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Madras High Court judgments, 1975

457 judgments · page 17 of 23

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High Courts19 Mar 1975

Pettai Co-operative Milk Supply Ltd. Vs The Presiding Officer, Labour Court and Another

Madras High Court · (1976) ILR (Mad) 108 : (1975) 88 LW 671 : (1975) 2 MLJ 488

Industrial Disputes Act, 1947 — Section 33C, 33C(2)Payment of Gratuity Act, 1972 — Section 14, 15, 4, 7, 8
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High Courts19 Mar 1975

S. Manicka Chetty Vs The Collector of Madras-1

Madras High Court · (1975) 03 MAD CK 0055

Land Acquisition Act, 1894 — Section 18, 4(1), 6
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High Courts19 Mar 1975

State of Madras Vs M.G. Varadarajulu (died) and Others

Madras High Court · AIR 1976 Mad 164 : (1976) 1 MLJ 31

Land Acquisition Act, 1894 — Section 18, 4(1)
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High Courts19 Mar 1975

The Official Assignee Vs S.P. Kannappa Mudaliar (deceased) by Bagiammal, legal representative

Madras High Court · (1975) 2 MLJ 115

Presidency Towns Insolvency Act, 1909 — Section 56
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High Courts19 Mar 1975

Elector Diesel (P.) Ltd. Vs State of Tamil Nadu

Madras High Court · (1975) 36 STC 589

Central Sales Tax Act, 1956 — Section 13, 3, 7, 8
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High Courts18 Mar 1975Allowed

Deputy Commissioner (Commercial Taxes) Vs The Pudukkottai Textiles Limited

Madras High Court · (1976) 37 STC 544

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High Courts18 Mar 1975

Y. Venkanna Choudary Vs Government of India, by Military Estates Officer and Another

Madras High Court · AIR 1976 Mad 41 : (1976) ILR (Mad) 104 : (1975) 88 LW 754 : (1976) 1 MLJ 103

Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 51
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High Courts18 Mar 1975

The Collector of Madras Vs E.K. Pattabirama Reddy and Others

Madras High Court · AIR 1976 Mad 343 : (1976) 1 MLJ 178

Land Acquisition Act, 1894 — Section 4(1)
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High Courts18 Mar 1975

K.R. Ahmed shah Vs The assistant Collector of Customs

Madras High Court · (1976) CriLJ 932 : (1975) 88 LW 427

Customs Act, 1962 — Section 135(b)
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High Courts18 Mar 1975Dismissed

Rukmini Mills Limited Vs The Government of Tamil Nadu

Madras High Court · (1975) 36 STC 425

Central Sales Tax Act, 1956 — Section 3
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High Courts18 Mar 1975

U. Gopalan and Others Vs The Accountant-General

Madras High Court · (1975) 2 MLJ 380

Administrative Service (Cadre) Rules, 1954 — Rule 4(a)
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High Courts18 Mar 1975

Rajammal Vs Chinnathal alias Mariyayi

Madras High Court · AIR 1976 Mad 4 : (1975) 88 LW 518 : (1975) 2 MLJ 155

Evidence Act, 1872 — Section 62, 68
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High Courts17 Mar 1975

Anjalai Vs The Authorised Officer (Land Reforms) and Others

Madras High Court · (1975) 88 LW 564 : (1975) 2 MLJ 196

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High Courts17 Mar 1975Allowed

Monoranjan Ganguli and Sons (P.) Ltd. Vs Secretary to Government, Finance Department

Madras High Court · (1976) 37 STC 549

Constitution of India, 1950 — Article 286
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High Courts17 Mar 1975

S. Suppiah and Another Vs Century Flour Mills Ltd.

Madras High Court · (1975) 45 CompCas 450 : (1975) ILR (Mad) 358 : (1975) 88 LW 288

Companies Act, 1956 — Section 167(1), 186, 186(1)
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High Courts14 Mar 1975

B. Muniappa Gounder Vs Commissioner of Income Tax

Madras High Court · (1976) 102 ITR 787

Income Tax Act, 1922 — Section 28
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High Courts14 Mar 1975

Second Income Tax Officer and Others Vs M.C.T. Trust and Others

Madras High Court · (1976) 102 ITR 138

Income Tax Act, 1961 — Section 11, 11(2), 295Income Tax Rules, 1962 — Rule 17
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High Courts14 Mar 1975

Controller of Estate Duty Vs Mrs. Kamala Pandalai

Madras High Court · (1976) ILR (Mad) 500 : (1976) 105 ITR 531

Estate Duty Act, 1953 — Section 10
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High Courts14 Mar 1975

K. Karuppanna Mudaliar Vs Kuttianna Mudaliar

Madras High Court · AIR 1976 Mad 5 : (1975) 88 LW 507 : (1975) 2 MLJ 152

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High Courts13 Mar 1975Dismissed

State of Tamil Nadu Vs Gemini Studios

Madras High Court · (1975) 36 STC 357

Central Sales Tax Act, 1956 — Section 10, 10A, 8
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