High Courts22 Sept 1975Dismissed
The Madras Race Club Vs The State of Tamilnadu, by the Secretary to Government Madras 9
Madras High Court · (1976) LW(Cri) 88
City Police Act — Section 49A
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 8 of 23
High Courts19 Sept 1975
State by Public Prosecutor Vs Pandian Pillai and others
Madras High Court · (1976) LW(Cri) 156
Prevention of Food Adulteration Act, 1954 — Section 16(l)(a)
High Courts19 Sept 1975
The Management of the Hindu (Kasturi and Sons United) and K.R. Venkatesan and Others Vs The Presiding Officer, Labour Court (Principal) and Others
Madras High Court · (1976) 2 MLJ 66
Constitution of India, 1950 — Article 226
High Courts19 Sept 1975
V.C. Kadiruvelu Vs Sub-Collector
Madras High Court · (1976) 89 LW 220 : (1976) 1 MLJ 303
Tamil Nadu Panchayats Act, 1958 — Section 153(2)
High Courts19 Sept 1975Allowed
M. Rengaswami Iyer Vs Sivasami
Madras High Court · (1975) 09 MAD CK 0010
High Courts18 Sept 1975
H.M. Kari Gowder Vs S.A.K. Chinnathambi Chettiar and Others
Madras High Court · (1975) ILR (Mad) 277 : (1976) 89 LW 523 : (1976) 2 MLJ 191
Transfer of Property Act, 1882 — Section 58(g)
High Courts18 Sept 1975
Sivagnanavadivu Nachiar and Others Vs Krishnakanthan and Others
Madras High Court · (1977) ILR (Mad) 216
Hindu Marriage Act, 1955 — Section 16Succession Act, 1925 — Section 8
High Courts15 Sept 1975
The State of Madras Vs R. K. Ramakrishnan and Another
Madras High Court · (1976) 1 MLJ 410
Land Acquisition Act, 1894 — Section 6(1)
High Courts15 Sept 1975
State of Madras Vs Mahatmaji Manavar Unavu Viduthi
Madras High Court · (1976) 2 MLJ 501
Government Grants Act, 1895 — Section 3
High Courts12 Sept 1975Allowed
In Re: K. Vadietu and others
Madras High Court · (1976) LW(Cri) 115
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161(3), 342Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts12 Sept 1975
Durairaju Vs Neela and Another
Madras High Court · (1976) CriLJ 1507
Evidence Act, 1872 — Section 35
High Courts12 Sept 1975
Thiruvalanjuli Vaidyalingam Pillai Charities and Others Vs T.A. Thavasiah
Madras High Court · (1976) 1 MLJ 185
High Courts11 Sept 1975
State of Madras and Another Vs Deivasigamani Pillai The State of Madras Vs Balakrishna Pillai
Madras High Court · AIR 1976 Mad 245 : (1976) 89 LW 170 : (1976) 1 MLJ 278
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 4(1), 6
High Courts11 Sept 1975
Sri Gopaldas Dwarakadas Family Trust Estate Vs The State of Tamilnadu by the Secretary to Government, Revenue Department and Another
Madras High Court · (1976) 89 LW 117 : (1976) 2 MLJ 442
Constitution of India, 1950 — Article 226
High Courts10 Sept 1975
Dollar Company Vs Commissioner of Income Tax
Madras High Court · (1977) 107 ITR 280
Income Tax Act, 1922 — Section 12B, 31, 34(3)Income Tax Act, 1961 — Section 2(47)
High Courts10 Sept 1975
Ranganatha Gounder and Another Vs Kuppuswami Naidu and Others
Madras High Court · (1976) 2 MLJ 128
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 37(4)
High Courts10 Sept 1975
Semmanna Gounder Vs Mysore Mission
Madras High Court · (1976) ILR (Mad) 102 : (1976) 89 LW 635 : (1977) 1 MLJ 38
Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1972 — Section 3(i)(b)(ii)
High Courts10 Sept 1975
The Madras Co-operative Printing and Publishing Society Ltd. Vs O. Ramalingam and Others
Madras High Court · (1975) 2 LLJ 508
Constitution of India, 1950 — Article 226
High Courts10 Sept 1975
The Standard Fire Works Industries Vs Polite per Agencies and Others
Madras High Court · (1976) 2 MLJ 495
Contract Act, 1872 — Section 73