High Courts13 Aug 1975
Purushothamdas Gocooldas and Others Vs Commissioner of Wealth-tax
Madras High Court · (1976) 104 ITR 608
Wealth Tax Act, 1957 — Section 5(1)
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 11 of 23
High Courts13 Aug 1975
State Vs L.T. Pandian
Madras High Court · (1976) CriLJ 1330
Tamil Nadu Weights and Measures (Enforcement) Act, 1958 — Section 25
High Courts13 Aug 1975Allowed
State by Public Prosecutor Vs L.T. Pandian
Madras High Court · (1976) LW(Cri) 41
Criminal Procedure Code, 1973 (CrPC) — Section 242
High Courts12 Aug 1975Allowed
Ayyam Perumal and Others Vs The Estates Abolition Tribunal and Others
Madras High Court · (1975) ILR (Mad) 189
Madras Estates Land Act, 1908 — Section 185, 3, 3(10), 3(16), 3(2)Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 12
High Courts12 Aug 1975
Ayyam Perumal and others Vs The Estates Abolition Tribunal, Salem
Madras High Court · (1975) ILR (Mad) 189
Madras Estates Land Act, 1908 — Section 185, 3(10)(a)
High Courts11 Aug 1975
K. Thangavelu, President and Member of the Committee of Perambalur Co-operative Primary and Development Bank Vs The Joint Registrar of Co-operative Societies and Others
Madras High Court · AIR 1976 Mad 280 : (1976) 89 LW 107 : (1976) 1 MLJ 223
Tamil Nadu Co-operative Societies Act, 1961 — Section 72(1)
High Courts11 Aug 1975
Mahalakshmi Ammal Vs G. Vijayasubramaniam and Others
Madras High Court · AIR 1977 Mad 87 : (1976) 89 LW 227 : (1976) 2 MLJ 284
High Courts11 Aug 1975
Ramanlal Kamdar Vs Commissioner of Income Tax
Madras High Court · (1976) 103 ITR 489
Income Tax Act, 1922 — Section 10(2)
High Courts08 Aug 1975
Ramaswamy Gounder Vs K.M. Venkatachalam and Others
Madras High Court · (1976) 1 MLJ 243
Specific Relief Act, 1963 — Section 22
High Courts08 Aug 1975
K.S. Narayanaswamy Nattar Vs The Kancheepuram Municipality, by the Commissioner
Madras High Court · (1975) 08 MAD CK 0034
Tamil Nadu District Municipalities Act, 1920 — Section 19
High Courts07 Aug 1975Dismissed
The State of Tamil Nadu Vs K. Mariappa Chettiar
Madras High Court · (1976) 38 STC 447
Central Sales Tax Act, 1956 — Section 10, 9
High Courts07 Aug 1975Dismissed
The Mettur Chemical and Industrial Corporation Ltd. Vs The State of Tamil Nadu
Madras High Court · (1976) 38 STC 511
Central Sales Tax Act, 1956 — Section 2
High Courts07 Aug 1975
Hindustan Aluminium Corporation Ltd. Vs Nainsukhdas Baldeodas by Partner Premnarain Daga
Madras High Court · (1976) 89 LW 229 : (1976) 2 MLJ 323
Arbitration Act, 1940 — Section 34
High Courts06 Aug 1975
N.V. Panchapakesan Vs K. Swaminathan
Madras High Court · (1976) 89 LW 279 : (1976) 1 MLJ 338
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Aug 1975
Union of India (UOI) Vs Hindu Bank Karur Ltd. (In Voluntary Liquidation) and Others
Madras High Court · (1977) 106 ITR 836
Companies Act, 1956 — Section 555(3), 555(4), 555(7)Companies Liquidation Account Rules, 1965 — Rule 3, 9
High Courts05 Aug 1975Allowed
Kuppachiammal alias Sri Rangammal and another Vs Lakshiammal
Madras High Court · (1975) ILR (Mad) 263
Limitation Act, 1963 — Section 15, 5
High Courts05 Aug 1975
Kuppachiammal and Another Vs Lakshmiammal
Madras High Court · (1975) ILR (Mad) 263
Limitation Act, 1963 — Section 5
High Courts01 Aug 1975
State Vs Chelliah Filial and Another
Madras High Court · (1976) CriLJ 1509
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts01 Aug 1975Allowed
State by Public Prosecutor Vs Chelliah Pillai and another
Madras High Court · (1976) LW(Cri) 68
Probation of Offenders Act, 1958 — Section 4(1)
High Courts31 Jul 1975
Sivabaghathammal and Others Vs Thangappa Nadar
Madras High Court · AIR 1976 Mad 248 : (1976) 1 MLJ 160