High Courts09 Aug 1977
Mariammal and another Vs Nallathangal Ammal (died) and Others
Madras High Court · (1977) 08 MAD CK 0019
Hindu Succession Act, 1956 — Section 14, 14(1)
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 9 of 23
High Courts05 Aug 1977Allowed
In re: T.S. Ramakrishnan and Another
Madras High Court · (1977) 08 MAD CK 0025
Probation of Offenders Act, 1958 — Section 4(1)
High Courts05 Aug 1977Dismissed
Pistis Companies Naviers, S.A. Vs The Union of India (UOI)
Madras High Court · (1979) ILR (Mad) 49
United States Carriage of Goods by Sea Act, 1936 — Section 11
High Courts04 Aug 1977
The Official Liquidator, High Court, Madras the Official Liquidator of Jannet Chit Funds (P) Ltd., (in liquidation) Vs E. Lakshimipathi and two others
Madras High Court · (1977) 08 MAD CK 0021
Companies Act, 1956 — Section 24, 446(2)Presidency Towns Insolvency Act, 1909 — Section 46, 46, 47, 47, 48Provincial Insolvency Act, 1920 — Section 46, 47
High Courts04 Aug 1977Dismissed
Vincent Antony Jabamalai Fernando and Others Vs S.A. Thomas Fernando and Others
Madras High Court · AIR 1978 Mad 90 : (1977) ILR (Mad) 313 : (1977) 90 LW 655
Partnership Act, 1932 — Section 48
High Courts03 Aug 1977
The General Manager, Southern Railway, Madras another Vs Y. Subramaniam, Senior Pay Clerk, Chief Cashiers Unit, Southern Railway, Madras
Madras High Court · (1977) 08 MAD CK 0028
High Courts03 Aug 1977
K.B. Ghani (died) and others Vs M/s. Dena Bank, Bombay and others
Madras High Court · (1977) 08 MAD CK 0026
Negotiable Instruments Act, 1881 (NI) — Section 118, 119, 120, 121, 122
High Courts03 Aug 1977
A. Vedavalli Ammal and Others Vs Rajamanickam Pillai and Others
Madras High Court · (1977) ILR (Mad) 355 : (1977) 90 LW 692 : (1977) 2 MLJ 490
Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 3(1)
High Courts02 Aug 1977Dismissed
VOC Industrial Workers Co-operative Housing Society and Others Vs M. Karuppuswami
Madras High Court · AIR 1978 Mad 91 : (1978) 91 LW 73
Arbitration Act, 1940 — Section 34
High Courts02 Aug 1977
K.S. Somasundaram and Others Vs The Secretary, Railway Board and Others
Madras High Court · (1978) 1 MLJ 272
High Courts02 Aug 1977
K.S. Somasimdaram and Others Vs Secretary, Railway Board and Others
Madras High Court · (1978) 2 LLJ 211 : (1978) 91 LW 46
Constitution of India, 1950 — Article 226
High Courts02 Aug 1977
Shantilal Paramshankar Joshi, Sole Prop., Espee and Co. Vs Themis Distributors (P.) Limited and Another and Fairdeal Corporation (P.) Limited and Others The Fairdeal Corporation (P.) Limited Vs Shantilal Paramshankar Joshi, Sole Prop., Espee and Co.
Madras High Court · (1979) 1 MLJ 213
Patents Act, 1949 — Section 60
High Courts01 Aug 1977
Seth Khiaram Kushiram Vs L. Balaji Singh
Madras High Court · (1977) 08 MAD CK 0004
High Courts29 Jul 1977Allowed
K.K. Jacob Vs The Madurai University and Another
Madras High Court · AIR 1978 Mad 315 : (1978) 91 LW 394 : (1977) 90 LW 394 : (1978) 1 MLJ 440
Evidence Act, 1872 — Section 115Madurai University Act, 1965 — Section 35
High Courts29 Jul 1977
M.M. Shaffiulla Vs P.A. Mahaboob Sahib and others
Madras High Court · (1977) 07 MAD CK 0011
High Courts26 Jul 1977Allowed
C. Vasantha Vs S.C. Pandian
Madras High Court · AIR 1978 Mad 138 : (1978) 1 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts26 Jul 1977Allowed
Jayaramachandra Iyer Vs Thulasi Ammal and Others
Madras High Court · AIR 1978 Mad 95
High Courts22 Jul 1977
P. Ramamirtham Vs The State of Tamil Nadu and others
Madras High Court · (1977) 07 MAD CK 0019
High Courts22 Jul 1977
S. Ramaswamy Vs The Commissioner, Corporation of Madras
Madras High Court · (1977) 90 LW 713 : (1977) 2 MLJ 457
High Courts22 Jul 1977Allowed
S. Ramaswami Vs The Commissioner, Corporation of Madras
Madras High Court · AIR 1978 Mad 141
Madras City Municipal Corporation Act, 1919 — Section 100