High Courts21 Jul 1977Dismissed
K. Mohideen Ibrahim Vs M. Muhammed Abdullah
Madras High Court · AIR 1978 Mad 97 : (1978) 91 LW 76 : (1978) 1 MLJ 386
Easements Act, 1882 — Section 15, 35
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 10 of 23
High Courts20 Jul 1977Allowed
Indo French Pharmaceutical Co. Vs Union of India (UOI) and Others
Madras High Court · (1978) 2 ELT 478
Central Excise Rules, 1944 — Rule 10, 173Q, 9(2)
High Courts20 Jul 1977
Sri Sai Baba and Others Vs M.L. Hanumantha Rao
Madras High Court · (1980) 93 LW 337 : (1980) 2 MLJ 518
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts18 Jul 1977
Janakiram Mills Limited Vs Additional Commissioner for Workmen's Compensation and Others
Madras High Court · (1978) 2 LLJ 241
Industrial Disputes Act, 1947 — Section 9APayment of Wages Act, 1936 — Section 10, 11, 12, 13, 7
High Courts15 Jul 1977
Booraswami Vs Rajakannu and Others
Madras High Court · (1978) 91 LW 156 : (1978) 1 MLJ 248
Stamp Act, 1899 — Section 35
High Courts14 Jul 1977Allowed
W.S. Insulators of India Ltd. Vs Secretary, Ministry of Finance, Govt. of India
Madras High Court · (1978) 2 ELT 160
High Courts11 Jul 1977Dismissed
Tamil Nadu Electricity Board Vs Larsen and Toubro Ltd.
Madras High Court · (1978) 42 STC 63
High Courts08 Jul 1977Allowed
The Madras Aluminium Co. Ltd. Vs The Joint Secretary, Ministry of Finance, Department of Revenue and Insurance
Madras High Court · (1979) CENCUS 91
Essential Commodities Act, 1955 — Section 3Finance Act, 1970 — Section 33
High Courts08 Jul 1977
Sakthi Pipes Ltd. Vs Regional Director, Employees' State Insurance Corporation, Madras
Madras High Court · (1977) 07 MAD CK 0002
High Courts07 Jul 1977
C.A. Durgachalam Vs Jannet Chit Funds (P) Ltd. (in liquidation) and others
Madras High Court · (1977) 07 MAD CK 0020
Negotiable Instruments Act, 1881 (NI) — Section 79
High Courts06 Jul 1977Allowed
Viswanathan Vs Muthuswamy Gounder and Others
Madras High Court · AIR 1978 Mad 221 : (1977) 90 LW 660
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 114
High Courts05 Jul 1977
Madras Industrial Linings Ltd. Vs Income Tax Officer and Others
Madras High Court · (1977) ILR (Mad) 301 : (1977) 110 ITR 256
Income Tax Act, 1961 — Section 295, 80JIncome Tax Rules, 1962 — Rule 19A(2), 19A(3)
High Courts01 Jul 1977
Commissioner of Income Tax Vs R. Dhandayutham and Others
Madras High Court · (1977) 07 MAD CK 0013
Income Tax Act, 1961 — Section 139, 22, 256
High Courts01 Jul 1977
Commissioner of Income Tax Vs Blue Mountain Engineering Corporation
Madras High Court · (1977) 07 MAD CK 0001
Income Tax Act, 1922 — Section 3Income Tax Act, 1961 — Section 2(31), 4
High Courts30 Jun 1977
Highways Group of Estates Vs Industrial Tribunal and Others
Madras High Court · (1978) 2 LLJ 251
High Courts30 Jun 1977Allowed
R.M. Sundaram Vs The Board of Revenue, Madras and Others
Madras High Court · AIR 1978 Mad 101
Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 79A
High Courts29 Jun 1977Allowed
Alvel Sales Vs Dujadwala Industries
Madras High Court · AIR 1978 Mad 295 : (1978) 91 LW 279 : (1978) 1 MLJ 171
Arbitration Act, 1940 — Section 14, 14(2), 17
High Courts28 Jun 1977
M/s. Southern Roadways Limited, successors-in-interest to M/s. Southern Roadways (Private), Ltd., Madurai Vs The Assistant Commissioner, Urban Land Tax, Tiruchirapalli South, Tiruchirapalli
Madras High Court · (1977) 06 MAD CK 0035
High Courts27 Jun 1977
State of Tamil Nadu Vs A. Sadhanandam and Others
Madras High Court · (1978) 113 ITR 453
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 9(2)
High Courts27 Jun 1977Dismissed
The State of Tamil Nadu Vs The Mahalakshmi Textile Mills Limited
Madras High Court · (1978) 41 STC 286
Central Sales Tax Act, 1956 — Section 3, 5Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132