High Courts02 Dec 1977
CHIRANJILAL DAGA Vs COMMISSIONER OF Income Tax, TAMIL NADU V, MADRAS, AND ANOTHER.
Madras High Court · (1978) ILR (Mad) 382 : (1978) 113 ITR 363
Income Tax Act, 1961 — Section 264
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 3 of 23
High Courts29 Nov 1977Dismissed
S. Charles Samuel (died) and Others Vs Board of Trustees Devaswom Board Office
Madras High Court · (1978) ILR (Mad) 167
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1(2), Order 23 Rule 1(2), 151, 80Madras Transferred Territory Incorporated and Unincorporated Devaswoms Act, 1959 — Section 34
High Courts29 Nov 1977Dismissed
Binny Ltd., Madras Vs Land Acquisition Officer, Madras
Madras High Court · AIR 1978 Mad 302 : (1978) 91 LW 257 : (1977) 90 LW 257
Land Acquisition Act, 1894 — Section 23, 23(3)
High Courts28 Nov 1977Dismissed
D. Thomas Vs Tara
Madras High Court · AIR 1978 Mad 415 : (1978) ILR (Mad) 319 : (1978) 91 LW 528 : (1977) 90 LW 528
Divorce Act, 1869 — Section 10, 11, 11(1)
High Courts28 Nov 1977
Jainalabuddin Vs K.S.A. Abdul Kadar and others
Madras High Court · (1977) 11 MAD CK 0030
Limitation Act, 1908 — Article 120(I)
High Courts28 Nov 1977
Commissioner of Gift Tax Vs N.S.S. Ganapathia Pillai and Another
Madras High Court · (1978) 7 CTR 184
High Courts25 Nov 1977
Addl. Commissioner of Income Tax Vs M.R. Raghupathy
Madras High Court · (1983) 139 ITR 476
Income Tax Act, 1961 — Section 36(1)
High Courts25 Nov 1977
Commissioner of Income Tax Vs K. Saraswathi Ammal and Others and J.H. Tarapore
Madras High Court · (1981) 127 ITR 404
Finance Act, 1968 — Section 31Income Tax Act, 1961 — Section 84, 85
High Courts22 Nov 1977
His Holiness Silasri Kasivasi Muthukumaraswami Thambiran and Another Vs Agricultural Income Tax Officer and Others
Madras High Court · (1978) 113 ITR 889
Income Tax Act, 1961 — Section 11, 12, 13Tamil Nadu Agricultural Income Tax Act, 1955 — Section 4
High Courts22 Nov 1977
His Holiness Silasri Kasivasi Muthukumaraswami Thambiran and Another Vs Agricultural Income Tax Officer, Kumbakonam and Others
Madras High Court · (1978) 113 ITR 889
Income Tax Act, 1922 — Section 10Income Tax Act, 1961 — Section 10, 10(1), 11, 11(1), 12, 12
High Courts18 Nov 1977Allowed
A.P. Vasudevan Vs State of Madras
Madras High Court · (1978) ILR (Mad) 428
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 66(1), 66(2)
High Courts17 Nov 1977
S.R. Subramaniam Vs Drivers and Conductors Bus Service Private Ltd.
Madras High Court · (1978) 48 CompCas 672
Companies Act, 1956 — Section 165(1), 165(2), 397, 398, 433
High Courts16 Nov 1977
Additional Commissioner of Income Tax Vs Madras Motor and General Insurance Co. Ltd.
Madras High Court · (1979) 117 ITR 354
Companies (Profits) Surtax Act, 1964 — Rule 1, 4, 2, 4
High Courts15 Nov 1977Allowed
Kanniammal Vs Periya Thannasi
Madras High Court · (1977) 11 MAD CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 145(6)
High Courts15 Nov 1977
Kanmal Vs The State of Tamil Nadu and Another
Madras High Court · (1978) CriLJ 867 : (1978) ILR (Mad) 368
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 112
High Courts14 Nov 1977
Commissioner of Gift-tax Vs Prema Srinivasan
Madras High Court · (1978) 114 ITR 78
Gift Tax Act, 1958 — Section 6
High Courts14 Nov 1977
COMMISSIONER OF GIFT-TAX, TAMIL NADU-III Vs S. VENU SRINIVASAN AND ANOTHER.
Madras High Court · (1978) 112 ITR 771
High Courts14 Nov 1977
Addl. Commissioner of Income Tax Vs Rajah Sir M.A. Muthiah Chettiar
Madras High Court · (1978) 112 ITR 731
Income Tax Act, 1961 — Section 240, 244
High Courts14 Nov 1977
Commissioner of Gift-tax Vs S. Venu Srinivasan and Another
Madras High Court · (1978) 112 ITR 771
High Courts14 Nov 1977
Addl. Commissioner of Income Tax, Madras Vs Rajah Sir M.A. Muthiah Chettiar
Madras High Court · (1978) 112 ITR 731
Income Tax Act, 1961 — Section 240, 244, 244(1)