High Courts13 Mar 1975Allowed
M.A.M.V. Ramasami Nadar and Sons Vs State of Tamil Nadu
Madras High Court · (1975) 88 LW 631 : (1975) 36 STC 373
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 18 of 23
High Courts12 Mar 1975Dismissed
Glenrock Wood and Allied Enterprises Vs The State of Tamil Nadu
Madras High Court · (1975) 36 STC 316
Central Sales Tax Act, 1956 — Section 3, 4(2)(a)
High Courts12 Mar 1975Allowed
Dugar and Co. Vs The State of Tamil Nadu
Madras High Court · (1976) 37 STC 231
Tamil Nadu General Sales Tax Act, 1959 — Section 12
High Courts12 Mar 1975
R. Krishnaswami Reddiar, Chidambara Vilas Motor Service Vs The Presiding Officer, Labour Court and Another Kadirsa Vs The Management of Mohideen Andavar Motor Service and Another Sri Sakkubai Transports (P.) Ltd. Vs The Presiding Officer, Labour Court and Another The Management of Paramagudi Bus Transport (P.) Ltd. Vs M. Palaniyandi alias Palaniswami and Others
Madras High Court · (1976) 2 MLJ 1
Industrial Disputes Act, 1947 — Section 33C(2)Payment of Wages Act, 1936 — Section 15
High Courts12 Mar 1975
R. Krishnaswami Reddiar, Etc., Etc. Vs Labour Court and Another, Etc., Etc.
Madras High Court · (1976) 2 LLJ 218 : (1976) 89 LW 233
Industrial Disputes Act, 1947 — Section 10Payment of Wages Act, 1936 — Section 10, 11, 12, 13, 15
High Courts12 Mar 1975
The Official Assignee Vs S. Padmalakshmi
Madras High Court · (1975) 2 MLJ 86
Presidency Towns Insolvency Act, 1909 — Section 56
High Courts11 Mar 1975
Goodman and Company Vs R.S. Thirunavukarasu
Madras High Court · (1975) 03 MAD CK 0056
Limitation Act, 1963 — Section 1, 10, 11, 12, 13Pondicherry (administration) Act, 1962 — Section 2(b), 4
High Courts11 Mar 1975
Century Flour Mills Ltd. Vs S. Suppiah and Others
Madras High Court · AIR 1975 Mad 270 : (1975) 45 CompCas 444 : (1975) ILR (Mad) 328 : (1975) 88 LW 285
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Mar 1975
The Ganapathy Town Panchayat Vs M/s. Textool Co., Ltd., Coimbatore
Madras High Court · (1975) 03 MAD CK 0003
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 72
High Courts10 Mar 1975
Yuvarajan and Others Vs The Mylapore Hindu Permanent Fund Ltd. and Others
Madras High Court · (1975) 88 LW 818 : (1975) 2 MLJ 414
Transfer of Property Act, 1882 — Section 69
High Courts10 Mar 1975
R. China Boyan and Others Vs The Commissioner for Hindu Religious and Charitable Endowments and Another
Madras High Court · (1975) 88 LW 825 : (1975) 2 MLJ 294
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108
High Courts09 Mar 1975
CONTROLLER OF ESTATE DUTY, MADRAS Vs V. S. SURYANARAYAN.
Madras High Court · (1978) 114 ITR 599
Transfer of Property Act, 1882 — Section 3
High Courts07 Mar 1975
Muthu Karuppan Chettiar Vs Chinnaponnu Ammal and Others
Madras High Court · (1975) 2 MLJ 229
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts07 Mar 1975
The Asst. Collector of Central Excise Vs Achal Singh
Madras High Court · (1975) CriLJ 1817
Customs Act, 1962 — Section 126(1), 126(2)
High Courts07 Mar 1975
Ponnuswamy Nadar Vs Narayanan Nadar
Madras High Court · (1976) 1 MLJ 1
Evidence Act, 1872 — Section 101
High Courts07 Mar 1975Dismissed
Newfinds (India) Vs Vorion Chemicals and Distilleries Ltd.
Madras High Court · (1976) 46 CompCas 87 : (1975) 88 LW 735
Companies Act, 1956 — Section 433, 434(1)
High Courts07 Mar 1975
Muthu Bhattar Vs D. Chokku Bhattar and Others
Madras High Court · AIR 1976 Mad 8 : (1975) ILR (Mad) 462 : (1975) 88 LW 602 : (1975) 2 MLJ 232
Hindu Succession Act, 1956 — Section 14(i)
High Courts07 Mar 1975
In Re: Subramaniam Gounder
Madras High Court · (1976) CriLJ 1200
Criminal Procedure Code, 1973 (CrPC) — Section 428Tamil Nadu Excise Act, 1971 — Section 61(a)
High Courts07 Mar 1975
Margabandhu Chettiar Vs Pattammal and another
Madras High Court · (1975) 03 MAD CK 0007
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 5
High Courts07 Mar 1975
R. Muthammal Vs Narmada and Others
Madras High Court · AIR 1976 Mad 183 : (1975) 88 LW 678 : (1975) 2 MLJ 304
Court Fees Act, 1870 — Section 25(b)