
Aiyasami Udayan and Others Vs Appasami Udayan
Madras High Court · AIR 1915 Mad 414(2) : (1914) 1 LW 983 : (1915) 28 MLJ 542
High Courts28 Oct 1914
Rajarajeswara Dorai alias Muthuramalinga Dorai Avergal Rajah of Ramnad Vs V. Sundarapandiaswami Thevar Rama Raja Thevar Vs Rajarajeswari Dorai alias Muthuramalinga Dorai Avergal and Others
Madras High Court · AIR 1915 Mad 664 : (1914) 27 MLJ 694
High Courts26 Oct 1914
Kallepalle Venkatarama Raju Vs Kallepalle Papamma and Another
Madras High Court · (1916) ILR (Mad) 77