COURT ARCHIVE

Madras High Court judgments, 1977

442 judgments · page 15 of 23

High Courts08 Apr 1977

B.M. Habeebullah Maricar Vs Periaswami and Others

Madras High Court · AIR 1977 Mad 330 : (1977) ILR (Mad) 251 : (1977) 2 LLJ 322 : (1977) 90 LW 606

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21, Order 18 Rule 1Constitution of India, 1950 — Article 226Railways Act, 1890 — Section 3

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High Courts07 Apr 1977Dismissed

A.M.P. Arunachalam Vs A.R. Krishnamurthy and Others

Madras High Court · (1979) 49 CompCas 662

Companies Act, 1956 — Section 108Sales of Goods Act, 1930 — Section 2(2), 2(4), 2(7), 36(3)Transfer of Property Act, 1882 — Section 130, 137

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High Courts07 Apr 1977

Commissioner of Wealth-tax Vs Jagannathdas Govindas

Madras High Court · (1977) 110 ITR 305

Wealth Tax Act, 1957 — Section 2

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High Courts07 Apr 1977

K. Paramasivam Vs The District Revenue Officer and Others

Madras High Court · (1977) 2 MLJ 515

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High Courts06 Apr 1977

A.K.A.S. Trust Vs State of Tamil Nadu

Madras High Court · (1977) 04 MAD CK 0051

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 8(1)

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High Courts06 Apr 1977Dismissed

The State of Tamil Nadu Vs Chellaram Garments (P.) Ltd.

Madras High Court · (1979) 44 STC 239

Central Sales Tax Act, 1956 — Section 8

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High Courts06 Apr 1977

Additional Commissioner of Wealth Tax, Madras II, Madras Vs Babulal K. Shah and Another

Madras High Court · (1978) 114 ITR 370

Income Tax Act, 1961 — Section 271(1)(a)Wealth Tax Act, 1957 — Section 14, 18(1)(a), 18(1)(a)(i)

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High Courts06 Apr 1977

Additional Commissioner of Wealth Tax Vs Babulal K. Shah and Another

Madras High Court · (1978) 114 ITR 370

Wealth Tax Act, 1957 — Section 18(1)

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High Courts06 Apr 1977

K. Shanmugasundara Patter Vs The State Inspector, Railway Police

Madras High Court · (1978) CriLJ 468

Criminal Procedure Code, 1973 (CrPC) — Section 216, 221, 251Penal Code, 1860 (IPC) — Section 182, 211, 379

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High Courts06 Apr 1977

Additional Commissioner of Income Tax Vs Southern Structurals Ltd.

Madras High Court · (1977) 110 ITR 164

Income Tax Act, 1961 — Section 80J, 84

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High Courts05 Apr 1977

M. Krishnaraju Chetty Vs The Commissioner of Hindu Religious and Charitable Endowments Board

Madras High Court · (1977) ILR (Mad) 448 : (1977) 90 LW 432 : (1977) 2 MLJ 188

Civil Procedure Code, 1908 (CPC) — Section 118, 118(2)(b)(i), 118(2)(b)(ii), 92

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High Courts05 Apr 1977

Additional Commissioner of Income Tax and Another Vs Southern Structurals Ltd.

Madras High Court · (1977) 110 ITR 890

Income Tax Act, 1961 — Section 37

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High Courts05 Apr 1977

Additional Commissioner of Income Tax Vs Dinrose Estate

Madras High Court · (1977) 04 MAD CK 0029

Income Tax Act, 1961 — Section 24(1)Tamil Nadu Urban Land Tax Act, 1966 — Section 23

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High Courts05 Apr 1977Dismissed

R. Sivagnanam Vs P.K. Sadananda Mudaliar

Madras High Court · AIR 1978 Mad 265 : (1978) 91 LW 214 : (1977) 90 LW 214 : (1978) 1 MLJ 164

Succession Act, 1925 — Section 263, 276

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High Courts04 Apr 1977

V.V.S. Natarajan Vs Commissioner of Income Tax

Madras High Court · (1978) 111 ITR 539

Income Tax Act, 1961 — Section 171(2)

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High Courts04 Apr 1977

V.S. Natarajan Vs Commissioner of Income Tax, Madras

Madras High Court · (1978) 111 ITR 539

Income Tax Act, 1961 — Section 143, 144, 171, 171(2), 256(2)

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High Courts01 Apr 1977

Chockalinga Mudaliar Vs Manivanna Pillai

Madras High Court · (1977) 04 MAD CK 0002

Limitation Act, 1963 — Section 1(2), 29(2), 3, 32

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High Courts31 Mar 1977

Thannerkunnam Sugarcane Estates Ltd. Vs State of Tamil Nadu

Madras High Court · (1977) 03 MAD CK 0025

Tamil Nadu Agricultural Income Tax (Amendment) Act, 1972 — Section 7Tamil Nadu Agricultural Income Tax Act, 1955 — Section 16(1), 65(1), 65(6), 65(8)

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High Courts31 Mar 1977

S. Misirilal Vs The Accommodation Controller

Madras High Court · (1978) 1 MLJ 52

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12(i)(b)

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High Courts31 Mar 1977Allowed

The Tiruchengode Co-Operative Marketing Society Limited Vs The State of Tamil Nadu

Madras High Court · (1978) 41 STC 212

Tamil Nadu General Sales Tax Act, 1959 — Section 2

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