High Courts02 Mar 1914
Vaddadi Jagannatha Bhupathi Deo Garu Vs Padala Appalaswamy and Others
Madras High Court · (1915) 28 MLJ 75
Madras Estates Land Act, 1908 — Section 52(3)
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 21 of 25
High Courts02 Mar 1914
Chamarti Suryaprakasarayudu Vs Arardhi Lakshminarasimha Charlu and Others
Madras High Court · AIR 1914 Mad 462 : (1914) 26 MLJ 518
Specific Relief Act, 1877 — Section 22(2)
High Courts27 Feb 1914
In re : Authoor Valappil Syed Ahmad Musaliyar
Madras High Court · AIR 1914 Mad 144(2) : 24 Ind. Cas. 976
Penal Code, 1860 (IPC) — Section 471
High Courts27 Feb 1914
Sundararaja Aiyangar and Another Vs Lakshmiammal through her Husband and Next Friend Srinivasa Aiyangar
Madras High Court · AIR 1914 Mad 95 : (1915) ILR (Mad) 788 : 24 Ind. Cas. 943
High Courts27 Feb 1914
Lakshmiammal Vs Sundararaja Aiyangar and Another
Madras High Court · (1915) ILR (Mad) 788
High Courts27 Feb 1914
Jamna Das and Others Vs Uma Shanker and Another
Madras High Court · 25 Ind. Cas. 158
Transfer of Property Act, 1882 — Section 41
High Courts27 Feb 1914
Prati Appala Raju Vs Muthuraju Surapa Raju
Madras High Court · AIR 1915 Mad 504 : 25 Ind. Cas. 628 : (1914) 1 LW 339 : (1914) 27 MLJ 676
Madras Estates Land Act, 1908 — Section 212
High Courts27 Feb 1914
In Re: Nandamuri Anandayya
Madras High Court · AIR 1915 Mad 812 : 25 Ind. Cas. 630 : (1914) 1 LW 355
Criminal Procedure Code, 1898 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 211
High Courts26 Feb 1914
Murza Hyder Alli Sahib Vs Syed Hussain Raza Sahib and Others
Madras High Court · AIR 1915 Mad 444 : 24 Ind. Cas. 316 : (1914) 1 LW 398
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(1)Court Fees Act, 1870 — Section 7
High Courts24 Feb 1914
M. Subbayya Vs M. Rachayya and Another
Madras High Court · AIR 1915 Mad 362 : (1914) ILR (Mad) 477
High Courts24 Feb 1914
C. Venkatasubbaramiah Vs Nambura Ramiah Sethi
Madras High Court · AIR 1914 Mad 66 : 24 Ind. Cas. 622
High Courts24 Feb 1914
Subbaroya Reddiar Vs Rajagopala Reddiar and Others
Madras High Court · (1915) ILR (Mad) 887
High Courts24 Feb 1914
P. Ramasami Naidu Vs Venkataramanjulu Naidu and Others
Madras High Court · AIR 1914 Mad 301 : (1914) 26 MLJ 467
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts20 Feb 1914
Venkatasubbaiyar Vs Subbarathinam Aiyar and Others
Madras High Court · AIR 1914 Mad 624 : (1914) 1 LW 419 : (1914) 27 MLJ 134
High Courts19 Feb 1914
Suppan Asari and Others Vs Vannia Konar and Others
Madras High Court · 24 Ind. Cas. 467 : (1914) 27 MLJ 110
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts17 Feb 1914
Henry Moberly Vs The Municipal Council of Cuddalore
Madras High Court · (1915) ILR (Mad) 879
High Courts17 Feb 1914
Natesa Gramani Vs Tangavelu Gramani
Madras High Court · AIR 1914 Mad 362 : (1915) ILR (Mad) 883
High Courts17 Feb 1914
S. Paramananda Nadar Vs Karunakara Doss and Another
Madras High Court · AIR 1914 Mad 387(1) : (1914) 27 MLJ 617
High Courts17 Feb 1914
C. Ganapathi Mudaliar Vs Krishnamachariar and Others
Madras High Court · AIR 1915 Mad 286 : 24 Ind. Cas. 187 : (1914) 27 MLJ 213
Transfer of Property Act, 1882 — Section 99
High Courts17 Feb 1914
Ratnasawmi Chetty, by his next friend, Velayudam Chetty Vs Ratnammal and Another
Madras High Court · AIR 1915 Mad 683 : 24 Ind. Cas. 135 : (1914) 1 LW 446 : (1914) 27 MLJ 388
Civil Procedure Code, 1882 — Section 224, 375