High Courts09 Mar 1977Dismissed
Sampath Financial Chit Fund (P) Ltd. Vs N.P.M. Abdul Rahman and Another
Madras High Court · AIR 1978 Mad 160
Tamil Nadu Chit Funds Act, 1961 — Section 13, 14(4)
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 18 of 23
High Courts09 Mar 1977
K. ARUNACHALAM MUDALIAR Vs COMMISSIONER OF AGRICULTURAL Income Tax, MADRAS, AND ANOTHER.
Madras High Court · (1978) 111 ITR 780
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 9(2)
High Courts09 Mar 1977
N. Soundarapandian Vs Vallioor Panchayat Union Council and Another
Madras High Court · (1978) 1 MLJ 23
High Courts09 Mar 1977
Sampath Financial Chit Fund (P.) Limited Vs N.P.M. Abdul Rahman and Another
Madras High Court · (1977) 2 MLJ 529
Tamil Nadu Chit Funds Act, 1961 — Section 13(b)
High Courts08 Mar 1977
Marimuthu Vs Ambujam Ammal and Another
Madras High Court · (1977) 90 LW 536 : (1977) 2 MLJ 218
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 65
High Courts07 Mar 1977
Venkatavaradan Vs K. Janardanan
Madras High Court · (1977) ILR (Mad) 113 : (1977) 90 LW 376 : (1977) 2 MLJ 426
High Courts06 Mar 1977Dismissed
Marimuthu Vs Ambujam Ammal and Another
Madras High Court · AIR 1978 Mad 50 : (1977) 90 LW 536
Civil Procedure Code, 1908 (CPC) — Section 65
High Courts04 Mar 1977
P. Saraswathi Ammal Vs Lakshmi Ammal alias Lakshmi Kantam
Madras High Court · AIR 1978 Mad 361
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 115, 3
High Courts04 Mar 1977
P. Saraswathi Ammal Vs Lakshmi Ammal and Another
Madras High Court · (1977) 2 MLJ 179
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
High Courts04 Mar 1977Allowed
Muniammal Vs Raja
Madras High Court · AIR 1978 Mad 103 : (1978) ILR (Mad) 369 : (1977) 90 LW 666
Contract Act, 1872 — Section 23Hindu Adoptions and Maintenance Act, 1956 — Section 25
High Courts02 Mar 1977Dismissed
Chinnaiah Kownder Vs Kattayya Kownder
Madras High Court · AIR 1978 Mad 51 : (1977) 90 LW 393
Limitation Act, 1963 — Section 27, 6(1), 8
High Courts01 Mar 1977
COMMISSIONER OF Income Tax, MADRAS Vs R. DHANDAYUTHAM AND OTHERS.
Madras High Court · (1978) 113 ITR 602
High Courts01 Mar 1977
COMMISSIONER OF Income Tax, MADRAS-II Vs BLUE MOUNTAIN ENGINEERING CORPORATION.
Madras High Court · (1978) 112 ITR 839
Income Tax Act, 1922 — Section 3
High Courts25 Feb 1977
Gopalakrishna Pillai and Another Vs Chinnapillai Padayachi and Others
Madras High Court · (1977) 2 MLJ 368
High Courts25 Feb 1977
Munia Reddiar Vs The Board of Revenue and Another
Madras High Court · (1978) 1 MLJ 7
Constitution of India, 1950 — Article 226
High Courts24 Feb 1977
Additional Commissioner of Income Tax Vs G. Venkataraman
Madras High Court · (1977) ILR (Mad) 188 : (1977) 109 ITR 247
Hindu Marriage Act, 1955 — Section 2(1)
High Courts24 Feb 1977
Additional Commissioner of Income Tax Vs Isthmian India Maritime Private Ltd.
Madras High Court · (1977) 90 LW 515
Income Tax Act, 1961 — Section 80B(5), 80O
High Courts24 Feb 1977Dismissed
Ramaswami Naidu and Another Vs Gopalakrishna Naidu and Others
Madras High Court · AIR 1978 Mad 54 : (1977) ILR (Mad) 311 : (1977) 90 LW 430
Succession Act, 1925 — Section 74Transfer of Property Act, 1882 — Section 122, 8
High Courts24 Feb 1977
Additional Commissioner of Income Tax, Madras-I Vs Isthmian India Maritime Private Ltd.
Madras High Court · (1978) 113 ITR 570
Income Tax Act, 1961 — Section 64, 80, 80B, 80B(5), 80O
High Courts23 Feb 1977
M. Varadarajulu Naidu Vs Commissioner of Income Tax
Madras High Court · (1978) 111 ITR 301
Income Tax Act, 1961 — Section 147