High Courts18 Mar 1942
Rm. N.L. Kr. Ramanathan Chettiar Vs Unnamalai Achi and Another
Madras High Court · AIR 1942 Mad 632 : (1943) ILR (Mad) 47 : (1942) 55 LW 422 : (1942) 2 MLJ 213
Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 18 of 23
High Courts16 Mar 1942
Avasarala Kamaraju Pantulu and Another Vs Balla Saramma
Madras High Court · AIR 1942 Mad 604 : (1942) ILR (Mad) 868 : (1942) 55 LW 426 : (1942) 2 MLJ 104
Limitation Act, 1963 — Section 5
High Courts16 Mar 1942
Yalpi Virupakshappa Vs Chowdireddi Veerabhadra Gowd and Others
Madras High Court · AIR 1943 Mad 80 : (1942) 55 LW 622 : (1942) 2 MLJ 442
Limitation Act, 1963 — Section 14
High Courts13 Mar 1942
D. Anjaneya Sastri Vs T.R. Rajagopala Chettiar, trustee of Chinna Ramanuja Koodam
Madras High Court · AIR 1942 Mad 699 : (1942) 55 LW 509 : (1942) 2 MLJ 187
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Mar 1942
Cherukuri Gangaraju Vs Seemakurti Lakshminarayanamurti (died) and Others
Madras High Court · AIR 1942 Mad 644 : (1942) ILR (Mad) 879 : (1942) 55 LW 504 : (1942) 2 MLJ 202
Provincial Insolvency Act, 1920 — Section 75
High Courts12 Mar 1942
Bhamidipati Kameswara Rao Vs The National Movietone Company, Ltd., Kilpauk and Another
Madras High Court · AIR 1942 Mad 659 : (1942) 2 MLJ 110
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts11 Mar 1942
In Re: Pariti Narayana Murti
Madras High Court · AIR 1942 Mad 654 : (1942) 55 LW 462 : (1942) 2 MLJ 112
Penal Code, 1860 (IPC) — Section 467, 471
High Courts11 Mar 1942
In Re: M.K. Rangai Goundan
Madras High Court · AIR 1942 Mad 702 : (1942) 55 LW 410 : (1942) 2 MLJ 140
Companies Act, 1956 — Section 244
High Courts11 Mar 1942
K.T.M. Ahmed Kasim Sahib Vs Land Acquisition Officer (Sub-Collector) Ramnad division
Madras High Court · AIR 1942 Mad 665 : (1942) 55 LW 460 : (1942) 2 MLJ 137
High Courts10 Mar 1942
Meer Shaffi Sahib Vs Abdul Kharim and Others
Madras High Court · AIR 1942 Mad 608 : (1942) 55 LW 402 : (1942) 2 MLJ 89
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6
High Courts10 Mar 1942
Sri Sri Sri Narayana Sooru Devu Garu Rajah of Tarla and Another Vs Guduru Rama Rao Pantulu Garu
Madras High Court · (1942) ILR (Mad) 927 : (1942) 55 LW 398 : (1942) 2 MLJ 242
Limitation Act, 1963 — Section 19
High Courts10 Mar 1942
Katambot Thazhathe Kovila Kath Vikkara Vellodi, Managing Partner of K. Vikkara Vellodi and Brothers Vs Bankalath Avaran Kutty and Others
Madras High Court · AIR 1943 Mad 32 : (1942) 55 LW 506 : (1942) 2 MLJ 237
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts09 Mar 1942
Munnangi Sumitramma Vs Mudunuru Subbadu and Others
Madras High Court · AIR 1943 Mad 22 : (1942) 55 LW 396 : (1942) 2 MLJ 97
Evidence Act, 1872 — Section 115
High Courts06 Mar 1942
Majety Satyanarayanamurthy Vs Koduri Kanakaraju
Madras High Court · AIR 1942 Mad 673 : (1942) 55 LW 458
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts06 Mar 1942
Pottentakath Kunholan Vs Krishnan and Others
Madras High Court · AIR 1942 Mad 652 : (1942) 55 LW 441 : (1942) 2 MLJ 154
High Courts06 Mar 1942
The Province of Madras Vs Rao Bahadur O.N. Ramaswami Aiyar, Dewan and authorised agent on behalf of Kannivadi Zamindar
Madras High Court · AIR 1942 Mad 599 : (1943) ILR (Mad) 959 : (1942) 55 LW 463 : (1942) 2 MLJ 162
Madras Estates Land Act, 1908 — Section 20A
High Courts06 Mar 1942
Inampudi Srinivasa Rao and Others Vs Gadamsetti Papa Rao and Another
Madras High Court · (1942) 55 LW 611 : (1942) 2 MLJ 417
High Courts05 Mar 1942
P. Balavenkatarama Chettiar and Others Vs Maruthamuthu Chettiar and Another
Madras High Court · AIR 1943 Mad 247 : (1942) 55 LW 819 : (1942) 2 MLJ 742
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts05 Mar 1942
In Re: Venkitaswami Naicken and Others
Madras High Court · AIR 1942 Mad 657 : (1942) 55 LW 757
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 411, 414
High Courts05 Mar 1942
In Re: Hariappa Patla
Madras High Court · AIR 1943 Mad 135 : (1942) 55 LW 712 : (1942) 2 MLJ 555
Madras Local Boards Act, 1884 — Section 193