High Courts04 Dec 1975
Nataraja Mudaliar Vs Panduranga Mudaliar
Madras High Court · (1977) 90 LW 406 : (1976) 2 MLJ 381
Succession Act, 1925 — Section 95
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 3 of 23
High Courts03 Dec 1975
Mannar Koil Sri Somasundarar and Nithiyakalyani Amman Devasthanam Vs Avudiappa Moopanar
Madras High Court · (1975) 12 MAD CK 0036
High Courts03 Dec 1975
Ethicon Inc. of U.S. Vs Equipments and Systems (P). Ltd.
Madras High Court · (1976) 89 LW 502 : (1976) 2 MLJ 120
Trade and Merchandise Marks Act, 1958 — Section 11(a)
High Courts02 Dec 1975
Commissioner of Income Tax Vs S.K.S. Rajamani Nadar
Madras High Court · (1977) 109 ITR 258
Income Tax Act, 1961 — Section 70, 70(1), 71, 77
High Courts02 Dec 1975
Commissioner of Income Tax Vs A.L. Srinivasan
Madras High Court · (1977) 108 ITR 667
Income Tax Act, 1922 — Section 16(3), 24(1), 24(2)
High Courts02 Dec 1975Allowed
Parameswaran Thampi Vs Kanakamma Thankachi and Others
Madras High Court · (1976) ILR (Mad) 191
Limitation Act, 1908 — Article 134, 143, 148, 24, 29Limitation Act, 1963 — Section 30, 31Part B States (Laws) Act, 1951 — Section 6
High Courts02 Dec 1975Dismissed
O.P. Muthiah Vs The Board of Revenue and others
Madras High Court · AIR 1976 Mad 209
High Courts02 Dec 1975
Commissioner of Income Tax Vs K.G. Sadagopan
Madras High Court · (1976) 104 ITR 412
Income Tax Act, 1961 — Section 32
High Courts02 Dec 1975
Chellappa Sebastian and Another Vs R.C. Diocese and Others
Madras High Court · (1976) 89 LW 392 : (1976) 1 MLJ 435
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(i), 29
High Courts01 Dec 1975Allowed
Anthoniswami Padayachi Vs Kuppuswami Padayachi
Madras High Court · (1976) ILR (Mad) 181
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 31, 92, 95, 96, 97Limitation Act, 1963 — Article 96
High Courts01 Dec 1975
Arumugham Vs Dhanapal Mudali and others
Madras High Court · (1975) 12 MAD CK 0004
High Courts28 Nov 1975
Nagarajan Vs Guru Nanak College
Madras High Court · (1975) 11 MAD CK 0001
Constitution of India, 1950 — Article 226
High Courts27 Nov 1975
The Collector of Ramanathapuram at Madura and another Vs K.R. Ramakrishna Raja
Madras High Court · (1975) 11 MAD CK 0032
Arbitration Act, 1940 — Section 14, 28, 28(1), 28(2), 30
High Courts27 Nov 1975
S.A. Abdul Basheeth Vs The State of Tamil Nadu
Madras High Court · (1976) 38 STC 590
Tamil Nadu General Sales Tax Act, 1959 — Section 12
High Courts27 Nov 1975Allowed
Deputy Commissioner of Commercial Taxes Vs R. Kuppuswamy Chettiar
Madras High Court · (1976) 38 STC 587
Central Sales Tax Act, 1956 — Section 14, 15
High Courts27 Nov 1975
S.A. Abdul Wahab and S.A. Mohamed Iqbal Vs The Commissioner of Commercial Taxes
Madras High Court · (1976) 37 STC 547
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 17
High Courts26 Nov 1975
Commissioner of Income Tax Vs Sabari Mills Private Ltd.
Madras High Court · (1976) ILR (Mad) 123 : (1977) 109 ITR 451
High Courts26 Nov 1975
The Controller of Estate Duty Vs M.C.S. Kannammal
Madras High Court · (1976) ILR (Mad) 127
Estate Duty Act, 1953 — Section 10
High Courts21 Nov 1975
Rajasekaran and Others Vs Elumalai Goundan and Others
Madras High Court · (1976) 89 LW 158 : (1976) 1 MLJ 288
Madras Estates Land Act, 1908 — Section 20ATamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11(a)
High Courts21 Nov 1975
Mohamed Ghouse Vs Mohamed Yusuf and Another
Madras High Court · (1976) ILR (Mad) 120 : (1976) 89 LW 399 : (1976) 2 MLJ 184
Civil Procedure Code, 1908 (CPC) — Section 92