High Courts15 Apr 1975
Subbarayan Vs The Union of India (UOI) and Another
Madras High Court · (1979) 4 ELT 473 : (1975) 88 LW 630
Central Excises and Salt Act, 1944 — Section 3(2), 4Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 15 of 23
High Courts11 Apr 1975
Periasami Servai and Another and Krishnan Servai Vs Alagu Servai and Others
Madras High Court · (1975) 88 LW 744 : (1975) 2 MLJ 421
Provincial Insolvency Act, 1920 — Section 28(2), 37
High Courts10 Apr 1975Allowed
State of Tamil Nadu Vs Calcutta Chemical Co. Ltd.
Madras High Court · (1976) 37 STC 443
General Clauses Act, 1897 — Section 8Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16, 8
High Courts10 Apr 1975
State of Tamil Nadu Vs Voltas Ltd.
Madras High Court · (1976) 37 STC 445
Tamil Nadu General Sales Tax Act, 1959 — Section 8
High Courts10 Apr 1975Dismissed
The Madras Medical and General Suppliers Vs The State of Tamil Nadu
Madras High Court · (1976) 38 STC 127
Constitution of India, 1950 — Article 226
High Courts10 Apr 1975
Madras Radiators and Pressings Vs State of Tamil Nadu
Madras High Court · (1975) ILR (Mad) 17 : (1976) 37 STC 123
Tamil Nadu General Sales Tax Act, 1959 — Section 13, 2, 3, 7
High Courts10 Apr 1975Dismissed
Orient Pharma Private Ltd. Vs The Government of Tamil Nadu
Madras High Court · (1976) 37 STC 437
General Clauses Act, 1897 — Section 8Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 21, 3
High Courts09 Apr 1975
Smt. Surumbayi Ammal Vs Controller of Estate Duty
Madras High Court · (1976) 103 ITR 358
Estate Duty Act, 1953 — Section 64(1)Partnership Act, 1932 — Section 42, 55
High Courts07 Apr 1975
K. Appa Rao and Another Vs P. Balasubramania Gramani and Others
Madras High Court · AIR 1976 Mad 70 : (1976) ILR (Mad) 114 : (1976) 89 LW 32 : (1976) 1 MLJ 96
Specific Relief Act, 1877 — Section 28
High Courts04 Apr 1975
Bhagavathy Pillai (died) and Another Vs Savarimuthu and Another
Madras High Court · AIR 1976 Mad 124 : (1976) 89 LW 71 : (1976) 1 MLJ 34
Limitation Act, 1963 — Section 27
High Courts03 Apr 1975
S. Gopalsami Vs A.B.M. Nagamiah and Another
Madras High Court · (1979) 1 MLJ 201
Transfer of Property Act, 1882 — Section 106
High Courts03 Apr 1975
Parvathiyammal Vs Sivathanu Pillai
Madras High Court · AIR 1976 Mad 339 : (1975) ILR (Mad) 76 : (1976) 89 LW 119 : (1976) 2 MLJ 64
Travancore-Cochin Compensation for Tenants Improvements Act, 1956 — Section 17
High Courts03 Apr 1975
T.P. Chandra Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1975) 2 MLJ 371
Tamil Nadu Shops and Establishments Act, 1947 — Section 41
High Courts03 Apr 1975
A. Vadivelu Vs A. Munuswamy
Madras High Court · (1975) ILR (Mad) 415
City Civil Court Act, 1953 — Section 15Civil Procedure Code, 1908 (CPC) — Order 20 Rule 19
High Courts03 Apr 1975
M.C.S. Rajan and Company Vs National Nail Industries and Others
Madras High Court · AIR 1976 Mad 151 : (1975) ILR (Mad) 485 : (1975) 88 LW 673 : (1975) 2 MLJ 490
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10
High Courts02 Apr 1975
Kanwarlal Manoharwal Vs Commissioner of Income Tax
Madras High Court · (1975) 101 ITR 439
High Courts02 Apr 1975
Kuttan Pillai Vs Ammamuthu and Another
Madras High Court · AIR 1976 Mad 187 : (1976) 89 LW 186 : (1976) 2 MLJ 406
Transfer of Property Act, 1882 — Section 91
High Courts02 Apr 1975
K. Yusuf Sheriff and Others Vs K. Akbar Sheriff and Others
Madras High Court · AIR 1976 Mad 3 : (1975) 88 LW 516 : (1975) 2 MLJ 107
Arbitration Act, 1940 — Section 34
High Courts02 Apr 1975
State of U.P. Vs Poosu and Others
Madras High Court · (1976) LW(Cri) 197
Constitution of India, 1950 — Article 136
High Courts01 Apr 1975Dismissed
O.M. Meyyappa Chettiar alias Kalyappa Chettiar Vs Konnappa Chettiar alias Chidambaram Chettiar
Madras High Court · (1975) 04 MAD CK 0002
Hindu Succession Act, 1956 — Section 15, 15(1), 15(2), 16