High Courts26 Feb 1942
In Re: Venkata Subbayya
Madras High Court · AIR 1942 Mad 550 : (1942) 55 LW 354 : (1942) 1 MLJ 595
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 20 of 23
High Courts26 Feb 1942
Edara Venkata Rao Vs Edara Venkayya
Madras High Court · AIR 1943 Mad 38 : (1942) 55 LW 772 : (1942) 2 MLJ 427
Civil Procedure Code, 1908 (CPC) — Section 100(1)(c)
High Courts25 Feb 1942
Sri La Sri Subramania Pandarasannadhi, the managing trustee of Sri Vedaraneeswaraswami temple and Sri Subramanyaswami temple Vs The Hindu Religious Endowments Board
Madras High Court · AIR 1943 Mad 104 : (1942) 55 LW 550 : (1942) 2 MLJ 403
Madras Hindu Religious Endowments Act, 1926 — Section 65A(3)
High Courts24 Feb 1942
Palani Mudaliar and Another Vs M. Natarajan alias Amalorpavanathan and Another
Madras High Court · AIR 1942 Mad 503 : (1942) ILR (Mad) 844 : (1942) 55 LW 294 : (1942) 1 MLJ 528
High Courts23 Feb 1942
Pothukuchi Venkata Ramanayya and Others Vs Daggubati Mallikharjanudu
Madras High Court · AIR 1942 Mad 533 : (1942) 55 LW 288 : (1942) 1 MLJ 571
High Courts23 Feb 1942
In Re: Sri C.S. Venkatachariar, First Grade Pleader and Sri R. Sivaramakrishna Deekshathar, Second Grade Pleader
Madras High Court · AIR 1942 Mad 691 : (1942) 55 LW 845 : (1942) 2 MLJ 479
Legal Practitioners Act, 1879 — Section 14
High Courts20 Feb 1942
In Re: M. Kuttia Pillai
Madras High Court · AIR 1942 Mad 445 : (1942) 55 LW 239
High Courts20 Feb 1942
Timiti Venkata Charlu and Another Vs The Rajah of Vizianagaram and Another
Madras High Court · AIR 1942 Mad 725 : (1942) 55 LW 614 : (1942) 2 MLJ 415
High Courts19 Feb 1942
Izaradar R. Muniswami Goundan and Another Vs A.K. Hanumantha Roya Goundar
Madras High Court · AIR 1943 Mad 8 : (1942) 55 LW 526 : (1942) 2 MLJ 283
High Courts18 Feb 1942
Subramania Aiyar Vs Annavi Pillai and Another
Madras High Court · AIR 1942 Mad 522 : (1942) 55 LW 274 : (1942) 1 MLJ 556
High Courts18 Feb 1942
The Official Receiver Vs K. Sambasiva Ayyar and Others
Madras High Court · AIR 1943 Mad 118 : (1942) ILR (Mad) 757 : (1942) 55 LW 436 : (1942) 2 MLJ 178
Provincial Insolvency Act, 1920 — Section 51(1)
High Courts17 Feb 1942
PS. AR. AR. Arunachalam Chettiar by agent, Sivaraman Chettiar Vs Govindaswami Goundan
Madras High Court · AIR 1942 Mad 519 : (1942) 55 LW 287 : (1942) 2 MLJ 38
High Courts16 Feb 1942
Variath Krishna Warriar Vs Malayalee Bank Ltd., Managing Director T. Kadungi Nedungadi and Another
Madras High Court · AIR 1942 Mad 449 : (1942) 55 LW 238 : (1942) 1 MLJ 466
High Courts12 Feb 1942
P.N. Madhava Rao, Executive Officer of Perdoor Sri Ananta Padhmanabha Temple Vs C. Vaikunta Kamath and Others
Madras High Court · AIR 1942 Mad 468 : (1942) 55 LW 258 : (1942) 1 MLJ 535
High Courts12 Feb 1942
Kunnamangalath Palakunnath Kolai Sankaran Nayar Vs Palakunnath Kolai Govindan Nayar
Madras High Court · AIR 1942 Mad 534 : (1942) 55 LW 283 : (1942) 1 MLJ 573
High Courts12 Feb 1942
Yerranki Papayya Sastri and Another Vs Kola Appa Rao and Another
Madras High Court · AIR 1942 Mad 677 : (1942) ILR (Mad) 944 : (1942) 55 LW 400 : (1942) 2 MLJ 211
Tamil Nadu Agriculturists Relief Act, 1938 — Section 15(4)
High Courts11 Feb 1942
Gali Rama Naidu and Another Vs Muppala Gangi Reddi and Others
Madras High Court · AIR 1942 Mad 483 : (1942) ILR (Mad) 862 : (1942) 55 LW 301 : (1942) 1 MLJ 588
High Courts11 Feb 1942
Yendamuri Subba Rao Vs Kovvuri Tata Reddi
Madras High Court · (1942) ILR (Mad) 746 : (1942) 55 LW 211 : (1942) 1 MLJ 435
High Courts11 Feb 1942
Sri Rajah Rao Niladri Rao Garu Vs R. Venkatarama Aiyar and Others
Madras High Court · (1942) ILR (Mad) 749 : (1942) 55 LW 277 : (1942) 1 MLJ 538
High Courts10 Feb 1942
Sri Raja Vyricherla Narayana Gajapati Raju Bahadur Varu Vs Takuru Narasimhulu
Madras High Court · AIR 1942 Mad 746 : (1942) 55 LW 558 : (1942) 2 MLJ 359
Madras Estates Land Act, 1908 — Section 3(2)(d)