High Courts24 Oct 1975
Gnanammal Vs Elayaperumal Nadar and Others
Madras High Court · (1976) ILR (Mad) 58 : (1976) 89 LW 616 : (1976) 2 MLJ 269
Limitation Act, 1963 — Section 18
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 6 of 23
High Courts24 Oct 1975
Chellammal Vs Packiam and Others
Madras High Court · (1976) CriLJ 1666
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 109, 302
High Courts24 Oct 1975
Ramaswami Vs Muthu and Others
Madras High Court · (1976) CriLJ 1504
Penal Code, 1860 (IPC) — Section 148, 307
High Courts24 Oct 1975Dismissed
P. Rangiah Chetty Vs Union of India (UOI)
Madras High Court · (1976) LW(Cri) 32
Customs Act, 1962 — Section 135
High Courts23 Oct 1975
S. Kuppuswamy and Another Vs The General Manager, Heavy Vehicles Factory and Another
Madras High Court · (1976) 2 MLJ 97
Constitution of India, 1950 — Article 310
High Courts23 Oct 1975
Chidambaranataraja Nadar Vs Thanalakshmi Nadachi
Madras High Court · (1975) 10 MAD CK 0004
Penal Code, 1860 (IPC) — Section 494
High Courts21 Oct 1975
Warwick Estates Syndicate Vs Additional Agricultural Income Tax Officer
Madras High Court · (1976) 104 ITR 414
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 16, 18Tamil Nadu Agricultural Income Tax Rules, 1955 — Rule 7
High Courts21 Oct 1975
C.S. Hari Rao and N. Balasubramanian Vs The Government of Tamil Nadu and Others
Madras High Court · (1976) 2 MLJ 88
Tamil Nadu Ministerial Service Rules — Rule 11
High Courts10 Oct 1975Dismissed
Mohamed Ayisha Nachiyar Vs Deputy Director, Enforcement Directorate and Others
Madras High Court · (1976) 46 CompCas 653 : (1976) 89 LW 222
Banking Regulation Act, 1949 — Section 21, 35A, 6Foreign Exchange Regulation Act, 1947 — Section 20(3), 3, 4, 5, 6
High Courts10 Oct 1975
Kandaswamy Gounder Vs Vannimuthu Gounder and Another
Madras High Court · AIR 1976 Mad 269 : (1976) 1 MLJ 146
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5, Order 5 Rule 9, Order 5 Rule 9(1), Order 5 Rule 9(2), Order 5 Rule 9(3)
High Courts10 Oct 1975Dismissed
Madras Steelware Industry, Madras Vs The Joint Chief Controller of Imports and Exports, Madras and others
Madras High Court · (1975) 10 MAD CK 0006
Constitution of India, 1950 — Article 14, 21, 22, 359(1)
High Courts07 Oct 1975
K.G. Mathew Vs Chairman-cum-Managing Director, National Issurance Co. Limited and Others
Madras High Court · (1976) 1 LLJ 27
Constitution of India, 1950 — Article 12, 226, 32General Insurance Business (Nationalisation) Act, 1972 — Section 13, 16, 19, 21, 23
High Courts06 Oct 1975Dismissed
Mrs. P. Samboornam Vs The Union of India (UOI) and others
Madras High Court · (1976) LW(Cri) 179
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts06 Oct 1975
Corporation of Madras Vs P.R. Ramachandriah and Others
Madras High Court · AIR 1977 Mad 25 : (1976) 89 LW 355
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts06 Oct 1975
Durai Knitting Co. Vs E. Ramasubramanian and Another
Madras High Court · (1976) ILR (Mad) 91 : (1976) 89 LW 240 : (1976) 1 MLJ 351
Transfer of Property Act, 1882 — Section 76(a)
High Courts01 Oct 1975
Vedantha Gounder Vs Dhanapal and others
Madras High Court · (1975) 10 MAD CK 0022
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts01 Oct 1975
Murthi Gounder Vs Karuppanna Gounder
Madras High Court · AIR 1976 Mad 302 : (1976) 1 MLJ 286
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9, 151
High Courts30 Sept 1975
Karuppa Thevar and Another Vs Ganapathi Gounder and Others
Madras High Court · (1976) 89 LW 201 : (1976) 1 MLJ 268
Transfer of Property Act, 1882 — Section 53
High Courts30 Sept 1975Dismissed
Rajammal and Others Vs Perumalswami and Others
Madras High Court · (1975) ILR (Mad) 214
High Courts29 Sept 1975
R. Abdul Wahab Vs Union of India (UOI) and Others
Madras High Court · (1976) 2 MLJ 92
Central Excise Rules, 1944 — Rule 82, 9(1)