High Courts10 May 1977Dismissed
The Cannanore Spinning and Weaving Mills Ltd. Vs Union of India (UOI) and Others
Madras High Court · (1978) 41 STC 489
PONDICHERRY (ADMINISTRATION) ACT, 1962 — Section 4
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 13 of 23
High Courts03 May 1977Dismissed
In re: V.N.S. Viswanathan
Madras High Court · (1977) LW(Cri) 173
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(5), 173(8), 207, 397(2)Penal Code, 1860 (IPC) — Section 406, 408, 420, 467
High Courts29 Apr 1977Allowed
Nestle's Products (India) Ltd. Vs P. Thankaraja and Another
Madras High Court · AIR 1978 Mad 336 : (1978) 1 MLJ 417
Trade and Merchandise Marks Act, 1958 — Section 109, 18, 9, 9(1)
High Courts29 Apr 1977Allowed
S.S. Khader Mohammed Rowther and Co. Vs G.S. Sundaram and Brothers
Madras High Court · AIR 1978 Mad 147 : (1978) 91 LW 122 : (1977) 90 LW 122 : (1978) 1 MLJ 79
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 23(3)
High Courts28 Apr 1977
The Audilakshmi Venkateswara Iron Traders, by Partners and another Vs Mayavanthi Jhamandas, Sole Propr., Seth Jhamandas Co., by power of Attorney Agent and others
Madras High Court · (1977) 04 MAD CK 0037
Presidency Small Cause Courts Act, 1882 — Section 9(d)(iii), 9(g)Presidency Towns Insolvency Act, 1909 — Section 9(g)Provincial Insolvency Act, 1920 — Section 6(g)
High Courts28 Apr 1977Allowed
V. Thiagarajan Vs Mohammed Umar Sait and Another
Madras High Court · AIR 1978 Mad 223 : (1977) 90 LW 718
Evidence Act, 1872 — Section 44
High Courts28 Apr 1977
S.P.S. Selvaraj and Others Vs Edward Nadar and Others
Madras High Court · (1977) ILR (Mad) 221 : (1977) 90 LW 645 : (1977) 2 MLJ 441
Trade and Merchandise Marks Act, 1958 — Section 2(d)
High Courts26 Apr 1977
Krishnan and Others Vs V.S. Jamal and Another
Madras High Court · (1978) CriLJ 1847
Criminal Procedure Code, 1973 (CrPC) — Section 146(1B)
High Courts26 Apr 1977Dismissed
B.C. Munirathinam Naidu Vs Meena Financiers, Madras and Another
Madras High Court · AIR 1978 Mad 46 : (1977) ILR (Mad) 169 : (1977) 90 LW 539
Presidency Towns Insolvency Act, 1909 — Section 9
High Courts26 Apr 1977
T. Ramachandran Vs The President, The Tudaiyalur Co-operative Agricultural Services Ltd. and Others
Madras High Court · (1977) 2 MLJ 472
Prevention of Food Adulteration Act, 1954 — Section 7(1)
High Courts26 Apr 1977
B.C. Munirathinam Naidu Vs Meena Financiers, by Partner S.R.M.S. Narayanan Chettiar and Another
Madras High Court · (1977) 90 LW 339 : (1977) 2 MLJ 399
Presidency Towns Insolvency Act, 1909 — Section 9(d)(ii), 9(g)
High Courts25 Apr 1977Dismissed
State Trading Corporation of India Ltd. Vs K.P.V. Shaik Mohammed Rowther and Co. and Another
Madras High Court · AIR 1978 Mad 224
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Contract Act, 1872 — Section 182
High Courts23 Apr 1977
V. Kamalanathan Vs E.I.D. Parry Limited
Madras High Court · (1977) 90 LW 709 : (1978) 1 MLJ 25
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
High Courts23 Apr 1977
K. Thiagaraja Pillai Vs The Tahsildar
Madras High Court · (1977) 2 MLJ 245
Government Grants Act, 1895 — Section 3
High Courts23 Apr 1977
Mookka Velar Vs Baluchami and Others
Madras High Court · (1977) 2 MLJ 258
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 63
High Courts21 Apr 1977
Krishna Textiles and Another Vs J.R. Exports (India)
Madras High Court · AIR 1977 Mad 339 : (1977) 90 LW 528
High Courts21 Apr 1977Allowed
Deputy Commissioner (C.T.), Coimbatore Division Vs The Vijayalakshmi Mills Limited
Madras High Court · (1977) 40 STC 463
Tamil Nadu General Sales Tax Act, 1959 — Section 10, 2, 38
High Courts21 Apr 1977
Spheroidel Castings Ltd. Vs The State of Tamil Nadu
Madras High Court · (1977) 40 STC 596
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 17, 2, 38
High Courts21 Apr 1977
Spheroidal Casting Ltd. Vs State of Tamil Nadu
Madras High Court · (1978) 7 CTR 19(2)
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 17, 2(d), 38
High Courts20 Apr 1977Dismissed
In re: Ravi and Others
Madras High Court · (1977) 04 MAD CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 313