High Courts04 Jan 1977
Commissioner of Income Tax Vs M.M. Muthiah
Madras High Court · (1977) 109 ITR 463
Income Tax Act, 1961 — Section 2(24), 280
COURT ARCHIVE
442 judgments · page 23 of 23
Madras High Court · (1977) 109 ITR 463
Madras High Court · (1977) 110 ITR 525