High Courts06 Mar 1975
Binny Limited Vs C.C. Thomas
Madras High Court · (1975) 2 MLJ 223
Constitution of India, 1950 — Article 311
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 19 of 23
High Courts05 Mar 1975Dismissed
P. Durairaju Vs The Board of Revenue Madras, and others
Madras High Court · AIR 1976 Mad 7
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5(1)(d)
High Courts05 Mar 1975
M. Sundaresan Chettiar Vs A. Muthuvelavendan Nadar
Madras High Court · AIR 1976 Mad 73 : (1976) 1 MLJ 20
High Courts05 Mar 1975Allowed
Associated Electrical Industries (India) Ltd. Vs Government of Tamil Nadu
Madras High Court · (1976) 37 STC 310
Central Sales Tax Act, 1956 — Section 13, 6, 8
High Courts05 Mar 1975Dismissed
P. Durairaju Vs The Board of Revenue, (Commissioner of Land Revenue and Transport), Madras and others
Madras High Court · AIR 1976 Mad 7
High Courts04 Mar 1975
M.H. Naeems and Co. Vs The State of Tamil Nadu
Madras High Court · (1976) 1 MLJ 75
Tamil Nadu General Sales Tax Act, 1959 — Section 32
High Courts04 Mar 1975
M.A. Rathinam Vs Thangammal
Madras High Court · AIR 1976 Mad 309 : (1975) 88 LW 812 : (1975) 2 MLJ 365
Tamil Nadu Agriculturists Relief Act, 1938 — Section 20
High Courts04 Mar 1975Dismissed
Coimbatore Murugan Mills Ltd. Vs Board of Revenue (Commercial Taxes) and Another
Madras High Court · (1976) 37 STC 622
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 19Tamil Nadu General Sales Tax Act, 1959 — Section 10, 34
High Courts04 Mar 1975
Dr. K. Ramanujam Vs The Accommodation Controller and Another
Madras High Court · (1975) 88 LW 618 : (1975) 2 MLJ 302
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12(1)(a)
High Courts04 Mar 1975
V. Ramanathan Vs The Board of Revenue and Others
Madras High Court · (1975) 2 MLJ 367
High Courts03 Mar 1975Dismissed
Kannan and Company Vs The State of Tamil Nadu
Madras High Court · (1975) 36 STC 300
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 286
High Courts03 Mar 1975
P.R. Sriramulu and Another, N. Krishnaraj (deceased) and Others and Tarapore and Company Vs The Registrar, High Court and Others First National City Bank Vs State of Tamil Nadu and Others M.A.A. Raoof Vs The State of Tamil Nadu and Others K.V. Balasubramaniam and Another Vs D. Padmivathi Ammal and Others N. Krishnaswamy Reddiar Vs T. Sivagnanam Pillai N. Krishnammal Vs R. Ekambaram and Others Krishnan Gopal Vs The Special Deputy Collector (L.A.) State Housing Board Scheme
Madras High Court · (1975) ILR (Mad) 217 : (1975) 88 LW 181 : (1975) 1 MLJ 390
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Article 1
High Courts03 Mar 1975
C. Somayya Vs E.V. Chinniah Konar V.R. Karuppiah Vs E.V. Chinniah Konar and Another
Madras High Court · AIR 1976 Mad 254 : (1976) 89 LW 128 : (1976) 1 MLJ 336
Negotiable Instruments Act, 1881 (NI) — Section 11Stamp Act, 1899 — Section 19
High Courts03 Mar 1975Allowed
C. Kalahasti and Others Vs R. Sukhantharaj and Others
Madras High Court · (1975) ILR (Mad) 337
Civil Procedure Code Amendment Act, 1888 — Section 539Civil Procedure Code, 1908 (CPC) — Section 92Trustes and Mortgagees Act, 1866 — Section 3, 35, 36, 92, 92(1)
High Courts03 Mar 1975
Swarnathachi Vs The Special Tahsildar, Land Acquisition, K. Atmanatha Iyer
Madras High Court · AIR 1976 Mad 83 : (1975) 88 LW 662 : (1975) 2 MLJ 477
Land Acquisition Act, 1894 — Section 6
High Courts28 Feb 1975
Thanumalayaperumal Mudaliar and Others Vs The Commissioner, The Hindu Religious and Charitable Endowments (Administration) Department and Others
Madras High Court · (1975) 88 LW 649 : (1975) 2 MLJ 310
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 70
High Courts28 Feb 1975
S.A. Ramiah Nadar and Another Vs Rajalakshmi Ammal and Another
Madras High Court · (1975) 88 LW 622 : (1975) 2 MLJ 175
Limitation Act, 1963 — Article 62
High Courts28 Feb 1975
Jacob A. Chakramakal Vs Rosy J. Chakramakal
Madras High Court · (1975) ILR (Mad) 384 : (1976) 89 LW 293 : (1975) 2 MLJ 95
Guardians and Wards Act, 1890 — Section 25, 7
High Courts27 Feb 1975
V.R.S.RM. Ramaswami Chettiar and Another Vs Sri Devi Talkies by partner K. Ramakrishnan and Others
Madras High Court · (1976) 1 MLJ 22
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts27 Feb 1975
C. Ramakrishnan and Others Vs Corporation of Madras
Madras High Court · (1975) ILR (Mad) 428
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 6, 6(1)Madras City Municipal Corporation Act, 1919 — Section 105