High Courts25 Aug 1914
Tanguturi Sriramitlu and Others Vs Nalam Krishna Row and Others
Madras High Court · 25 Ind. Cas. 1001
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 9 of 25
High Courts25 Aug 1914
C. Raghunatha Row Sahib Vs Vellamoonji Goundan
Madras High Court · AIR 1915 Mad 86 : (1915) ILR (Mad) 1140 : (1914) 27 MLJ 597
Madras Estates Land Act, 1908 — Section 53(2)
High Courts25 Aug 1914
Tangaturi Sriramulu and Nalam Krishna Rao, and Others Vs K. Veerasalingam
Madras High Court · (1914) 1 LW 934 : (1914) 27 MLJ 589
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
High Courts25 Aug 1914
T. Sriramulu and Others Vs K. Veerasalingam
Madras High Court · (1915) ILR (Mad) 585
High Courts24 Aug 1914
Varadaraja Mudaliar and Another Vs Narayanasami Mudaliar and Others
Madras High Court · AIR 1915 Mad 603 : (1914) 27 MLJ 681
High Courts20 Aug 1914
Sabella Appanna Vs Mallidi Appanna and Others
Madras High Court · AIR 1915 Mad 1463 : 25 Ind. Cas. 700 : (1914) 1 LW 772
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts20 Aug 1914
Bhathey Sundara Rajan and Others Vs A.A. Kuppusami Iyer and Another
Madras High Court · (1914) 27 MLJ 573
High Courts20 Aug 1914
Sambasiva Mudaliar Vs The Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 808(2) : 25 Ind. Cas. 608 : (1914) 1 LW 758 : (1914) 27 MLJ 299
High Courts19 Aug 1914
Kanduru Venkata Seshayya Vs Adam Saib and Others
Madras High Court · AIR 1915 Mad 76(1) : 25 Ind. Cas. 661
Evidence Act, 1872 — Section 65(6)
High Courts19 Aug 1914
Gotepati Subban and Others Vs Gotepati Narasamma and Others
Madras High Court · (1914) 27 MLJ 486
High Courts19 Aug 1914
Aiya Koundan and Others Vs Jagan Mandalathipathiar, Gopanna Marudiar
Madras High Court · (1914) 1 LW 726 : (1914) 27 MLJ 480
Civil Procedure Code, 1908 (CPC) — Section 115(c)
High Courts18 Aug 1914
Gunnam Dorayya Vs Vadapalli Ayyama Charyulu and Another
Madras High Court · AIR 1915 Mad 481 : 25 Ind. Cas. 797 : (1914) 27 MLJ 295
Transfer of Property Act, 1882 — Section 72(b)
High Courts18 Aug 1914
Gopala Muppanar and Others Vs Dharmakarta Subramania Aiyar and Others
Madras High Court · (1914) 1 LW 675 : (1914) 27 MLJ 253
High Courts18 Aug 1914
Nidamurthi Krishnamurthy and Another Vs Gargiparthi Gana Pathelingam
Madras High Court · 25 Ind. Cas. 583
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 16(2)(II)
High Courts17 Aug 1914
Vaithinatha Aiyar Vs Vaithinathasawmy Aiyar and Another
Madras High Court · 29 Ind. Cas. 970
High Courts17 Aug 1914
In Re: Mandru Gadaba
Madras High Court · (1915) ILR (Mad) 479 : 30 Ind. Cas. 451
Penal Code, 1860 (IPC) — Section 86
High Courts13 Aug 1914
Krishnasami Pillai Vs Kothandarama Naicken and Others
Madras High Court · 25 Ind. Cas. 428 : (1914) 27 MLJ 582
High Courts12 Aug 1914
Arunachala Mudali Vs Govindaraja Mudali and Others
Madras High Court · 25 Ind. Cas. 434 : (1914) 1 LW 673
High Courts12 Aug 1914
Kathiresan Chettiar Vs Ramasami Chettiar and Others
Madras High Court · AIR 1915 Mad 541(2) : (1914) 27 MLJ 302
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90