High Courts28 Jul 1914
In Re: M. Vijiaraghava Pillai; P. Theagaraya Chetti and P.M. Appaswami Pillai
Madras High Court · (1914) 27 MLJ 227
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 12 of 25
High Courts28 Jul 1914
Venkatesha Mallia Vs Bammampalli Ramayya Hegade and Others
Madras High Court · AIR 1915 Mad 127 : (1914) 27 MLJ 241
High Courts28 Jul 1914
Noor Muhammad Sahib and Others Vs Karim Bibi Ammal and Others
Madras High Court · (1914) 27 MLJ 270
High Courts28 Jul 1914
Mohammad Koolayappa Rowthan Vs Sheik Abdul Khadir Rowthan and Another
Madras High Court · (1914) 27 MLJ 169
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts27 Jul 1914
Malamal Vittil Krishnan Nair Vs Kavalappara Moopil Nair
Madras High Court · AIR 1915 Mad 41(1) : (1914) 27 MLJ 171
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts27 Jul 1914
In Re: Krushno Kariko
Madras High Court · 30 Ind. Cas. 435
Penal Code, 1860 (IPC) — Section 300
High Courts27 Jul 1914
Malamal Vittil Krishnan Nair Vs Kavalappara Mooppil Nair Avergal
Madras High Court · 25 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts27 Jul 1914
Kollichina Venkataramayya Vs Gudavalli Subbarayudu
Madras High Court · AIR 1915 Mad 919(2) : 25 Ind. Cas. 122
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13
High Courts27 Jul 1914
Bir Mohamad Rowther Vs Nagoor Rowther, and Another
Madras High Court · AIR 1915 Mad 425(1) : 25 Ind. Cas. 576 : (1914) 27 MLJ 483
High Courts27 Jul 1914
Bir Mahamed Rowther Vs Nagoor Rowther and Another
Madras High Court · 25 Ind. Cas. 576(1)
High Courts24 Jul 1914
Ramanathan Chetty Vs Maruthappa Kone and Others
Madras High Court · AIR 1915 Mad 495(1) : 25 Ind. Cas. 643
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts24 Jul 1914
Zenamandra Papiah and Others Vs Lanka Subbasastrulu
Madras High Court · AIR 1915 Mad 55 : 25 Ind. Cas. 396
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts24 Jul 1914
Vilakathala Raman Vs Vayalil Pachu
Madras High Court · 25 Ind. Cas. 213(1) : 25 Ind. Cas. 213 : (1914) 27 MLJ 172
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Jul 1914
Yanamandra Papiah and Others Vs Lanka Subbasastrulu
Madras High Court · (1914) 27 MLJ 276
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts24 Jul 1914
Talari Kavoli Nagadu Vs Viswanatham Pedda Govindappa and Others
Madras High Court · AIR 1915 Mad 502 : 25 Ind. Cas. 133 : (1914) 1 LW 587
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 52
High Courts22 Jul 1914
Vijaya Bhushanammal Vs C.N. Evalappa Mudaliar Thriupathi Mudali and Others Vs Ponnuranga Mudali
Madras High Court · AIR 1915 Mad 344(1) : 25 Ind. Cas. 91
Transfer of Property Act, 1882 — Section 67(d)
High Courts22 Jul 1914
Sri Rajah Satracherla Veerabhadra Suryanarayana Raju Bahadur Garu, died, and Another Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1915 Mad 479 : 25 Ind. Cas. 878 : (1914) 1 LW 662
High Courts22 Jul 1914
Vijayabhushanammal and Others Vs C.N. Evalappa Mudaliar and Another
Madras High Court · (1916) ILR (Mad) 17
High Courts22 Jul 1914
Ranga Ramanujachariar and Another Vs Srinivasa Aiyangar and Others
Madras High Court · 25 Ind. Cas. 804
Transfer of Property Act, 1882 — Section 108(j), 55(J)
High Courts21 Jul 1914
Tekana Kavandan and Others Vs Aligiri Kavandan and Others
Madras High Court · 25 Ind. Cas. 506
Court Fees Act, 1870 — Section 12(1)