COURT ARCHIVE

Madras High Court judgments, 1977

442 judgments · page 6 of 23

High Courts10 Oct 1977Dismissed

The Revenue Divisional Officer, Chidambaram Vs A.N. Damodara Mudaliar and Others

Madras High Court · AIR 1978 Mad 201 : (1978) 91 LW 352 : (1977) 90 LW 352 : (1978) 1 MLJ 267

Land Acquisition Act, 1894 — Section 23, 9, 9(2), 9(3)

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High Courts08 Oct 1977

G. Thyagesa Mudaliar and another Vs Jayalakshmi and others

Madras High Court · (1977) 10 MAD CK 0042

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Trusts Act, 1882 — Section 82

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High Courts07 Oct 1977

The State of Tamil Nadu Vs Shaw Wallace and Company

Madras High Court · (1979) 43 STC 48

Tamil Nadu General Sales Tax Act, 1959 — Section 22

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High Courts07 Oct 1977

Controller of Estate Duty Vs Estate of Late Abdul Kader Mohamedally

Madras High Court · (1979) 117 ITR 511

Estate Duty Act, 1953 — Section 63, 63(6)

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High Courts07 Oct 1977

Commissioner of Gift Tax Vs R.R. Sarma

Madras High Court · (1978) ILR (Mad) 31 : (1978) 111 ITR 70

Gift Tax Act, 1958 — Section 2

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High Courts07 Oct 1977

G. Duraikannu Vs A. Natesa Pillai and Others

Madras High Court · (1978) ILR (Mad) 398 : (1978) 91 LW 185 : (1978) 1 MLJ 296

Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 63(f), 63(g)

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High Courts06 Oct 1977

G. Shanmugham Chetty and Another Vs Chinnammal

Madras High Court · (1978) ILR (Mad) 287 : (1978) 91 LW 237 : (1978) 1 MLJ 405

Succession Act, 1925 — Section 263

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High Courts06 Oct 1977

R. Singaravelu Vs Govindasami Chettiar

Madras High Court · (1978) 1 MLJ 276

Transfer of Property Act, 1882 — Section 100, 91, 91(a)

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High Courts06 Oct 1977

State of Tamil Nadu Vs Madras Motor Parts Dealers Association

Madras High Court · (1978) 7 CTR 192

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High Courts06 Oct 1977Dismissed

The State of Tamil Nadu Vs The Madras Motor Parts Dealers' Association

Madras High Court · (1978) 42 STC 243

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High Courts06 Oct 1977Allowed

G. Shanmugham Chetti and Another Vs Chinnammal

Madras High Court · AIR 1978 Mad 304

Original Side Rules — Rule 30, 32Succession Act, 1925 — Section 263

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High Courts05 Oct 1977

CONTROLLER OF ESTATE DUTY, MADRAS Vs ESTATE OF LATE R. KRISHNAMACHARI.

Madras High Court · (1978) ILR (Mad) 244 : (1978) 113 ITR 200

Estate Duty Act, 1953 — Section 33(1)(n)

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High Courts05 Oct 1977

Controller of Estate Duty Vs Estate of Late R. Krishnamachari (by accountable person, S.K.V. Kumar)

Madras High Court · (1978) ILR (Mad) 244 : (1978) 113 ITR 200

Estate Duty Act, 1953 — Section 33(1), 34(1), 39(3)

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High Courts05 Oct 1977

P.M.M.R. Subbiah Nadar and Others Vs The Puliangudi Municipality

Madras High Court · (1977) 10 MAD CK 0007

Tamil Nadu District Municipalities Act, 1920 — Section 93(4)

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High Courts04 Oct 1977Dismissed

V.K. Abraham Vs N.K. Abraham

Madras High Court · AIR 1978 Mad 56 : (1978) ILR (Mad) 95 : (1977) 90 LW 686

Evidence Act, 1872 — Section 34Limitation Act, 1963 — Article 1

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High Courts03 Oct 1977

D.S. Vasu and Another Vs Ethiraj (Minor represented by Kannammal, mother and next friend).

Madras High Court · (1979) 92 LW 329 : (1979) 2 MLJ 490

Penal Code, 1860 (IPC) — Section 471Probate and Administration Act, 1881 — Section 89Succession Act, 1925 — Section 306

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High Courts03 Oct 1977

A.E. Shanmugam Vs State of Tamil Nadu

Madras High Court · (1978) CriLJ 1390

Indian Medical Degrees Act, 1916 — Section 5

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High Courts03 Oct 1977

The State of Tamil Nadu Vs S.M. Baba Sahib

Madras High Court · (1979) 44 STC 299

Tamil Nadu General Sales Tax Act, 1959 — Section 16

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High Courts03 Oct 1977

Controller of Estate Duty Vs N. Balaji

Madras High Court · (1979) 116 ITR 534

Estate Duty Act, 1953 — Section 44, 46Partnership Act, 1932 — Section 14

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High Courts03 Oct 1977Allowed

K.A. Natarajan Vs M. Naina Mohamed and Another

Madras High Court · AIR 1978 Mad 280 : (1978) ILR (Mad) 415

Motor Vehicles Act, 1939 — Section 64, 68C, 68F(1)

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