High Courts11 Nov 1975
A. Subbiah Nadar Vs Commissioner of Income Tax
Madras High Court · (1976) 104 ITR 564
Income Tax Act, 1961 — Section 41(2)
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 5 of 23
High Courts06 Nov 1975
M.E. Subramani and Others Vs The Commissioner, Hindu Religious and Charitable Endowments (Administration) and Others
Madras High Court · AIR 1976 Mad 264 : (1976) 89 LW 195 : (1976) 1 MLJ 281
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 45
High Courts06 Nov 1975
S. Sankaranarayanaswami Pillai Vs Pechiammal
Madras High Court · (1977) 1 MLJ 196
Transfer of Property Act, 1882 — Section 52
High Courts06 Nov 1975
S. Sharbudeen Vs C. Ramadoss and Another
Madras High Court · (1976) ILR (Mad) 1 : (1977) 90 LW 104 : (1977) 1 MLJ 488
Tamil Nadu District Municipalities Act, 1920 — Section 31
High Courts06 Nov 1975
V. Ramaswamy Vs The State of Tamil Nadu and others
Madras High Court · (1975) 11 MAD CK 0006
Constitution of India, 1950 — Article 309
High Courts05 Nov 1975
Kathaperumal Pillai Vs Murugesam Pillai and Another
Madras High Court · (1976) ILR (Mad) 75 : (1976) 2 MLJ 349
Transfer of Property Act, 1882 — Section 52
High Courts05 Nov 1975
Alagammal Vs M.S. Rajagopala Servai
Madras High Court · (1976) ILR (Mad) 161 : (1976) 2 MLJ 397
Evidence Act, 1872 — Section 92
High Courts05 Nov 1975
Srila Sri Ramanathagnana Desikar Swamigal, Matathipathi of Kovilur Mutt, through Power agent Amirthalingaswamigal Vs Gani Rowther
Madras High Court · (1976) ILR (Mad) 82 : (1977) 90 LW 69 : (1977) 1 MLJ 533
Evidence Act, 1872 — Section 58
High Courts04 Nov 1975
Workmen of the Sri Ranga Engineering Works Vs Principal Labour Court and Another
Madras High Court · (1977) 1 LLJ 80
High Courts04 Nov 1975
T. Muthukumaran Vs State of Tamil Nadu and Others
Madras High Court · (1976) 1 MLJ 273
Tamil Nadu Village Officers Service Rules, 1970 — Rule 18(b)
High Courts03 Nov 1975
Govindammal and another Vs Saradambal and others
Madras High Court · (1975) 11 MAD CK 0034
High Courts03 Nov 1975
N.K.S. Rajarathinam Chettiar Vs The Regional Director, Employees State Insurance Corporation
Madras High Court · (1976) 89 LW 173 : (1976) 1 MLJ 309
Employees State Insurance Act, 1948 — Section 2(12), 2(22)
High Courts03 Nov 1975
K.A. Abdul Khader Vs The Deputy Director of Enforcement
Madras High Court · AIR 1976 Mad 233 : (1976) 89 LW 111 : (1976) 2 MLJ 78
Constitution of India, 1950 — Article 14, 19, 31General Clauses Act, 1897 — Section 27
High Courts03 Nov 1975
Periaswamy Muthiriar Vs Palaniammal
Madras High Court · (1976) ILR (Mad) 71 : (1976) 2 MLJ 347
High Courts31 Oct 1975
Kesava Murthy Vs V. Amurthammal and Others
Madras High Court · (1976) ILR (Mad) 185 : (1977) 90 LW 53 : (1977) 1 MLJ 464
Motor Vehicles Act, 1988 — Section 94(i), 95
High Courts31 Oct 1975
Veluswami Thevar Vs Ganesa Thevar and Others
Madras High Court · (1976) ILR (Mad) 152 : (1976) 2 MLJ 115
Transfer of Property Act, 1882 — Section 43, 6
High Courts30 Oct 1975
Mrs. Johari Bi Vs K. Vinayagym (died) and Others
Madras High Court · (1976) ILR (Mad) 52 : (1976) 89 LW 108 : (1976) 1 MLJ 220
Limitation Act, 1963 — Section 5Madras City Tenants Protection Act, 1922 — Section 9
High Courts30 Oct 1975
Kamalammal Vs A.N. Shanmugham alias Gurunathan and Others
Madras High Court · (1976) 89 LW 121 : (1976) 1 MLJ 217
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2, Order 32 Rule 2(1)Guardians and Wards Act, 1890 — Section 36, 36(1)Majority Act, 1875 — Section 3
High Courts29 Oct 1975
Paramasiva Moopan and Others Vs Aruppukottai Chockalingapuram Chokkanathaswami through its Executive Officer K. Vayanakkam and Others
Madras High Court · (1976) 89 LW 351 : (1976) 1 MLJ 327
High Courts24 Oct 1975
Mangalam Pillai and Others Vs C.S. Appavoo Udayar and Others
Madras High Court · AIR 1976 Mad 360 : (1976) ILR (Mad) 7 : (1976) 89 LW 272 : (1976) 1 MLJ 414
Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 420