High Courts08 Apr 1942
Puthiottil Chathiyelan Kanna Kurup Vs Mayimmoli Raman Nayar
Madras High Court · AIR 1943 Mad 51 : (1942) 55 LW 573 : (1942) 2 MLJ 425
Provincial Small Cause Courts Act, 1887 — Section 17
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 16 of 23
High Courts08 Apr 1942
Gokaraju Venkataraju and Others Vs Pannulapati Govindayya and Another
Madras High Court · AIR 1943 Mad 168 : (1942) 55 LW 785
High Courts07 Apr 1942
Dasari Murugappa Mudali Vs The Official Receiver and Others
Madras High Court · AIR 1943 Mad 303 : (1943) 1 MLJ 24
High Courts07 Apr 1942
In Re: Erasi Subba Reddi
Madras High Court · AIR 1943 Mad 492 : (1943) 56 LW 351 : (1943) 1 MLJ 383
Penal Code, 1860 (IPC) — Section 323
High Courts07 Apr 1942
Shenbagavadivammal Vs Mupidathi Ammal and Others
Madras High Court · AIR 1942 Mad 720 : (1942) 55 LW 689 : (1942) 2 MLJ 364
Transfer of Property Act, 1882 — Section 6
High Courts07 Apr 1942
M.A. Subramania Aiyar (died) and Another Vs The Province of Madras
Madras High Court · AIR 1942 Mad 660 : (1942) 2 MLJ 223
Tamil Nadu Land Encroachment Act, 1905 — Section 14
High Courts06 Apr 1942
Maddali Sreeramulu and Another Vs Kavur Thandavakrishnayya and Others
Madras High Court · AIR 1943 Mad 77 : (1942) 55 LW 594 : (1942) 2 MLJ 452
High Courts06 Apr 1942
Rangaswami Goundan and Others Vs Kandaswami Goundan and Another
Madras High Court · AIR 1942 Mad 335 : (1942) 55 LW 672 : (1942) 2 MLJ 361
High Courts06 Apr 1942
Mattapalli Raju and Others Vs Challa Mahalakshmamma and Another
Madras High Court · AIR 1942 Mad 597 : (1943) ILR (Mad) 138 : (1942) 55 LW 491 : (1942) 2 MLJ 185
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts02 Apr 1942
Vakacherla Venkatasubbamma and Another Vs Gobbooru Subbiah
Madras High Court · AIR 1942 Mad 716
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 41
High Courts02 Apr 1942
Indian Hume Pipe Co. Ltd. Vs Travancore National and Quilon Bank Ltd., by Official Liquidator
Madras High Court · AIR 1942 Mad 646
Companies Act, 1956 — Section 229Presidency Towns Insolvency Act, 1909 — Section 52
High Courts02 Apr 1942
Matte Atchutarama Rao Vs Solasa Bapanayya, Trustee Vijjapu Kamakshamma Charities and Others
Madras High Court · AIR 1942 Mad 748 : (1942) 55 LW 627
Civil Procedure Code, 1908 (CPC) — Section 73, 92
High Courts02 Apr 1942
Somayajulu Venkatanarasimham Vs Govinda Suryanarayana being minor represented by his maternal grandfather and next friend, Nadiminti Ganeswara Rao and Others
Madras High Court · AIR 1942 Mad 708 : (1942) 55 LW 577 : (1942) 2 MLJ 412
Tamil Nadu Agriculturists Relief Act, 1938 — Section 23
High Courts02 Apr 1942
The Indian Hume Pipe Company, Limited Vs The Travancore National and Quilon Bank, Ltd.
Madras High Court · (1943) ILR (Mad) 187 : (1942) 55 LW 430 : (1942) 2 MLJ 128
Companies Act, 1956 — Section 229
High Courts02 Apr 1942
Kannambra Nayar Veettil Valia Ammukutti Neithiar's son Kunhunni Elaya Nayar Avergal (deceased) Vs P.N. Krishna Pattar and Others
Madras High Court · AIR 1943 Mad 74 : (1943) ILR (Mad) 115 : (1942) 55 LW 428 : (1942) 2 MLJ 120
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts02 Apr 1942
Mangipudi Vyagreswarudu and Others Vs Boddapati Bhadramma and Another
Madras High Court · AIR 1942 Mad 721 : (1943) ILR (Mad) 53 : (1942) 55 LW 508 : (1942) 2 MLJ 233
Limitation Act, 1963 — Section 21(3)(b)
High Courts02 Apr 1942
Amirthammal and Others Vs Vallimayil Ammal
Madras High Court · AIR 1942 Mad 693 : (1942) ILR (Mad) 807 : (1942) 55 LW 540 : (1942) 2 MLJ 292
High Courts02 Apr 1942
Chellathammal alias Ammamuthuammal and Others Vs Kalitheertha Pillai and Others
Madras High Court · AIR 1942 Mad 606 : (1943) ILR (Mad) 107 : (1942) 55 LW 476 : (1942) 2 MLJ 206
High Courts01 Apr 1942
Dandamudi Narasayya and Another Vs Movva Subbayya and Others
Madras High Court · AIR 1942 Mad 728 : (1943) ILR (Mad) 122 : (1942) 55 LW 515 : (1942) 2 MLJ 266
Specific Relief Act, 1877 — Section 9
High Courts01 Apr 1942
Natesa Mudaliar Vs M.T. Rajamanicka Chettiar
Madras High Court · AIR 1942 Mad 729 : (1942) 55 LW 607 : (1942) 2 MLJ 424