High Courts29 Jan 1942
N. Namberumal Chetty Vs P. Ramayya Naidu alias Jayaramakrishna Naidu
Madras High Court · AIR 1942 Mad 602 : (1942) 55 LW 298 : (1942) 1 MLJ 561
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 22 of 23
High Courts29 Jan 1942
Palamalai Chettiar and Others Vs P.A.L.V.V.R. Ramanathan Chettiar and Others
Madras High Court · AIR 1942 Mad 442 : (1942) 55 LW 212 : (1942) 1 MLJ 439
High Courts27 Jan 1942
Chinnaswami Naidu Vs Ramaswami Naidu
Madras High Court · AIR 1942 Mad 471 : (1942) 55 LW 225 : (1942) 1 MLJ 436
High Courts27 Jan 1942
Rajah Sir Annamalai Chettiar by his authorised agent K. Ponnusami Iyer Vs Kadiyala Pedda Genganna and Others
Madras High Court · (1942) 55 LW 139 : (1942) 1 MLJ 336
High Courts27 Jan 1942
K.S.V. Ramaswami Mudaliar Vs K.L. Dargan, Examiner of Local Fund Accounts
Madras High Court · AIR 1942 Mad 463 : (1942) 55 LW 188 : (1942) 1 MLJ 394
High Courts27 Jan 1942
In Re: Penubolu Subbaramiah and Others
Madras High Court · AIR 1942 Mad 451 : (1942) 55 LW 217 : (1942) 1 MLJ 489
High Courts26 Jan 1942
Kannepalli Chinna Venkata Chelamiah Sastri Vs Meduru Annapoornamma and Another
Madras High Court · AIR 1942 Mad 353 : (1942) ILR (Mad) 590 : (1942) 55 LW 240 : (1942) 1 MLJ 469
High Courts22 Jan 1942
Perumalla Venkayya Vs Batchu Pullayya
Madras High Court · AIR 1942 Mad 466 : (1942) ILR (Mad) 654 : (1942) 55 LW 186 : (1942) 1 MLJ 390
High Courts22 Jan 1942
Gogineni Venkatappayya and Another Vs Mallampati Mallayya
Madras High Court · AIR 1942 Mad 410 : (1942) 55 LW 164 : (1942) 1 MLJ 388
High Courts22 Jan 1942
R. Chidambara Mudaliar and Another Vs K.V. Ranganatham and Another
Madras High Court · AIR 1942 Mad 512 : (1942) 55 LW 205 : (1942) 1 MLJ 428
High Courts21 Jan 1942
Swayamprabhai Ammal and Others Vs D. Muthukrishna Padayachi
Madras High Court · AIR 1942 Mad 362 : (1942) ILR (Mad) 647 : (1942) 55 LW 136 : (1942) 1 MLJ 303
High Courts21 Jan 1942
Vadakkunnadhan Devaswam Utama, His Highness the Maharaja of Cochin, by recognised agent the Secretary to the Government of Cochin Vs Perali Kunnath Tarwad Karnavan and Manager Madhava Menon
Madras High Court · (1942) 55 LW 161 : (1942) 1 MLJ 366
High Courts19 Jan 1942
K.C. Kandaswami Mudaliar Vs M.A. Palaniswami Goundar
Madras High Court · AIR 1942 Mad 460 : (1942) 55 LW 190 : (1942) 1 MLJ 396
High Courts19 Jan 1942
In Re: G.S. Paramarth and Another
Madras High Court · AIR 1942 Mad 439 : (1942) 55 LW 214 : (1942) 1 MLJ 380
High Courts16 Jan 1942
Ukkali alias Ammu alias Amma Nethyar and Another Vs Pudumana Parambath Kelu Nayar
Madras High Court · AIR 1942 Mad 399 : (1942) 55 LW 152 : (1942) 1 MLJ 338
High Courts16 Jan 1942
Oorpokkil alias Athikkot Parvathi Amma's daughter Visalakshi Amma and Others Vs Oorpokkil alias Athikkot Kuppu Amma's son Madhava Menon and Others
Madras High Court · (1942) 55 LW 196 : (1942) 1 MLJ 408
High Courts16 Jan 1942
Behara Viyyamma and Others Vs Ayyagari Veera Venkata Satya Suryaprakasa Rao, minor by maternal aunt and next friend Vaddiparti Ramayamma and Another
Madras High Court · AIR 1942 Mad 379 : (1942) ILR (Mad) 608 : (1942) 55 LW 154 : (1942) 1 MLJ 331
High Courts15 Jan 1942
V. Ramasami Aiyangar and Others Vs S.M.A.M. AR. Arunachalam Chettiar and Others
Madras High Court · AIR 1942 Mad 478 : (1942) 55 LW 207 : (1942) 1 MLJ 430
High Courts15 Jan 1942
In Re: S.N. Vittal alias Sankar Valvekar and Others
Madras High Court · AIR 1942 Mad 357 : (1942) 55 LW 144 : (1942) 1 MLJ 360
High Courts09 Jan 1942
T.S. Sundararamier Vs Chinnapalani Ambalam
Madras High Court · AIR 1943 Mad 566 : (1943) 56 LW 259 : (1943) 1 MLJ 351
Criminal Procedure Code, 1898 (CrPC) — Section 422