High Courts03 Feb 1914
Mukkassa Nair Veettil Meenakshi Amma Vs The Secretary of State for India in Council
Madras High Court · AIR 1914 Mad 841 : 24 Ind. Cas. 547 : (1914) 1 LW 307 : (1914) 26 MLJ 385
Easements Act, 1882 — Section 4
COURT ARCHIVE
Madras High Court judgments, 1914
482 judgments · page 23 of 25
High Courts03 Feb 1914
Kuppammal minor by his Next Friend, Thayasundarachari Vs Kuppanachari
Madras High Court · 24 Ind. Cas. 380 : (1914) 26 MLJ 363
High Courts03 Feb 1914
Epoor Ramasami Reddi and Others Vs Kandadai Rangamannar Iyyengar
Madras High Court · (1914) 26 MLJ 255
High Courts30 Jan 1914
T.P. Kothandapani Naidu Vs Kuppusami Naiker and Others
Madras High Court · AIR 1914 Mad 86 : 24 Ind. Cas. 766 : (1914) 1 LW 206
High Courts30 Jan 1914
Palani Chetty and Others Vs Rathina Chetty and Others
Madras High Court · AIR 1915 Mad 10 : 24 Ind. Cas. 597 : (1914) 26 MLJ 208
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439
High Courts29 Jan 1914
Samandan Karkat Edathil Rayarappan Nambiar Vs Malikandi Aketh Mayan
Madras High Court · AIR 1914 Mad 297(2) : (1914) 26 MLJ 267
High Courts28 Jan 1914
V. Muthukumara Chetty Vs Anthony Udayar and thirty Ors.
Madras High Court · AIR 1915 Mad 296 : (1915) ILR (Mad) 867
High Courts28 Jan 1914
Sundarambal Ammal and Kamalambal Ammal Vs Yogavanagurukkal
Madras High Court · AIR 1915 Mad 561 : (1915) ILR (Mad) 850 : (1914) 1 LW 276 : (1914) 26 MLJ 315
Contract Act, 1872 — Section 16(2)
High Courts27 Jan 1914
Annamalai Velan and Another Vs Murugappa Velan and Eighty-Two Ors.
Madras High Court · (1915) ILR (Mad) 837
High Courts27 Jan 1914
Annamalai Velan and Others Vs Murugappa Velan and Others
Madras High Court · AIR 1914 Mad 272 : 22 Ind. Cas. 826 : (1914) 1 LW 212 : (1914) 26 MLJ 238
High Courts27 Jan 1914
Ponnusamy Padayachi and Another Vs Karuppudayan and Others
Madras High Court · (1915) ILR (Mad) 843 : (1914) 1 LW 218 : (1914) 26 MLJ 285
Madras Estates Land Act, 1908 — Section 153
High Courts27 Jan 1914
Iponnuswamy Padatachi and Another Vs Karupudayan and Another
Madras High Court · 24 Ind. Cas. 217
Madras Estates Land Act, 1908 — Section 153
High Courts26 Jan 1914
Adusumalli Venkataratnam Vs Senkarayanna
Madras High Court · 24 Ind. Cas. 283 : (1914) 1 LW 298
High Courts26 Jan 1914
Kantipudi Somayya and Another Vs Khatya Begam Saheba and Others
Madras High Court · AIR 1914 Mad 96 : 24 Ind. Cas. 784 : (1914) 1 LW 236
High Courts23 Jan 1914
Sowcar Sahanada Govinda Doss, and Others Vs Rajah Venkata Perumal Rajah, minor by his next friend Mr. W.A. Varadachariar
Madras High Court · AIR 1915 Mad 145 : (1914) 27 MLJ 195
High Courts23 Jan 1914
Gopala Aiyangar Vs Venkatakrishna Aiyangar, Narasimha Aiyangar, Gopala Aiyangar and Krishnaswami by Guardian
Madras High Court · (1914) 26 MLJ 224
High Courts23 Jan 1914
In Re: Thiruvengada Mudali
Madras High Court · AIR 1914 Mad 376(2) : (1914) 26 MLJ 182
Criminal Procedure Code, 1898 (CrPC) — Section 162(1)
High Courts22 Jan 1914
Subbiah Naicker Vs Ramanathan Chettiar
Madras High Court · AIR 1914 Mad 162 : (1914) ILR (Mad) 462 : 22 Ind. Cas. 899 : (1914) 1 LW 251 : (1914) 26 MLJ 189
High Courts22 Jan 1914
In Re: Sinnu Gowndan and Another
Madras High Court · (1915) ILR (Mad) 1028 : (1914) 26 MLJ 160
Criminal Procedure Code, 1898 (CrPC) — Section 435