High Courts23 Sept 1914
Adatrao Gavayayyamma Vs Dandi Seetharamaswami and Others
Madras High Court · AIR 1915 Mad 420 : 25 Ind. Cas. 615 : (1914) 1 LW 821
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 116
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 6 of 25
High Courts22 Sept 1914
P.K. Kalliani Amma and Others Vs M.T. Narayanan Nambiar and Others
Madras High Court · AIR 1915 Mad 962 : (1915) 28 MLJ 266
High Courts22 Sept 1914
P. Govindan Nair Vs K. Nana Menon
Madras High Court · AIR 1915 Mad 618 : (1914) 27 MLJ 595
High Courts22 Sept 1914
Atchutaramiah Vs Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 552 : 25 Ind. Cas. 712
High Courts22 Sept 1914
Kancharla Venkataratnam and Others Vs Koganti Venkataramiah and Another
Madras High Court · 25 Ind. Cas. 692
Limitation Act, 1963 — Section 28
High Courts22 Sept 1914
Kancharla Venkatraman and Others Vs Koganti Venkatramiah and Another
Madras High Court · (1914) 27 MLJ 569
Limitation Act, 1963 — Section 28
High Courts22 Sept 1914
Annamalai Pattar and Another Vs P. Natesa Iyer
Madras High Court · AIR 1915 Mad 307(1) : 25 Ind. Cas. 927
Limitation Act, 1963 — Section 21(2)
High Courts21 Sept 1914
Imandy Appalaswami Vs Emperor
Madras High Court · AIR 1915 Mad 315 : 25 Ind. Cas. 1000 : (1914) 1 LW 847
Penal Code, 1860 (IPC) — Section 182, 211
High Courts21 Sept 1914
Anantharama Vadhiar Vs Muthia Tevan and Others
Madras High Court · AIR 1915 Mad 234 : 25 Ind. Cas. 841
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 394
High Courts17 Sept 1914
The South Indian Industrials Limited formerly known as the Arbuthnot's Industrials Vs Mindi Rama Jogi and Others
Madras High Court · AIR 1915 Mad 509 : (1914) 27 MLJ 501
Contract Act, 1872 — Section 226
High Courts17 Sept 1914
Maikal Servai Vs Thambuswami Servai and Another
Madras High Court · AIR 1915 Mad 74 : 25 Ind. Cas. 934 : (1914) 1 LW 853
High Courts16 Sept 1914
Rajagopala Naidu Vs M.R. Vijayaraghavalu Naidu and Another
Madras High Court · AIR 1915 Mad 550 : (1915) ILR (Mad) 1184
High Courts16 Sept 1914
Govinda Goundar and Another Vs Ramien and Others
Madras High Court · AIR 1915 Mad 335(2) : 25 Ind. Cas. 600
Land Acquisition Act, 1894 — Section 32(1)
High Courts16 Sept 1914
Mulpuri Veerayya and Another Vs Sanaya Varpu Sivayya and Another
Madras High Court · (1914) 27 MLJ 482
High Courts16 Sept 1914
Reddi Rami Reddi Vs Public Prosecutor of Kurnool
Madras High Court · AIR 1915 Mad 508 : 25 Ind. Cas. 524 : (1914) 27 MLJ 586
Criminal Procedure Code, 1898 (CrPC) — Section 195(7)Penal Code, 1860 (IPC) — Section 182
High Courts16 Sept 1914
Rajagopala Naidu Vs N.R. Vijayaraghavalu Naidu and Another
Madras High Court · 25 Ind. Cas. 683 : (1914) 1 LW 824
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts16 Sept 1914
Yerraguntla Seshacharlu Vs Mukkitmalla Chinniah
Madras High Court · AIR 1915 Mad 530 : 25 Ind. Cas. 721
Evidence Act, 1872 — Section 116Registration Act, 1908 — Section 49
High Courts15 Sept 1914
A. Thiruvengadatha Aiyangar and Another Vs R. Ponnapa Aiyangar and Others
Madras High Court · (1915) 28 MLJ 209
High Courts15 Sept 1914
A. Thiruvengadatha Aiyangar and Another Vs R. Ponnappaiyangar and Others
Madras High Court · 25 Ind. Cas. 965
Madras Local Boards Act, 1884 — Section 51
High Courts11 Sept 1914
Nilambur Thacharakkavil Kovilagath Manavikkaravan alias the Present Valia Tirumulpad Vs Manjeri Puthen Kovilagam Karnavan and Manager Mana Vikkiratan alias Mangeri Elaga Thirumalpad and Others
Madras High Court · 25 Ind. Cas. 607 : (1914) 1 LW 775