High Courts27 Oct 1977
The Madras State Wakf Board Vs Vellayan Chettiar and Others
Madras High Court · (1978) ILR (Mad) 436 : (1978) 1 MLJ 542
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 5 of 23
High Courts27 Oct 1977Allowed
In re: Vajram
Madras High Court · (1978) LW(Cri) 76
Motor Vehicles Act, 1988 — Section 112
High Courts26 Oct 1977
Ramaswami and Another Vs The State and Another
Madras High Court · (1977) 10 MAD CK 0040
Penal Code, 1860 (IPC) — Section 34, 420
High Courts26 Oct 1977Dismissed
Mariyam Bivi and Others Vs Natharsa Rowther Trust
Madras High Court · AIR 1978 Mad 244 : (1978) 91 LW 419 : (1977) 90 LW 419
Registration Act, 1908 — Section 60(2)Trusts Act, 1882 — Section 63
High Courts26 Oct 1977
Workmen of Ramajayam Transports Vs Management, Ramajayam Transports and Another
Madras High Court · (1978) 1 LLJ 131
Industrial Disputes Act, 1947 — Section 10, 12, 18Payment of Bonus Act, 1965 — Section 1
High Courts26 Oct 1977
Santhakula Sowmiyanarayana Kavaraya Community Endowments and Another Vs Vellayappa Pillai and Others
Madras High Court · (1978) 91 LW 285 : (1978) 1 MLJ 354
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 109
High Courts25 Oct 1977Dismissed
P.K. Radhakrishnan Vs Rajeswari
Madras High Court · (1978) LW(Cri) 54
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts25 Oct 1977
Raman Nadar alias Chellakannu Nadar Vs Kanakammal Nadachi and Others
Madras High Court · (1977) 10 MAD CK 0013
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts24 Oct 1977
Additional Commissioner of Income Tax Vs Late A.K. Lakshmi and Others (by LR)
Madras High Court · (1978) ILR (Mad) 274
Income Tax Act, 1961 — Section 17(2)Income Tax Rules, 1962 — Rule 3
High Courts24 Oct 1977
ADDITIONAL COMMISSIONER OF Income Tax, MADRAS-I Vs LATE A. K. LAKSHMI AND OTHERS.
Madras High Court · (1978) 113 ITR 368
Income Tax Act, 1961 — Section 17(2)
High Courts21 Oct 1977
South India Flour Mills (P) Ltd. Vs Regional P.F. Commissioner
Madras High Court · (1978) 1 LLJ 101
Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 10Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 15, 17, 6, 8
High Courts18 Oct 1977
Commissioner of Income Tax Vs K.N. Shanmuga Sundaram
Madras High Court · (1978) ILR (Mad) 256 : (1978) 115 ITR 178
High Courts18 Oct 1977
Additional Commissioner of Income Tax Vs Mrs. Leela Govindan
Madras High Court · (1977) 10 MAD CK 0045
Income Tax Act, 1961 — Section 22, 23, 23(1)
High Courts14 Oct 1977
Rajanarayanaperumal Temple Vs Rethinam Pillai
Madras High Court · (1979) 1 MLJ 159
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Limitation Act, 1963 — Section 31Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 109
High Courts13 Oct 1977
Additional Commissioner of Income Tax Vs W.A. Beardsell and Co. (P.) Ltd.
Madras High Court · (1981) 130 ITR 159
Companies Act, 1956 — Section 394Income Tax Act, 1961 — Section 256(1)
High Courts13 Oct 1977
Valliammal (died) and Others Vs Palaniswamy and Others
Madras High Court · (1978) 91 LW 210 : (1978) 1 MLJ 463
Succession Act, 1925 — Section 63
High Courts13 Oct 1977Dismissed
K.V.K. Rajendra Prabhu Vs Narayana Doss and Others
Madras High Court · (1978) ILR (Mad) 118
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1973 (CrPC) — Section 161, 197, 197(1)Government of India Act, 1935 — Section 170, 270
High Courts12 Oct 1977Dismissed
Shenbagavalli Vs Assistant Collector of Central Excise, Customs Division, Nagapattinam
Madras High Court · (1978) LW(Cri) 53
Gold (Control) Act, 1968 — Section 8(1)(b), 85(1)(11)
High Courts11 Oct 1977Dismissed
T.S. Radhakrishnan Vs The State Bank of India, Madras
Madras High Court · AIR 1978 Mad 163 : (1978) ILR (Mad) 34 : (1978) 91 LW 301
Civil Procedure Code, 1908 (CPC) — Section 152, 35Madras High Court Fees Rules, 1956 — Order 3 Rule 1
High Courts10 Oct 1977
Commissioner of Income Tax Vs Prabhat Bakery
Madras High Court · (1979) 118 ITR 35
Income Tax Act, 1961 — Section 271(1)