High Courts03 Oct 1977Allowed
S.R. Ahamed Vs Assistant Collector of Central Excise
Madras High Court · (1979) 4 ELT 194
Customs Act, 1962 — Section 11, 135Imports and Exports (Control) Act, 1947 — Section 3(2)
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 7 of 23
High Courts03 Oct 1977Dismissed
The State of Tamil Nadu Vs S.K.M. Ayya Nadar and Co.
Madras High Court · (1978) 41 STC 375
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 38
High Courts30 Sept 1977Dismissed
P.M. Subramania Gurukkal and Others Vs The Idol of Sri Mathyarjuneswaraswami
Madras High Court · (1978) ILR (Mad) 28
Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 11(2), 11(3), 26, 27, 28
High Courts30 Sept 1977
Textool Company Limited Vs The State of Tamil Nadu
Madras High Court · (1978) 42 STC 68
High Courts30 Sept 1977Allowed
Ramakrishna Reddiar and another Vs State
Madras High Court · (1977) 09 MAD CK 0001
Pondicherry Paddy and Rice Distribution and Requisition of Stocks Order, 1967 — Section 3(1)
High Courts28 Sept 1977
P.E. Mathew and others Vs Special Deputy Collector or (L.A.) State Housing Board Schemes Madras and another
Madras High Court · (1977) 09 MAD CK 0010
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts28 Sept 1977Dismissed
Doraiswami Vs Rathnammal and Others
Madras High Court · AIR 1978 Mad 78 : (1978) ILR (Mad) 1 : (1978) 91 LW 28 : (1977) 90 LW 28 : (1978) 1 MLJ 456
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 63, 67, 68, 69, 71
High Courts27 Sept 1977
Union of India and another Vs Messrs. Marcel Nevens, Madras and others
Madras High Court · (1977) 09 MAD CK 0018
Customs Act, 1962 — Section 11, 113, 113(d), 114, 50
High Courts27 Sept 1977
STATE OF TAMIL NADU Vs CHILLIES EXPORT HOUSE LTD. and Others
Madras High Court · (1978) 7 CTR 177
Central Sales Tax Act, 1956 — Section 5(1)
High Courts27 Sept 1977
Pankajammal and others Vs The Official Trustee of Madras
Madras High Court · (1977) 09 MAD CK 0004
Succession Act, 1925 — Section 102, 120Transfer of Property Act, 1882 — Section 21
High Courts27 Sept 1977Allowed
The State of Tamil Nadu Vs Chillies Export House Limited and Others
Madras High Court · (1978) ILR (Mad) 229 : (1978) 42 STC 340
Central Sales Tax Act, 1956 — Section 5, 6Constitution of India, 1950 — Article 286
High Courts27 Sept 1977Dismissed
Union of India (UOI) and Another Vs Marcel Nevens and Others
Madras High Court · (1978) ILR (Mad) 176
Customs Act, 1962 — Section 11, 113, 114, 50, 50(2)Foreign Exchange Regulation Act, 1947 — Section 12(1), 23AForeign Exchange Regulation Rules, 1974 — Rule 3, 7
High Courts26 Sept 1977Dismissed
Deputy Commissioner (C.T.) Vs Salem Magnesite (P.) Ltd.
Madras High Court · (1978) 42 STC 285
Central Sales Tax Act, 1956 — Section 5
High Courts23 Sept 1977
Ganesan Vs K. Madurai Achari and Another
Madras High Court · (1978) 91 LW 6 : (1979) 1 MLJ 29
High Courts21 Sept 1977
M.S. Dharma Raja and Others Vs M.K. Rama Ammal and Another
Madras High Court · (1978) ILR (Mad) 56 : (1978) 1 MLJ 492
Transfer of Property Act, 1882 — Section 14, 15
High Courts20 Sept 1977
A.C. Paul Vs Tax Recovery Officer and Another
Madras High Court · (1979) 117 ITR 412
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 220(7), 5
High Courts11 Sept 1977Dismissed
United India Fire and General Insurance Company Ltd. Vs V. Srinivsan and Others
Madras High Court · (1977) 09 MAD CK 0017
Contract Act, 1872 — Section 20
High Courts09 Sept 1977Dismissed
Marimuthu Muthiriar Vs Ayyathurai
Madras High Court · AIR 1978 Mad 246 : (1978) 91 LW 169 : (1977) 90 LW 168 : (1978) 1 MLJ 169
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8, Order 34 Rule 9
High Courts07 Sept 1977
Gopilal J. Nichani Vs Trac Industries and Components Ltd., Madras and Others
Madras High Court · AIR 1978 Mad 134
Contract Act, 1872 — Section 128Tamil Nadu Relief Undertakings (Special Provisions) Act, 1969 — Section 4, 6
High Courts05 Sept 1977Allowed
Raghavaveera Sons and Others Vs Mrs. Padmavathi
Madras High Court · AIR 1978 Mad 81 : (1978) ILR (Mad) 12 : (1977) 90 LW 697 : (1978) 1 MLJ 36
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Madras High Court (Original Side) Rules, 1956 — Order 7 Rule 6(1)Partnership Act, 1932 — Section 19(1)