High Courts31 Mar 1975
Ramaswamy Reddiar Vs Adilatchumy Ammal and Another
Madras High Court · (1976) 2 MLJ 15
Transfer of Property Act, 1882 — Section 19
COURT ARCHIVE
Madras High Court judgments, 1975
457 judgments · page 16 of 23
High Courts31 Mar 1975
Vellapandi and Others Vs Annathaiammal and Another
Madras High Court · (1976) CriLJ 157
Criminal Procedure Code, 1973 (CrPC) — Section 203Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 109, 494
High Courts25 Mar 1975
Transformer and Switchgear Ltd. Vs Commissioner of Income Tax
Madras High Court · (1976) 103 ITR 352
Income Tax Act, 1922 — Section 10(2)
High Courts25 Mar 1975Dismissed
Sri Rajeswari and Company Vs The State of Tamil Nadu
Madras High Court · (1976) 38 STC 134
Central Sales Tax Act, 1956 — Section 14, 15, 3, 4, 6Constitution of India, 1950 — Article 269, 286
High Courts25 Mar 1975Allowed
Bhagwan Dass Jagdish Chander Vs Delhi Administration and Another
Madras High Court · (1976) LW(Cri) 19
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts25 Mar 1975Dismissed
R. Krishmaswami Reddiar and Others Vs The Presiding Officer, Labour Court and Others
Madras High Court · (1976) ILR (Mad) 289
Industrial Disputes Act, 1947 — Section 10(1), 33C(1), 33C(2)Payment of Wages Act, 1936 — Section 10, 11, 12, 13, 15
High Courts25 Mar 1975
Fenner Woodroffe and Co. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1976) ILR (Mad) 235 : (1976) 102 ITR 665
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 37
High Courts25 Mar 1975
G. Bhuvaragavalu Vs The Collector and Dt. Magistrate
Madras High Court · (1975) CriLJ 1919
Maintenance of Internal Security Act, 1971 — Section 3(1)(a)(iii)
High Courts25 Mar 1975
N.E. Vedammal Vs S.R. Krishnamoorthy Iyer
Madras High Court · AIR 1976 Mad 283 : (1975) ILR (Mad) 556 : (1975) 88 LW 666 : (1975) 2 MLJ 482
Land Acquisition Act, 1894 — Section 30, 31
High Courts24 Mar 1975Dismissed
East India Corporation Ltd. Vs State of Tamil Nadu
Madras High Court · (1975) 36 STC 370
Central Sales Tax Act, 1956 — Section 14, 15, 3, 4, 8
High Courts24 Mar 1975
State Bank of India Vs N. Sundaramony
Madras High Court · (1975) ILR (Mad) 150 : (1975) 1 LLJ 453 : (1975) 88 LW 499
Constitution of India, 1950 — Article 133Industrial Disputes Act, 1947 — Section 2, 25F, 33C
High Courts21 Mar 1975
R. Selvaraj Vs R. Raadhakrishna Pillai alias R.R. Krishna Pillai and Another
Madras High Court · AIR 1976 Mad 156 : (1976) 89 LW 19 : (1976) 1 MLJ 105
High Courts21 Mar 1975
Y. Abdul Mallik and Another Vs St. Francis Xavier's Church
Madras High Court · (1975) 88 LW 512 : (1975) 2 MLJ 204
High Courts21 Mar 1975
K. Venkataramanujam and Others Vs P.T. Parthasarathi and Others
Madras High Court · (1976) 1 MLJ 140
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6(ii)
High Courts21 Mar 1975
Syed Hamed Vs Commissioner, Thiruvarur Municipality
Madras High Court · (1976) CriLJ 260
Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts21 Mar 1975
Damodaran Vs The Food Inspector
Madras High Court · (1976) CriLJ 273
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 2(1)(a), 7Prevention of Food Adulteration Rules, 1955 — Rule 44(a)
High Courts21 Mar 1975
Rasappa Gounder Vs G.N. Ramaswami
Madras High Court · AIR 1975 Mad 386 : (1975) ILR (Mad) 140 : (1975) 88 LW 528 : (1975) 2 MLJ 157
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2Transfer of Property Act, 1882 — Section 111
High Courts20 Mar 1975
Chinnaperumal Naicker Vs Mariyayee Ammal
Madras High Court · AIR 1976 Mad 179 : (1976) 89 LW 51 : (1976) 1 MLJ 85
Hindu Marriage Act, 1955 — Section 23(d), 9
High Courts20 Mar 1975
Thayyanayaki Ammal and Others Vs Venugopala Pillai by agent and brother K.V. Ramu and Others
Madras High Court · (1975) 88 LW 688 : (1975) 2 MLJ 424
Hindu Succession Act, 1956 — Section 14(2)
High Courts19 Mar 1975Dismissed
Deputy Commissioner of Commercial Taxes Vs R.V. Eswaran and Others
Madras High Court · (1976) 37 STC 543