High Courts23 Feb 1977
K. Kanagasabapathy Vs City Supply Officer, Civil Supplies Department and Others
Madras High Court · (1978) 1 MLJ 184
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 19 of 23
High Courts23 Feb 1977
M. VARADARAJULU NAIDU Vs COMMISSIONER OF Income Tax, MADRAS-II.
Madras High Court · (1978) 111 ITR 301
Income Tax Act, 1961 — Section 256(1)
High Courts22 Feb 1977
Linga Gounder Vs Raman
Madras High Court · (1978) CriLJ 469
Criminal Procedure Code, 1973 (CrPC) — Section 125(1)(b)
High Courts18 Feb 1977
Vellore Electricity Corporation Ltd. Vs Labour Court and Others
Madras High Court · (1978) 1 LLJ 229
Industrial Disputes Act, 1947 — Section 18
High Courts18 Feb 1977
Management of the Indian Bank Vs Industrial Tribunal (Central Government) and Another
Madras High Court · (1977) 1 LLJ 343
Industrial Disputes Act, 1947 — Section 2
High Courts16 Feb 1977Dismissed
Mohamed Sahubdheen Vs Mavula Mohaideen and Others
Madras High Court · (1978) ILR (Mad) 441
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1877 — Article 142, 144, 27, 28, 6
High Courts16 Feb 1977
Union of India (UOI) and Others Vs Ameena Bi and Others
Madras High Court · (1978) 112 ITR 863
Income Tax Act, 1922 — Section 46(2), 46(7)
High Courts16 Feb 1977
UNION OF INDIA AND OTHERS Vs AMEENA BI AND OTHERS.
Madras High Court · (1978) 112 ITR 863
Income Tax Act, 1922 — Section 46(2)
High Courts15 Feb 1977
S. Palanivelu Vs K. Veradammal
Madras High Court · (1978) 1 MLJ 212
Transfer of Property Act, 1882 — Section 51
High Courts15 Feb 1977
Non-Ferrous Rolling Mills (P) Ltd. Vs The Regional Director, Employees State Insurance Corporation
Madras High Court · (1977) ILR (Mad) 324 : (1977) 90 LW 422 : (1977) 2 MLJ 169
Employees State Insurance Act, 1948 — Section 2(17)
High Courts15 Feb 1977
Chellammal Vs Angamuthu and Others
Madras High Court · (1978) CriLJ 752
Evidence Act, 1872 — Section 35, 74(1)(iii)Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 494
High Courts10 Feb 1977
Nagamalai Thevar Vs Pandaram and Another
Madras High Court · AIR 1977 Mad 347 : (1977) ILR (Mad) 97 : (1977) 90 LW 521
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 96Constitution of India, 1950 — Article 120, 144
High Courts10 Feb 1977
Deputy Commissioner (C.T.), Coimbatore Division Vs South India Viscose Ltd.
Madras High Court · (1977) 40 STC 442
Central Sales Tax Act, 1956 — Section 2
High Courts10 Feb 1977
Meenambal and Others Vs Chockalinga Chettiar and Others
Madras High Court · AIR 1978 Mad 230 : (1977) ILR (Mad) 47 : (1978) 91 LW 49 : (1977) 90 LW 49 : (1978) 1 MLJ 398
Limitation Act, 1963 — Article 60
High Courts10 Feb 1977Dismissed
Imperial Match Works Vs The State of Tamil Nadu
Madras High Court · (1982) 51 STC 397
Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts10 Feb 1977Dismissed
Deputy Commissioner (C.T.), Coimbatore Division Vs L.G. Balakrishna and Brothers (P.) Ltd.
Madras High Court · (1979) 43 STC 258
High Courts09 Feb 1977
W.S. Insulators of India Ltd. Vs The Presiding Officer, Industrial Tribunal and Others
Madras High Court · (1977) 2 MLJ 424
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts09 Feb 1977
Commissioner of Income Tax Vs J.K.A. Subramania Chettiar
Madras High Court · (1977) 110 ITR 602
Income Tax Act, 1961 — Section 139(5), 271(1), 271(4A)
High Courts09 Feb 1977Allowed
V. Bapu Kalingarayar Vs Rajam and Another
Madras High Court · AIR 1978 Mad 192
Civil Procedure Code, 1908 (CPC) — Section 100, 105(1)Negotiable Instruments Act, 1881 (NI) — Section 78, 8
High Courts08 Feb 1977Dismissed
Dunlop India Ltd. Vs Joint Commercial Tax Officer, Mount Road II Division
Madras High Court · (1978) 41 STC 41
Tamil Nadu General Sales Tax Act, 1959 — Section 32, 33, 34, 37, 55