High Courts18 Jul 1975Dismissed
Krishnaswami Gounder Vs A.2190 Jambuthurai Kottai Co-operative Society and others
Madras High Court · (1975) 07 MAD CK 0033
Co-operative Societies Act, 1961 — Section 100
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 13 of 23
High Courts16 Jul 1975
The Secretary to the Govt. of India, Ministry of Finance Dept. of Revenue and Insurance and Others Vs A. Loganathan
Madras High Court · (1976) 89 LW 145 : (1976) 2 MLJ 295
Central Excises and Salt Act, 1944 — Section 40(2)
High Courts16 Jul 1975
S. Sundaresa Mudaliar Vs Mayavaram Financial Corporation Ltd. and Others
Madras High Court · (1975) 88 LW 817 : (1975) 2 MLJ 376
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 6 Rule 17
High Courts15 Jul 1975
Sakunthala Ammal and Another Vs Pattammal
Madras High Court · (1976) 89 LW 192 : (1976) 1 MLJ 296
High Courts15 Jul 1975
Ramaswami Gounder and Others Vs Chinnammal
Madras High Court · (1975) ILR (Mad) 266 : (1977) 90 LW 101 : (1977) 1 MLJ 485
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts15 Jul 1975
Revenue Divisional Officer Vs Pushpam and Others
Madras High Court · AIR 1976 Mad 252 : (1975) ILR (Mad) 183 : (1976) 89 LW 167 : (1976) 1 MLJ 276
Constitution of India, 1950 — Article 226Tamil Nadu Panchayats Act, 1994 — Section 14, 147, 15, 15(4), 178
High Courts09 Jul 1975
Controller of Estate Duty Vs V.S. Suryanarayanan
Madras High Court · (1976) ILR (Mad) 161
Estate Duty Act, 1953 — Section 10Transfer of Property Act, 1882 — Section 3
High Courts09 Jul 1975
Commissioner of Income Tax Vs M.S.T.V. Neethimohan and Co.
Madras High Court · (1977) 107 ITR 585
Income Tax Act, 1961 — Section 271(1)
High Courts09 Jul 1975
M. Sultan Beevi alias Chinna Pillai and Others Vs Uthumanummal
Madras High Court · (1976) 89 LW 228 : (1976) 1 MLJ 325
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 151
High Courts09 Jul 1975
The Correspondent, Kayalpattinam Arumuganeri High School Vs Esther Selvaraj and Director of School Education
Madras High Court · (1976) 89 LW 480 : (1976) 2 MLJ 105
High Courts08 Jul 1975
Halima Fancy Stores Vs Commissioner of Income Tax
Madras High Court · (1976) 104 ITR 190
Income Tax Act, 1961 — Section 139(5), 184(7), 2(23)
High Courts07 Jul 1975
D. Kanniah Pillai Vs Commissioner of Income Tax
Madras High Court · (1976) 104 ITR 520
Income Tax Act, 1961 — Section 41(2), 45
High Courts04 Jul 1975
K. Ramachandra Rao Vs Krishnaswami Iyengar and Others
Madras High Court · (1976) 89 LW 127 : (1976) 1 MLJ 267
High Courts03 Jul 1975Allowed
The State of Tamil Nadu Vs Parry and Company
Madras High Court · (1976) 38 STC 122
High Courts03 Jul 1975
Haridas Girdharidas and Others Vs M. Varadaraja Pillai and Another M. Varadaraja Pillai Vs Haridas Girdharidas and Others
Madras High Court · (1975) ILR (Mad) 159 : (1976) 89 LW 91 : (1976) 1 MLJ 193
Transfer of Property Act, 1882 — Section 108
High Courts03 Jul 1975
K. Natarajan Chettiar and Another Vs The State of Tamil Nadu
Madras High Court · (1975) ILR (Mad) 217
Tamil Nadu General Sales Tax Act, 1959 — Section 12(2), 12(3)
High Courts02 Jul 1975
Commissioner of Income Tax Vs K. Arunachala Mudaliar
Madras High Court · (1976) 105 ITR 811
High Courts04 Jun 1975
In Re: Govinda Naicker
Madras High Court · (1976) CriLJ 1135
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482
High Courts02 May 1975Dismissed
S. Ganapathi Vs N. Kumaraswami
Madras High Court · AIR 1975 Mad 383 : (1975) 88 LW 525 : (1975) 2 MLJ 171
Limitation Act, 1963 — Section 29(2), 5