High Courts27 Feb 1975
Janaki Ammal Vs Muthiah Thevar
Madras High Court · (1975) 88 LW 503 : (1975) 2 MLJ 105
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 20 of 23
High Courts27 Feb 1975
G. Ramakrishnan and others Vs Corporation of Madras
Madras High Court · (1975) 02 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts26 Feb 1975Dismissed
S. Raja Iyengar and Another Vs The Authorised Officer, Land Reforms
Madras High Court · (1975) ILR (Mad) 420
High Courts25 Feb 1975Dismissed
R. Shanmughavelu Pillai Vs R. Karuppanna Ambalam
Madras High Court · AIR 1976 Mad 289
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 151, 2(2)Specific Relief Act, 1963 — Section 9
High Courts25 Feb 1975
The Management of M. Jeewanlal (1929) Limited, Proprietors of Mysore Premier Metal Factory Vs The Presiding Officer, Industrial Tribunal and Others
Madras High Court · (1975) 2 MLJ 143
Industrial Disputes Act, 1947 — Section 25F
High Courts25 Feb 1975
Karuppammal, Kandaswamy Gounder and Others Vs T.U. Poosari and Others
Madras High Court · AIR 1976 Mad 311
High Courts25 Feb 1975
Ahamad Ibrahim Vs N.M.K. Syed Mohideen and Others
Madras High Court · (1975) 88 LW 822 : (1975) 88 LW 730 : (1975) 2 MLJ 377
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts25 Feb 1975Dismissed
R. Shanmughavelu Pillai Vs R. Karuppannan Ambalam
Madras High Court · AIR 1976 Mad 289
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 151, 2(2)Specific Relief Act, 1963 — Section 9
High Courts21 Feb 1975
Ramalinga Reddiar Vs Radhakrishnan
Madras High Court · (1975) 88 LW 663 : (1975) 2 MLJ 343
Tamil Nadu Agriculturists Relief Act, 1938 — Section 20
High Courts20 Feb 1975
Adaikappu Chettiar Vs Ayesha Natchiar
Madras High Court · (1975) 88 LW 636 : (1975) 2 MLJ 298
Civil Procedure Code, 1908 (CPC) — Section 9Pondicherry (extension Of Laws) Act, 1968 — Section 3, 4, 4(1), 4(2)
High Courts19 Feb 1975
K.R. Appaswamy Naidu Vs Board of Revenue by Commissioner, Settlement of Estate, Madras-5
Madras High Court · (1975) 02 MAD CK 0026
High Courts19 Feb 1975
M.C. Chockalingam and Others Vs State of Madras
Madras High Court · AIR 1976 Mad 256 : (1976) 89 LW 130 : (1976) 1 MLJ 317
High Courts18 Feb 1975
Mohamed Ibrahim and Others Vs V. Syed Muhammad Abbubakar and Others
Madras High Court · (1975) ILR (Mad) 269
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 66Limitation Act, 1963 — Section 14(1)
High Courts14 Feb 1975
T.K.S.M. Kalyanasundaram Vs Kalyani Ammal and Another
Madras High Court · (1975) CriLJ 1717
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts13 Feb 1975
Commissioner of Income Tax Vs Madurai Knitting Company
Madras High Court · (1976) 104 ITR 36
Income Tax Act, 1922 — Section 24(1), 35, 35(1)Income Tax Act, 1961 — Section 154
High Courts13 Feb 1975
Major of the Commune D' Ariancoupon Vs R. Krishenin, Ex. Commissioptable de la Mairie d' Ariancoupon
Madras High Court · (1975) 2 LLJ 536
High Courts12 Feb 1975Allowed
The English Electric Co. of India Ltd. Vs The Superintendent, Central Excise and Others
Madras High Court · AIR 1975 Mad 393 : (1979) 4 ELT 36 : (1975) 88 LW 570 : (1975) 2 MLJ 479
High Courts12 Feb 1975
United Commercial Bank Ltd. and Another and Indian Overseas Bank Ltd. Vs Reliable Hire Purchase Co. (Private) Ltd. and Others
Madras High Court · (1976) 46 CompCas 403 : (1976) 89 LW 99 : (1976) 89 LW 9
Negotiable Instruments Act, 1881 (NI) — Section 10, 131, 85(1)
High Courts12 Feb 1975
G. Ambiga Ammal Vs Selvaraja Mudaliar
Madras High Court · (1975) ILR (Mad) 428 : (1975) 88 LW 456 : (1975) 2 MLJ 51
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts12 Feb 1975
The United Commercial Bank Limited and Others Vs Reliable Hire Purchase Co., Private Ltd. and Others
Madras High Court · (1976) 2 MLJ 286