High Courts30 Mar 1977
R. Parthasarathy Vs Controller of Estate Duty
Madras High Court · (1980) 124 ITR 844
Estate Duty Act, 1953 — Section 34(3), 34(4), 9
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 16 of 23
High Courts29 Mar 1977
Sudarsanam alias Ramakrishna Naidu Vs The Tiruvannamalai Municipal Council
Madras High Court · (1978) 91 LW 106 : (1978) 1 MLJ 138
Income Tax Act, 1922 — Section 29
High Courts28 Mar 1977
M. Chettyappan and Others Vs Commissioner of Agricultural Income Tax
Madras High Court · (1977) 110 ITR 684
High Courts25 Mar 1977
V. Ratnam and others Vs S.S. Arunachalam Chettiar and others
Madras High Court · (1977) 03 MAD CK 0041
High Courts25 Mar 1977
S. Venkataraman Vs M.V. Krishnaswamy
Madras High Court · (1977) 2 MLJ 312
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts24 Mar 1977
Commissioner of Agricultural Income Tax Vs K.P. Ponnusamy Gounder (Decd.) (by L.Rs)
Madras High Court · (1977) 110 ITR 30
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 10(1), 2
High Courts24 Mar 1977
State of Tamil Nadu Vs N. Muthalagirisami
Madras High Court · (1977) 110 ITR 751
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 16(1), 16(2), 16(3), 35, 35(1)
High Courts24 Mar 1977Dismissed
Mahaveer Prasad Prasan Kumar Jain Vs The Tahsildar, Pondicherry and Another
Madras High Court · AIR 1978 Mad 171 : (1977) 90 LW 55
Constitution of India, 1950 — Article 245Pondicherry Pawn Brokers Act, 1966 — Section 2(1)Tamil Nadu Pawnbrokers Act, 1943 — Section 2(1)
High Courts24 Mar 1977Dismissed
Viny Pap Sales Depot Vs The State of Tamil Nadu
Madras High Court · (1977) 40 STC 317
Tamil Nadu General Sales Tax Act, 1959 — Section 3
High Courts24 Mar 1977
Mahaveer Prasad Prasan Kumar Jain, represented by its Proprietor, Mahaveer Prasad Jain Vs The Tahsildar and Another
Madras High Court · (1978) 91 LW 55 : (1977) 2 MLJ 481
High Courts23 Mar 1977
ADDITIONAL COMMISSIONER OF Income Tax, MADRAS-II Vs MURUGAN TIMBER DEPOT.
Madras High Court · (1978) 113 ITR 99
Income Tax Act, 1961 — Section 271(1)(c)
High Courts23 Mar 1977
Additional Commissioner of Income Tax Vs Murugan Timber Depot
Madras High Court · (1978) 113 ITR 99
Income Tax Act, 1961 — Section 271(1)
High Courts23 Mar 1977
K.T.M.S. Abdul Cader and Others Vs The Union of India
Madras High Court · AIR 1977 Mad 386 : (1977) 90 LW 501
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 7(1)Criminal Procedure Code, 1973 (CrPC) — Section 392, 82(1)Maintenance of Internal Security (Amendment) Ordinance, 1974 — Section 3, 3(1), 4, 6
High Courts23 Mar 1977
K.T.M.S. Abdul Cader and Others Vs The Union of India (UOI)
Madras High Court · (1977) CriLJ 1708 : (1977) ILR (Mad) 1
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 7(1)(c)Criminal Procedure Code, 1973 (CrPC) — Section 392Preventive Detention Act, 1950 — Section 3
High Courts23 Mar 1977Dismissed
K.T.M.S. Abdul Khader Alias Thaikka Vappa and Others Vs The Union of India
Madras High Court · (1977) LW(Cri) 147
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 7, 7(1), 7(1)(a), 7(1)(c)Constitution of India, 1950 — Article 14, 162, 21, 226, 245Criminal Procedure Code, 1973 (CrPC) — Section 392, 397, 82, 82(1), 82(I)
High Courts22 Mar 1977Allowed
Ponnuthayee Ammal Vs Kamakshi Ammal
Madras High Court · AIR 1978 Mad 226 : (1977) 90 LW 716 : (1978) 1 MLJ 48
Hindu Marriage Act, 1955 — Section 11Marriage Laws (Amendment) Act, 1976 — Section 16
High Courts22 Mar 1977Allowed
G.V. Ramaswami Iyer Vs Krishnaveni Ammal
Madras High Court · AIR 1978 Mad 39
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts22 Mar 1977
Prema Metal Works Vs The Government of India, Ministry of Finance (Department of Revenue and Insurance) and Another
Madras High Court · (1977) 2 MLJ 202
Constitution of India, 1950 — Article 226
High Courts22 Mar 1977
G.V. Ramaswamy Iyer, by Power of Attorney Agent, Panchapakesa Iyer Vs Krishnaveni Ammal
Madras High Court · (1977) 90 LW 578 : (1977) 2 MLJ 238
High Courts21 Mar 1977Dismissed
Lucas T.V.S. Limited Vs Union of India (UOI)
Madras High Court · (1978) 2 ELT 711
Customs Act, 1962 — Section 131Tariff Act, 1934 — Section 2, 2A, 2A(1)