High Courts10 May 1977

M. Karunanidhi Vs The Union of India

Madras High Court · AIR 1977 Mad 310 : (1977) ILR (Mad) 373 : (1977) 1 MLJ 182

Constitution of India, 1950 — Article 14, 163, 164, 165, 166Criminal Law (Amendment) Act, 1952 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 197, 199(2), 239, 482
High Courts10 May 1977

M. Karunanidhi Vs The Union of India (UOI)

Madras High Court · (1977) CriLJ 1876 : (1977) 90 LW 467 : (1977) 90 LW 223

Criminal Law (Amendment) Act, 1952 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 197Income Tax Act, 1922 — Section 52