High Courts28 Aug 1975Dismissed
The Deputy Commissioner (C.T.) Vs V.S.R. Ramaswami Chettiar and Bros.
Madras High Court · (1976) 38 STC 382
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16, 31
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 10 of 23
High Courts28 Aug 1975
A. Velumani Vs Angappa Mudaliar
Madras High Court · AIR 1976 Mad 246 : (1976) 89 LW 17 : (1976) 1 MLJ 154
Provincial Insolvency Act, 1920 — Section 75
High Courts27 Aug 1975
N. M. Parthasarathi Vs V. Dharmalingam and Others
Madras High Court · (1976) 89 LW 183 : (1976) 1 MLJ 349
High Courts27 Aug 1975
Vijayaraghavan Vs Mohammed Yakub Rowther (died) and Others
Madras High Court · AIR 1976 Mad 205 : (1976) 1 MLJ 128
High Courts27 Aug 1975
C. Balasundaram Vs The Indian Overseas Bank
Madras High Court · AIR 1976 Mad 306 : (1976) 89 LW 182 : (1976) 1 MLJ 302
High Courts26 Aug 1975
Thangam alias Palanichamy Chettiar Vs Shanmugham alias Palanichamy Chettiar and Others
Madras High Court · (1976) 89 LW 297 : (1976) 1 MLJ 355
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 Aug 1975
S. Krishna Nair and Another Vs Rugmoni Ammal alias Valiamma Pillai
Madras High Court · AIR 1976 Mad 208 : (1976) 89 LW 370 : (1976) 1 MLJ 9
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 40(1)
High Courts26 Aug 1975
Doraiswamy Gounder and Another Vs Parayammal
Madras High Court · AIR 1976 Mad 66 : (1976) 1 MLJ 11
High Courts26 Aug 1975
Smt. Chandravalli Bai Purshotham dass Vs Poonamchand Mittalal
Madras High Court · AIR 1976 Mad 65 : (1976) 89 LW 75 : (1976) 1 MLJ 89
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)
High Courts26 Aug 1975
In re: Ramasamy and Others
Madras High Court · (1976) CriLJ 770
Criminal Procedure Code, 1973 (CrPC) — Section 306, 395(2)Penal Code, 1860 (IPC) — Section 120B
High Courts25 Aug 1975
K. Ramachandran Chettiar Vs G. Lakshminarayanaswami Chettiar
Madras High Court · (1975) ILR (Mad) 354 : (1976) 89 LW 487 : (1976) 2 MLJ 107
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3
High Courts25 Aug 1975
T. N. Linga Gounder Vs N. Kappa Gowder and Another
Madras High Court · (1976) 1 MLJ 363
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts22 Aug 1975
Seethalakshmi Ammal and Another Vs S. Ramesham (Rameshan) adopted S/o. Alwar alias Rukmani Ammal and Srinivasa Iyenger through next friend and property guardian C.K.S. Ranganathan and Others
Madras High Court · (1976) 2 MLJ 30
Hindu Adoptions and Maintenance Act, 1956 — Section 12Registration Act, 1908 — Section 21(1)
High Courts20 Aug 1975
G. Muthuvel Pillai Vs Hazarath Syed Sha Mian Sakkab Kadhiri Thakal, Thanjavur and Others
Madras High Court · AIR 1976 Mad 276 : (1976) 1 MLJ 332
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Madras City Tenants Protection Act, 1922 — Section 9
High Courts20 Aug 1975
Krishnasamy Nadar and Others Vs Subbayya Pillai and Another
Madras High Court · (1976) 89 LW 17 : (1976) 1 MLJ 151
High Courts18 Aug 1975
L. Mahadeviah and Sons and Others Vs State Bank of Mysore
Madras High Court · (1976) 2 MLJ 125
Usurious Loans Act, 1918 — Section 3(2)(b)
High Courts18 Aug 1975
The Velraveli Weavers' Co-operative Production and Sales Society Ltd. Vs R. Perumal Naidu
Madras High Court · AIR 1976 Mad 117 : (1976) 1 MLJ 13
Limitation Act, 1963 — Section 14
High Courts14 Aug 1975
Nagammal and Another Vs Krishnaswami Nayudu
Madras High Court · (1975) ILR (Mad) 375 : (1976) 89 LW 436 : (1976) 2 MLJ 72
Transfer of Property Act, 1882 — Section 54
High Courts14 Aug 1975
United Wire Ropes Limited Vs Additional Commissioner for Workmen's Compensation and Another
Madras High Court · (1976) 1 LLJ 226 : (1976) 89 LW 375
Tamil Nadu Shops and Establishments Act, 1947 — Section 4, 41
High Courts13 Aug 1975
Commissioner of Income Tax Vs Madras Race Club
Madras High Court · (1976) ILR (Mad) 169 : (1976) 105 ITR 433
Companies Act, 1913 — Section 26