High Courts07 Feb 1977
R. Srinivasan Vs S.P. Krishnamoorthy Sarma and Others
Madras High Court · (1978) 1 MLJ 452
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Madras High Court judgments, 1977
442 judgments · page 20 of 23
High Courts07 Feb 1977
Rengaraj Naidu and Others Vs Bakthavatsalam
Madras High Court · (1977) ILR (Mad) 157 : (1977) 90 LW 143 : (1977) 2 MLJ 57
High Courts07 Feb 1977Allowed
Chinnathayi and Others Vs Narayanaswami Kounder and Others
Madras High Court · AIR 1978 Mad 161 : (1977) 90 LW 702 : (1978) 1 MLJ 49
Hindu Marriage Act, 1955 — Section 15Marriage Laws (Amendment) Act, 1976 — Section 39
High Courts07 Feb 1977
Kumaraswami Gounder and Others Vs Subba Gounder and Others
Madras High Court · (1978) 1 MLJ 305
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts05 Feb 1977
S. Chockalingan Poosari and Others Vs S.V. Ramaswami Poosari and Others
Madras High Court · AIR 1977 Mad 169 : (1977) 1 MLJ 146
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 26(6)
High Courts04 Feb 1977Dismissed
The State of Tamil Nadu Vs Jakthi Veliyeetakam
Madras High Court · (1977) 40 STC 466
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 36, 38
High Courts04 Feb 1977Dismissed
T.I. Cycles of India Vs The Union of India (UOI)
Madras High Court · (1978) 2 ELT 692
Customs Tariff Rules, 1975 — Rule 2
High Courts04 Feb 1977Dismissed
M.R. Pratap Vs V.M. Muthukrishnan, Income Tax Officer
Madras High Court · (1977) 110 ITR 655
Companies Act, 1956 — Section 197A, 2(24)Income Tax Act, 1961 — Section 2(2), 2(20), 2(24), 2(35), 271(1)
High Courts04 Feb 1977
Karuppanna Gounder and Others Vs Chennimalai Gounder
Madras High Court · (1977) 1 MLJ 491
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 44
High Courts03 Feb 1977
R.M.AR.AR.RM.AR. Ramanathan Chettiar Vs The Commissioner for Hindu Religious and Charitable Endowments, Madras and others
Madras High Court · (1977) 02 MAD CK 0045
High Courts03 Feb 1977
The State of Tamil Nadu Vs S. Syam Steel Rolling Mills (P.) Ltd.
Madras High Court · (1977) 40 STC 156
Central Sales Tax Act, 1956 — Section 14, 15Tamil Nadu General Sales Tax Act, 1959 — Section 38, 4
High Courts02 Feb 1977
COMMISSIONER OF WEALTH-TAX, MADRAS Vs P. C. M. SUNDARAPANDIAN AND OTHERS.
Madras High Court · (1978) 114 ITR 367
Finance Act, 1969 — Section 24(c)
High Courts02 Feb 1977Allowed
S. Rajagopala Naicker Vs The Government of Pondicherry
Madras High Court · (1977) 40 STC 228
Pondicherry General Sales Tax Act, 1967 — Section 41
High Courts02 Feb 1977
Additional Commissioner of Income Tax Vs Madras Cements Ltd.
Madras High Court · (1977) 110 ITR 281
Income Tax Act, 1961 — Section 43(3)
High Courts02 Feb 1977
G. Subramania Mudaliar and Others Vs The Ideal Finance Corporation, Partnership Firm
Madras High Court · AIR 1977 Mad 358 : (1977) 90 LW 484
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72
High Courts02 Feb 1977
Additional Commissioner of Income Tax Vs Craigmore Land and Produce Company Ltd.
Madras High Court · (1979) 116 ITR 889
Companies (Profits) Surtax Act, 1964 — Rule 1
High Courts02 Feb 1977
R.P. Ganesan and Others Vs The Collector of Madras
Madras High Court · (1978) 91 LW 151 : (1978) 1 MLJ 280
Land Acquisition Act, 1894 — Section 10, 11, 12(2), 18, 25
High Courts02 Feb 1977
Commissioner of Wealth-tax Vs P.C.M. Sundarapandian and Others
Madras High Court · (1978) 114 ITR 367
Finance Act, 1969 — Section 24Wealth Tax Act, 1957 — Section 18(1)
High Courts01 Feb 1977
Rasiklal Kamdar (by L. Rs.) Vs Commissioner of Income Tax
Madras High Court · (1977) 109 ITR 56
Income Tax Act, 1961 — Section 139(1), 141, 154, 207(2)
High Courts01 Feb 1977
Additional Commissioner of Income Tax Vs Dr. M.K. Krishna Menon
Madras High Court · (1977) 109 ITR 204
Income Tax Act, 1961 — Section 16