High Courts08 Sept 1975
Jayarama Iyer and Others Vs S. Ramanatha Iyer and Another
Madras High Court · AIR 1976 Mad 147 : (1976) 89 LW 30 : (1976) 1 MLJ 135
Evidence Act, 1872 — Section 62, 63
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 9 of 23
High Courts08 Sept 1975
St. Francis Xaviers' Church Vs Varalakshmi Ammal and Another
Madras High Court · (1976) 89 LW 113 : (1976) 1 MLJ 230
Madras City Tenants Protection Act, 1922 — Section 9Registration Act, 1908 — Section 47(2)(vi)Transfer of Property Act, 1882 — Section 107
High Courts05 Sept 1975Allowed
T. Murari Vs State
Madras High Court · (1976) 46 CompCas 613 : (1976) 89 LW 693
Companies Act, 1956 — Section 283
High Courts05 Sept 1975Allowed
Ramaswamy and Others Vs Kunchi alias Gavaran
Madras High Court · (1976) LW(Cri) 44
Criminal Procedure Code, 1973 (CrPC) — Section 143, 143(1), 145, 145(1), 145(4)
High Courts05 Sept 1975
Krishnamurthi Iyer Vs Sethurama Iyer and Another
Madras High Court · (1976) 1 MLJ 10
High Courts04 Sept 1975
B.M. Mundkur Vs Life Insurance Corporation of India and Others
Madras High Court · AIR 1977 Mad 72 : (1975) ILR (Mad) 336
Insurance Act, 1938 — Section 44, 44(2)Life Insurance Corporation Act, 1956 — Section 49(1)Succession Act, 1925 — Section 33
High Courts03 Sept 1975
R. Chandrasekaran Vs Commissioner of Income Tax
Madras High Court · (1976) 104 ITR 454
Income Tax Act, 1922 — Section 22(1)Income Tax Act, 1961 — Section 148, 271(1), 297(2)
High Courts03 Sept 1975
R. Gopalakrishna and Bros. Vs Commissioner of Income Tax
Madras High Court · (1977) 106 ITR 82
Income Tax Act, 1922 — Section 22(1)Income Tax Act, 1961 — Section 271(1)
High Courts03 Sept 1975
Commissioner of Income Tax Vs Rikadas Dhuraji and Another
Madras High Court · (1976) 103 ITR 111
Income Tax Act, 1961 — Section 48, 52, 52(1), 52(2)
High Courts03 Sept 1975
K. Thirumalai Nambi Vs Maharaja Pillai
Madras High Court · (1975) ILR (Mad) 399 : (1976) 89 LW 387 : (1976) 2 MLJ 55
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 43
High Courts03 Sept 1975
Messrs. Sundaram Finance Ltd., Madras Vs The District Transport Officer, Tiruchirapalli and others
Madras High Court · (1975) 09 MAD CK 0009
High Courts02 Sept 1975
Commissioner of Income Tax Vs Anamalai Bus Transports (P.) Ltd.
Madras High Court · (1975) ILR (Mad) 308 : (1976) 105 ITR 267
Income Tax Act, 1922 — Section 23A
High Courts02 Sept 1975
Ismail Mulla Gulamally Vs Controller of Estate Duty
Madras High Court · (1975) 09 MAD CK 0052
Estate Duty Act, 1953 — Section 44, 46, 46(1), 46(2)
High Courts02 Sept 1975
Controller of Estate Duty Vs G. Parthasarathy Reddiar and Others
Madras High Court · (1975) ILR (Mad) 319 : (1977) 106 ITR 873
Estate Duty Act, 1953 — Section 11, 11(1), 2(15), 40, 7Land Acquisition Act, 1894 — Section 4(1)
High Courts02 Sept 1975
K. Kunnimalayan Chettiar, Proprietor, Sivaram Rice Mills Vs The District Supply Officer, Nagarcoil and others
Madras High Court · (1975) 09 MAD CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 102, 103
High Courts01 Sept 1975Dismissed
In Re: Dhanapal and others
Madras High Court · (1976) LW(Cri) 99
Criminal Procedure Code, 1973 (CrPC) — Section 164, 288, 342Evidence Act, 1872 — Section 145, 165Penal Code, 1860 (IPC) — Section 109, 302
High Courts01 Sept 1975
In Re: Dhanabal and Others
Madras High Court · (1976) CriLJ 1969
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 109, 302
High Courts01 Sept 1975
J. Viswanatha Chettiar Vs The Official Assignee, Madras and Others
Madras High Court · (1975) 09 MAD CK 0007
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(8)
High Courts29 Aug 1975
The Workmen of Saroja Mills (Private) Limited Vs The Presiding Officer, Labout Court and Others
Madras High Court · (1976) 1 MLJ 131
Industrial Disputes Act, 1947 — Section 12(3)
High Courts29 Aug 1975
Athirubam Vs Lahia Bi Ammal
Madras High Court · (1976) 89 LW 282 : (1976) 1 MLJ 432