High Courts27 Jun 1977
STATE OF TAMIL NADU Vs A. SADHANANDAM AND OTHERS.
Madras High Court · (1978) 113 ITR 453
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 9(2)
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 11 of 23
High Courts24 Jun 1977
ADDITIONAL COMMISSIONER OF Income Tax, MADRAS Vs P. S. KUPPUSWAMY AND OTHERS.
Madras High Court · (1978) 112 ITR 1012
Income Tax Act, 1961 — Section 52(2)
High Courts24 Jun 1977
Additional Commissioner of Income Tax Vs P.S. Kuppuswamy and Others
Madras High Court · (1978) 112 ITR 1012
Income Tax Act, 1922 — Section 12B(2)Income Tax Act, 1961 — Section 52(1), 52(2)
High Courts23 Jun 1977Dismissed
The State of Tamil Nadu Vs Indian Metal and Metallurgical Corporation
Madras High Court · (1978) 41 STC 165
Tamil Nadu General Sales Tax Rules, 1959 — Rule 18
High Courts23 Jun 1977Dismissed
A. Loganathan Vs Union of India (UOI)
Madras High Court · (1978) 2 ELT 707
Central Excise Rules, 1944 — Rule 223A, 5
High Courts23 Jun 1977
G. Balakrishnan and Brothers P. Ltd. Vs State of Tamil Nadu
Madras High Court · (1978) 41 STC 450
Factories Act, 1948 — Section 46Tamil Nadu General Sales Tax Act, 1959 — Section 17, 55
High Courts22 Jun 1977Dismissed
Adhu Vs V.M. Palaniswamy Gounder
Madras High Court · AIR 1978 Mad 144 : (1977) 90 LW 705 : (1978) 1 MLJ 16
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(2)
High Courts22 Jun 1977Dismissed
The State of Tamil Nadu Vs Madras Refineries Limited
Madras High Court · (1978) 41 STC 306
Central Sales Tax Act, 1956 — Section 8(3)(b)Tamil Nadu General Sales Tax Act, 1959 — Section 3(3)
High Courts21 Jun 1977Allowed
The State of Tamil Nadu Vs R.R. Ramachari and Sons
Madras High Court · (1977) 40 STC 542
Tamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts21 Jun 1977Allowed
R.A. Raman Chettiar Vs The State of Tamil Nadu
Madras High Court · (1978) 41 STC 130
Tamil Nadu General Sales Tax Act, 1959 — Section 34
High Courts21 Jun 1977Allowed
The State of Tamil Nadu Vs A.L. Francis
Madras High Court · (1978) 41 STC 133
Tamil Nadu General Sales Tax Rules, 1959 — Rule 15(4A)
High Courts21 Jun 1977Dismissed
Md. Sultan Moideen and Others Vs Official Trustee, Madras and Another
Madras High Court · AIR 1978 Mad 248 : (1977) 90 LW 170
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(8)Transfer of Property Act, 1882 — Section 8
High Courts21 Jun 1977
M.A.B. Mohd. Sultan Mohideen and Others Vs Official Trustee and Another
Madras High Court · (1978) 91 LW 170 : (1978) 1 MLJ 190
High Courts20 Jun 1977
Additional Commissioner of Income Tax Vs Abdul Kareem and Company
Madras High Court · (1979) 117 ITR 233
Income Tax Act, 1961 — Section 184(1), 185, 185(2), 185(3)Income Tax Rules, 1962 — Rule 22
High Courts20 Jun 1977Allowed
Baba Industries and Another Vs The Mehta Traders
Madras High Court · AIR 1978 Mad 146 : (1977) 90 LW 704
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts20 Jun 1977
Baba Industries and Another Vs The Mehta Traders by Prop. D.R. Mehta
Madras High Court · (1977) 90 LW 704 : (1977) 2 MLJ 479
High Courts17 Jun 1977
Puthuthotam Estates (1943) Ltd. Vs State of Tamil Nadu
Madras High Court · (1980) 125 ITR 41
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 34
High Courts17 Jun 1977
First Income Tax Officer Vs M.R. Dhanalakshmi Ammal and Others
Madras High Court · (1978) 112 ITR 413
Income Tax Act, 1961 — Rule 2
High Courts17 Jun 1977
Income Tax OFFICER, HUNDI CIRCLE I, MADRAS Vs K. A. GOVINDASWAMY AND OTHERS.
Madras High Court · (1978) 113 ITR 593
Presidency Towns Insolvency Act, 1909 — Section 9(d)(ii), 9(g)
High Courts17 Jun 1977
First Income Tax Officer, City Circle V, Madras-34 Vs M.R. Dhanalakshmi Ammal and Others
Madras High Court · (1978) 112 ITR 413